Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
THE DY. DIRECTOR OF INCOME TAX (EXEMPTION), AHMEDABAD vs RAMANBHAI FOUNDATION, AHMEDABAD
ITA 3035/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ITO, (EXEMPTIONS), WARD-2, AHMEDABAD vs RAMANBHAI FOUNDATION, AHMEDABAD
ITA 2964/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
THE DCIT, CIRCLE-1(1)(2), AHMEDABAD vs M/S. CERA SANITARYWARE LTD., AHMEDABAD
ITA 2813/AHD/2015[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE DCIT, CIRCLE-1(2), VADODARA vs M/S. STYROLUTION ABS (I) LTD., (FORMERLY KNOWN AS INEOS ABS (I) LTD.,), VADODARA
ITA 2737/AHD/2015[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
M/S. ALPHATECH SOFTWARE PVT. LTD.,VADODARA vs THE INCOME TAX OFFICER, WARD-1(1), BARODA
ITA 2735/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
M/S. ALPHATECH SOFTWARE PVT. LTD.,VADODARA vs THE CIT-I, BARODA
ITA 2734/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
THE DCIT, CIRCLE-4, AHMEDABAD vs GUJARAT GAS FINANCIAL SERVICES LTD., AHMEDABAD
ITA 2623/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
THE SARDAR GUNJ MERCANTILE CO.OP.BANK LTD.,PATAN vs THE DY.CIT, PATAN CIRCLE, PATAN
ITA 2589/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
THE ITO, WARD-3(4), AHMEDABAD vs M/S. AMRUT RICE & PULSE MILL, AHMEDABAD
ITA 1938/AHD/2015[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
THE DCIT, CIRCLE-1, AHMEDABAD vs M/S. AMOL DICALITE LTD., AHMEDABAD
ITA 1324/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
THE ITO, WARD-2(1), AHMEDABAD vs SHRI ANIL KANAYALAL TEKANI, AHMEDABAD
ITA 35/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
S.D.PATEL EDUCATION RESEARCH FOUNDATION,BARODA vs THE CIT-III, BARODA
ITA 3443/AHD/2014[-]Status: DisposedITAT Ahmedabad
SHRI HEMENDRA BABULAL SHAH,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-7(4), AHMEDABAD
ITA 3188/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
MEHTA TUBES LTD.,AHMEDABAD vs THE DY.CIT, (OSD)-1, CIRCLE-4, AHMEDABAD
ITA 2981/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
GUJARAT STATE POLICE HOUSING CORPORATION LTD.,GANDHINAGAR vs THE DY. CIT, GNR CIRCLE, GANDHINAGAR
ITA 2933/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SHRI RAMESHBHAI ISHWARBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2., PATAN
ITA 2703/AHD/2014[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE DCIT, CIRCLE-3, BARODA vs BASE METAL CHEMICALS, BARODA
ITA 2673/AHD/2014[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHRI SANDEEP NAVINCHANDRA PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(4), AHMEDABAD
ITA 2504/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
TORRENT CABLES LTD.,AHMEDABAD vs THE ACIT.,CIRCLE-8, AHMEDABAD
ITA 2383/AHD/2011[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs PADMINI VNA MECHANTRONICS PVT. LTD.
ITA/1150/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
RITIKA PROJECTS & DEVELOPERS (P) LTD.,KOLKATA vs ITO, WD-4(1), KOLKATA, KOLKATA
ITA 54/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
SRI DIBYENDU DAS,KOLKATA vs JCIT, RG-39, KOLKATA, KOLKATA
ITA 910/KOL/2015[2004-2005]Status: DisposedITAT KolkataAY 2004-2005
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE vs M/S POWERGEAR PVT LTD, BANGALORE
ITA 737/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
BIOCON RESEARCH LIMITED,BANGALORE vs CIT(A) I, BANGALORE
ITA 1329/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
DCIT, BANGALORE vs M/S BIOCON RESEARCH LTD., BANGALORE
ITA 1251/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
DCIT, BANGALORE vs M/S BIOCON RESEARCH LTD., BANGALORE
ITA 1250/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
BIOCON RESEARCH LIMITED,BANGALORE vs CIT(A) I, BANGALORE
ITA 1229/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ACIT, CENTRAL CIRCLE-4, NEW DELHI vs VIKAS KAPOOR, DELHI
ITA 5599/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, CENTRAL CIRCLE-4, NEW DELHI vs VIKAS KAPOOR, DELHI
ITA 5598/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHILPA MEMANI,NEW DELHI vs ACIT,CIRCLE-24(1), NEW DELHI
ITA 5244/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12