Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
MR. VINEY SINGH,GHAZIABAD vs DCIT, GHAZIABAD
ITA 3219/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
GOLDEN PUBLIC SCHOOL SAMITI,GHAZIABAD vs ITO (EXEMPTIONS), GHAZIABAD
ITA 897/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. KL CONCAST PVT. LTD., DELHI
ITA 517/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
HB STOCKHOLDINGS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 4986/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
HB STOCKHOLDINGS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4985/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
HB STOCKHOLDINGS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4984/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
HB STOCKHOLDINGS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4983/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
HB ESTATE DEVELOPERS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4982/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
HB ESTATE DEVELOPERS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4981/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
GOVIND RAM & PARTY GROUP,DELHI vs ITO, NEW DELHI
ITA 3720/DEL/2016[2001-02]Status: DisposedITAT DelhiAY 2001-02
GENPACT ONSITE SERVICES INC.,NEW DELHI vs CIT, NEW DELHI
ITA 3267/DEL/2016[2014-15]Status: DisposedITAT DelhiAY 2014-15
NTPC LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2973/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
NTPC LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2972/DEL/2016[2006-07]Status: HeardITAT DelhiAY 2006-07
PUNEET PANDEY,NEW DELHI vs ITO, NOIDA
ITA 2892/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
DR. ROOP,MEERUT vs ACIT, MEERUT
ITA 262/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
DR. ROOP,MEERUT vs ACIT, MEERUT
ITA 261/DEL/2015[2003-04]Status: DisposedITAT DelhiAY 2003-04
ITO, DEHRADUN vs SHRI HARISH CHANDRA BATRA, DEHRADUN
ITA 188/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. GECOM INTERNATIONAL PVT. LTD., NEW DELHI
ITA 1525/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. ASHWANI KUMAR BHARDWAJ,NEW DELHI vs ITO, NEW DELHI
ITA 6781/DEL/2014[2002-03]Status: DisposedITAT DelhiAY 2002-03
DCIT, NEW DELHI vs M/S. PRAGATI POWER CORPORATION LTD., NEW DELHI
ITA 6191/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
PRAMOD KUMAR,NEW DELHI vs DCIT, NEW DELHI
ITA 5351/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. PHI SEEDS PRIVATE LIMITED,HYDERABAD vs DCIT, NEW DELHI
ITA 4269/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. PHI SEEDS (P) LTD., HYDERABAD
ITA 2223/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. PHI SEEDS PRIVATE LIMITED,HYDERABAD vs DCIT, NEW DELHI
ITA 1903/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S PHI SEEDS PVT. LTD.,HYDERABAD vs DCIT, NEW DELHI
ITA 3670/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. BUSINESS INDIA TELEVISION INTERNATIONAL LTD.,MUMBAI vs ITO, NEW DELHI
ITA 1358/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
PHI SEEDS PVT. LTD.,HYDERABAD vs ACIT, NEW DELHI
ITA 5285/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
PHI SEEDS LTD vs ACIT COY CIRCLE 14 (1),
ITA 4383/DEL/2006[2003-2004]Status: DisposedITAT DelhiAY 2003-2004
PHI SEEDS LTD. vs DCIT, CIRCLE-14(1),
ITA 1988/DEL/2006[2002-2003]Status: DisposedITAT DelhiAY 2002-2003
HARISH KUMAR,DELHI vs ITO, NEW DELHI
ITA 4599/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08