Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
SHRI AMIT SAKALCHAND PATEL,AHMEDABAD vs THE DY.CIT, CIRCLE-9, AHMEDABAD
ITA 1570/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHRI SAKALCHAND RAMDAS PATEL,AHMEDABAD vs THE ACIT (OSD), CIRCLE-9, AHMEDABAD
ITA 1569/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE DCIT, CIRCLE-2(1)(2), BARODA vs M/S. MUNJAL AUTO INDUSTRIES LTD., BARODA
ITA 3313/AHD/2014[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ITO, WARD-3(3)(1), AHMEDABAD vs CHAMPABEN MANILAL MODI FAMILY TRUST, AHMEDABAD
ITA 3295/AHD/2014[2005-06]Status: DisposedITAT AhmedabadAY 2005-06
SHRI KIRTIKUMAR VASANTBHAI THAKKAR,PATAN vs THE INCOME TAX OFFICER, WARD-1, PATAN
ITA 3043/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
THE ITO, WARD- 2, NADIAD vs SHRI AVINISHKUMAR GUNVANTRAY JOSHI, NADIAD
ITA 2989/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE ITO, WARD- 2, NADIAD vs SHRI AVINISHKUMAR GUNVANTRAY JOSHI, NADIAD
ITA 2988/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE ITO, WARD-4(4), AHMEDABAD vs M/S. MARWAR HOTELS LTD., AHMEDABAD
ITA 2953/AHD/2014[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
SMT. SONAL NITIN SHAH,BARODA vs THE INCOME TAX OFFICER, WARD-2(5), BARODA
ITA 2834/AHD/2014[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
M/S. BIL METAL INDUSTRIES LTD.,BARODA vs THE DY.CIT, CIRCLE-1(1), BARODA
ITA 2075/AHD/2014[2005-06]Status: DisposedITAT AhmedabadAY 2005-06
SHRI PANTUL R.KOTHARI,BARODA vs THE DY.CIT.,CIRCLE-2(2), BARODA
ITA 988/AHD/2012[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
THE ACIT, COCHIN vs SMT.SIJI TONO, COCHIN
ITA 31/COCH/2017[2008-09]Status: DisposedITAT CochinAY 2008-09
THE SMALL FARMERS AGRI- BUSINESS CONSORTIUM,TRIVANDRUM vs DEPUTY DIRECTOR OF INCOME TAX (EXEMPTION), TRIVANDRUM
ITA 5/COCH/2016[2004-05]Status: DisposedITAT CochinAY 2004-05
M/S. CHOWALLUR BUILDERS P. LTD,VADAKANCHERRY vs THE DCIT, TRICHUR
ITA 196/COCH/2016[2008-09]Status: DisposedITAT CochinAY 2008-09
SRI V. JAGADEESWARA RAO vs DCIT, CENTRAL CIRCLE, VIJAYAWADA
ITTA/117/2005ITAT Telangana
C.V.NAGARJUNA REDDY,M.S.K.JAISWAL
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 1 vs BHUSHAN ENERGY LTD.
ITA/1157/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 1 vs BHUSHAN ENERGY LTD.
ITA/1158/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
PRINCIPAL COMMISSIONER OF INCOME TAX-18 vs SHRI OM PRAKASH CHANDNA
ITA/1164/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
PR. COMMISSIONER OF INCOME TAX, CENTRAL - 2 vs M/S XENIAL INVESTMENTS PVT. LTD. THROUGH IP INDIA PVT. LTD. (NOW KNOWN AS ADHUNIK TECHNOLOGY PVT. L
ITA/1168/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
BHERULAL AND SONS (HUF),CHENNAI vs ITO, CHENNAI
ITA 86/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
P.SHANTHI,CHENNAI vs ITO, NAGAPATTINAM
ITA 475/CHNY/2017[2007-08]Status: DisposedITAT ChennaiAY 2007-08
SERVICES ASSOCIATION OF SEVENTH DAY ADVENTISTS P LTD,CHENNAI vs JDIT EXEMPTION, CHENNAI
ITA 2419/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
GANAPATHY LAKSHMANAN,KODAIKANAL vs DCIT INTERNATIONAL TAXATION, MADURAI
ITA 2378/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ITO WARD 3, NAMAKKAL vs S 1286 R.PUDUPALAYAM PACCS LTD., NAMAKKAL
ITA 2369/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ITO WARD 2(1), SALEM vs S-39 GAJJALNAICKENPATTY PACCS LTD., SALEM
ITA 2367/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ITO WARD 2(1), SALEM vs S-1140 SARKAR KOLLAPATTY PACCS LTD., SALEM
ITA 2366/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
H.POOJA,CHENNAI vs ITO NON CORPORATE WARD 12(3), CHENNAI
ITA 2363/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ITO CORPORATE WARD 1(4), CHENNAI vs DSM SOFT PVT LTD., CHENNAI
ITA 1850/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
RAR ENTERPRISES P LTD.,CHENNAI vs ITO CORPORATE WARD 5(4), CHENNAI
ITA 1800/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
CONGRUENT SOLUTIONS P LTD.,CHENNAI vs ACIT CORPORATE CIRCLE 1(2), CHENNAI
ITA 1798/CHNY/2017[2007-08]Status: DisposedITAT ChennaiAY 2007-08