Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,770 total)
INCOME TAX OFFICER, BANGALORE vs M/S FIBRES AND FABRICS INTERNATIONAL PRIVATE LIMITED, BANGALORE
ITA 105/BANG/2017[2006-07]Status: DisposedITAT BangaloreAY 2006-07
THE COFFEE BOARD EMPLOYEES,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 1037/BANG/2017[2007-08]Status: DisposedITAT BangaloreAY 2007-08
SHRI. N.R. GANGAVATI (HUF),HUBLI vs ITO, HUBLI
ITA 840/BANG/2016[1998-99]Status: DisposedITAT BangaloreAY 1998-99
SJRI. BASAVARAJ I KAMATAGI (HUF),HUBLI vs ITO, HUBLI
ITA 839/BANG/2016[1998-99]Status: DisposedITAT BangaloreAY 1998-99
T.D. POWER SYSTEMS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 607/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M/S UB INFRASTRUCTURE PROJECTS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2098/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M/S. PRANATHI GRAMINA ABHIVRUDHI SAMSTHE,BELLARY vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1365/BANG/2016[]Status: DisposedITAT Bangalore
DCIT, BANGALORE vs M/S TOYOTA KIRLOSKAR AUTO PARTS LIMITED, BANGALORE
ITA 1029/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
TOYOTA KIRLOSKAR AUTO PARTS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1024/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
M/S ATRIA POWER CORPROATION LTD.,BANGALORE vs ITO, BANGALORE
ITA 1394/BANG/2013[2010-11]Status: DisposedITAT BangaloreAY 2010-11
RAJAT JAIN,DELHI vs ITO, WARD- 58(2), NEW DELHI
ITA 6985/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S RISHIPAL INVESTMENTS AND FINANCE (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2424/DEL/2017[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. HEMA ENGINEERING INDUSTRIES LTD., NEW DELHI
ITA 747/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
H.A.M. WELFARE & DEVELOPMENT CHARITABLE ORGANIZATION, NAGINA,BIJNOR vs CIT(E), LUCKNOW
ITA 6403/DEL/2016[]Status: DisposedITAT Delhi
DCIT, REWARI vs M/S NIPPON LEAKLESS TALBROS PVT. LTD., REWARI
ITA 5584/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S INTEGRATED DATABASES INDIA LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5055/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
H- ONE INDIA PVT. LTD.,UTTAR PRADESH vs ACIT (TDS), NOIDA
ITA 4465/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
H- ONE INDIA PVT. LTD.,UTTAR PRADESH vs ACIT (TDS), NOIDA
ITA 4464/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT (EXEMPTION), NEW DELHI vs INDIAN MEDICAL ASSOCIATION, NEW DELHI
ITA 4259/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, NEW DELHI vs M/S. GVK PROJECT AND TECHNICAL SERVICES LTD., SECUNDERABAD
ITA 4217/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
DCIT, NEW DELHI vs M/S. GVK PROJECT AND TECHNICAL SERVICES LTD., SECUNDERABAD
ITA 4216/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. RAJAN ADLAKHA,NEW DELHI vs ADDL. CIT, MEERUT
ITA 2888/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, REWARI vs M/S. NIPPON LEAKLESS TALBROS PVT. LTD., REWARI
ITA 2764/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, REWARI vs M/S. NIPPON LEAKLESS TALBROS PVT. LTD., REWARI
ITA 2763/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S MOSER BAER SOLAR LTD., NEW DELHI
ITA 1803/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SHRI VIVEK AGARWAL,NEW DELHI vs ACIT, NEW DELHI
ITA 546/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO (TDS), HISAR vs UNION BANK OF INDIA, BHIWANI
ITA 2313/DEL/2015[2013-14 (F.Y.- 2012-13)]Status: DisposedITAT Delhi
ITO (TDS), HISAR vs UNION BANK OF INDIA, BHIWANI
ITA 2312/DEL/2015[2012-13 (F.Y. 2011-12)]Status: DisposedITAT Delhi
ITO (TDS), HISAR vs UNION BANK OF INDIA, BHIWANI
ITA 2311/DEL/2015[2011-12 (F.Y. 2010-11)]Status: DisposedITAT Delhi
ITO (TDS), HISAR vs UNION BANK OF INDIA, BHIWANI
ITA 2310/DEL/2015[2010-11 (F.Y. 2009-10)]Status: DisposedITAT Delhi