Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,770 total)
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs R.G. BUILDWELL ENGINEERS LTD.,
ITA/1187/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs R.G. BUILDWELL ENGINEERS LTD.,
ITA/1183/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs RAMBAGH PALACE HOTELS PVT. LTD.,
ITA/1184/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
M/S SADHANA STOCKS & SECURITIES PVT. LTD.,MUMBAI vs PCIT-4, KOLKATA, KOLKATA
ITA 759/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
SRI SIBENDU BASU,KOLKATA vs DCIT,CIR.-54, KOLKATA, KOLKATA
ITA 315/KOL/2017[2006-07]Status: DisposedITAT KolkataAY 2006-07
KAJAL KUMAR ROY,HOOGHLY vs ITO, WARD - 1(4), HOOGHLY, HOOGHLY
ITA 1568/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
DCIT, CIR-2(1), KOLKATA, KOLKATA vs M/S KOLKATA METRO RAIL CORPORATION LTD., KOLKATA
ITA 49/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
M/S. EMAS EXPRESSWAY PVT. LTD.,KOLKATA vs DCIT, CIRCLE - 8(1), KOLKATA, KOLKATA
ITA 267/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
BISWANATH BANERJEE,KOLKATA vs ITO, WD-58(2), KOLKATA, KOLKATA
ITA 192/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
SAFIUL MALLICK,KOLKATA vs ACIT, CIRCLE-27,HALDIA, PURBA MEDINIPUR
ITA 1407/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
OCTAGON ENTERPRISES (P) LTD.,KOLKATA vs THE DCIT, CIR-2(2), KOLKATA, KOLKATA
ITA 1335/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
YADRAM AGARWAL,KOLKATA vs ITO, WD-49(4), KOLKATA, KOLKATA
ITA 1295/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
BIJAY KUMAR SHAW,KOLKATA vs ITO, WD-51(3), KOLKATA, KOLKATA
ITA 1257/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S AKSHAY KUMAR GHOSH & SONS,KOLKATA vs ITO, WD-34(2), KOLKATA, KOLKATA
ITA 1097/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
JOYDEB CHANDRA L/R SHRI RAJESH CHANDRA,KOLKATA vs DCIT, CIR-33, KOLKATA, KOLKATA
ITA 804/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
JANARDHAN CHOKHANI,KOLKATA vs DCIT, CC-VI, KOLKATA, KOLKATA
ITA 272/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ACIT, CIR-3, MALDA, MALDA vs SHRI PROSEN CHOWDHURY, MALDA
ITA 1416/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
ITO, WD-2(3), KOLKATA, KOLKATA vs M/S KOLKATA METRO RAIL CORPORATION LTD., KOLKATA
ITA 1362/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, WD-4(4), KOLKATA, KOLKATA vs M/S QUANTUM BUSINESS CONSULTING PVT. LTD., KOLKATA
ITA 1324/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-36, KOLKATA, KOLKATA vs SRI RIKHAB CHAND JAIN, KOLKATA
ITA 1129/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
SMT SARASWATHI MANOHARAN,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(4), BANGALORE
ITA 962/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M/S. DRL LOGTISTICS PVT. LTD.,BENGALURU vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE - 2(1), BENGALURU
ITA 814/BANG/2017[2012 - 13]Status: DisposedITAT Bangalore
M/S. DRL LOGTISTICS PVT. LTD.,BENGALURU vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE - 2(1), BENGALURU
ITA 813/BANG/2017[2012 - 13]Status: DisposedITAT Bangalore
CAE INDIA PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-2(1)(1), BANGALORE
ITA 762/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SMT NARASIMHAPPA VARALAKSHMI,BANGALORE vs INCOME TAX OFFICER WARD-10(2), BANGALORE
ITA 1860/BANG/2017[2005-06]Status: DisposedITAT BangaloreAY 2005-06
THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION0 CIRCLE- 1, MANGALORE vs M/S ANJUMAN E ISLAMS, HUBLI
ITA 1702/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
BASANAGOUDA PATIL,YADGIR vs INCOME TAX OFFICER WARD-1, YADGIR
ITA 1652/BANG/2017[2014-15]Status: DisposedITAT BangaloreAY 2014-15
CENTRAL SILK BOARD MINISTRY OF TEXTILES,BANGALORE vs THE INCOME TAX OFFICER TDS WARD-16(2), BANGALORE
ITA 1561/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
CENTRAL SILK BOARD MINISTRY OF TEXTILES,BANGALORE vs THE INCOME TAX OFFICER TDS WARD-16(2), BANGALORE
ITA 1560/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
CENTRAL SILK BOARD MINISTRY OF TEXTILES,BANGALORE vs THE INCOME TAX OFFICER TDS WARD-16(2), BANGALORE
ITA 1559/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
