Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,770 total)
SHRI SUSHIL KUMAR,GHAZIABAD vs ITO, GHAZIABAD
ITA 2068/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, GURGAON vs M/S. GUPTA METAL SHEETS (P) LTD., NEW DELHI
ITA 2062/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
PREM CHAND GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 6744/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. GOBIND KANDA & SONS HUF,HARYANA vs DCIT, NEW DELHI
ITA 4528/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. GOBIND KANDA & SONS HUF,HARYANA vs DCIT, NEW DELHI
ITA 4527/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. GOBIND KANDA & SONS HUF,HARYANA vs DCIT, NEW DELHI
ITA 4526/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. GOBIND KANDA & SONS HUF,HARYANA vs DCIT, NEW DELHI
ITA 4524/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. GOBIND KANDA & SONS HUF,HARYANA vs DCIT, NEW DELHI
ITA 4523/DEL/2015[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S. GOBIND KANDA & SONS HUF,HARYANA vs DCIT, NEW DELHI
ITA 4522/DEL/2015[2002-03]Status: DisposedITAT DelhiAY 2002-03
DCIT, NEW DELHI vs M/S. P.P. JEWELLERS PVT. LTD., DELHI
ITA 1708/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, NEW DELHI vs M/S. P.P. JEWELLERS PVT. LTD., DELHI
ITA 1707/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. THDC INDIA LTD.,UTTRAKHAND vs ACIT, HARIDWAR
ITA 1559/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs SH. ANAND PAL SINGH, NEW DELHI
ITA 578/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DDIT, INTL. TAXATION, NEW DELHI vs M/S ERICSSON AB SWEDEN, NEW DELHI
ITA 2287/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
M/S CHINA TRUST COMMERCIAL BANK,NEW DELHI vs ADIT, NEW DELHI
ITA 1257/DEL/2011[2006-07]Status: PendingITAT DelhiAY 2006-07
MS MAHABIR INDUSTRIES vs PR. COMMISSIONER OF INCOME TAX
ITA/63/2017ITAT Himachal Pradesh
HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL
J.B. AMIN AND BROTHERS AURANGABAD vs THE UNION OF INDIA THROUGH ASSISTANT COMMISSIONER OF INCOME TAX AURANGABAD
WP/13064/2017ITAT Bombay
OLYMPUS MEDICAL SYSTEM INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3, GURUGRAM
ITA/545/2017ITAT Punjab & Haryana
MS. JUSTICE NAVITA SINGH,MR. JUSTICE TEJINDER SINGH DHINDSA
PR. COMMISSIONER OF INCOME TAX(CENTRAL)-2 vs M/S NIIT LTD
ITA/1189/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 vs NETAPP B.V.
ITA/1186/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
M/S. ASIAN FOOD INDUSTRIES,NADIAD vs ASSTT.COMMISSIONER OF INCOME TAX, NADIAD
ITA 3076/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SURENDRA MANGALDAS SHAH,(HUF),AHMEDABAD vs INCOME TAX OFFICER-WARD-10(4), AHMEDABAD
ITA 3067/AHD/2015[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
SAVITABEN MANGALDAS TRUST,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD
ITA 3066/AHD/2015[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
AMARSHIV CONSTRUCTION PVT.LTD.,BARODA vs DY.COMMISSIONER OF INCOME TAX,CIRCLE-1(1), BARODA
ITA 3061/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
DY. COMMISSIONER OF INCOME TAX, CIRCLE1(1)(1), AHMEDABAD vs M/S. BIOTECH OOTHALMICS PVT.LTD., AHMEDABAD
ITA 3478/AHD/2014[2005-06]Status: DisposedITAT AhmedabadAY 2005-06
SHRI SHARAD SHYAMSUNDER RUNGTA,AHMEDABAD vs THE DY.CIT, CIRCLE-11, AHMEDABAD
ITA 3431/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
THE DY. CIT., CIRCLE-4, AHMEDABAD vs INFINIUM MOTORS PVT.LTD., AHMEDABAD
ITA 3009/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
HONEYVICK ENTERPRISES PVT.LTD.,BARODA vs THE CIT-I, BARODA
ITA 1569/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs RAMBAGH PALACE HOTELS PVT. LTD.,
ITA/1188/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs RAMBAGH PALACE HOTELS PVT. LTD.,
ITA/1185/2017ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
