Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,770 total)
ITO, WARD-9(1), KOLKATA, KOLKATA vs M/S. MALINATH TRADECON PVT. LTD., KOLKATA
ITA 1876/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S SHREE BISHANDAS IRON WORKS,KOLKATA vs THE DCIT CIR-36, KOLKATA, KOLKATA
ITA 1232/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S GEMINI GRAPHICS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 1607/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
DCIT, BANGALORE vs M/S RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, BANGALORE
ITA 885/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
THE RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE KARNATAKA,BANGALORE vs DCIT, BANGALORE
ITA 805/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ASST.C.I.T., BANGALORE vs SRI. K.R. KAVIRAJ, HOSPET
ITA 366/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
ASST.C.I.T., BANGALORE vs SRI. K.R. KAVIRAJ, HOSPET
ITA 365/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ASST.C.I.T., BANGALORE vs SRI. K.R. KAVIRAJ, HOSPET
ITA 364/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ASST.C.I.T., BANGALORE vs SRI. K.R. KAVIRAJ, HOSPET
ITA 363/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ASST.C.I.T., BANGALORE vs SRI. K.R. KAVIRAJ, HOSPET
ITA 362/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
AJAY KUMAR,GHAZIABAD vs ITO, WARD- 1(5), GHAZIABAD
ITA 3883/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs SH. PAWAN KUMAR KANSAL, DELHI
ITA 6361/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs M/S. RITES LTD., GURGAON
ITA 6255/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. PERMALITE ELECTRICALS PVT. LTD., NEW DELHI
ITA 5474/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S GULSHAN POLYOLS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 5280/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. LAKHANI RUBBER UDYOG (PVT) LTD.,NEW DELHI vs ACIT, FARIDABAD
ITA 5270/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. LAKHANI RUBBER UDYOG (PVT) LTD.,NEW DELHI vs ACIT, FARIDABAD
ITA 5269/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT (E), GHAZIABAD vs M/S IDEAL EDUCATIONAL SOCIETY, GHAZIABAD
ITA 4836/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. INDIAMART INTERMESH LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4730/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT (EXEMPTION), NEW DELHI vs INSTITUTE OF SISTERS OF CHARITY, NEW DELHI
ITA 4435/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs M/S. RUSKIN TITUS INDIA (P) LTD., NEW DELHI
ITA 4337/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO (E), NEW DELHI vs M/S. MEHTA CHARITABLE PRAJANALAYA TRUST, NEW DELHI
ITA 3287/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO (E), NEW DELHI vs M/S. MEHTA CHARITABLE PRAJANALAYA TRUST, NEW DELHI
ITA 3286/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO (E), NEW DELHI vs M/S. MEHTA CHARITABLE PRAJANALAYA TRUST, NEW DELHI
ITA 3285/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO (E), NEW DELHI vs M/S. MEHTA CHARITABLE PRAJANALAYA TRUST, NEW DELHI
ITA 3284/DEL/2016[2001-02]Status: DisposedITAT DelhiAY 2001-02
ITO (E), NEW DELHI vs M/S. MEHTA CHARITABLE PRAJANALAYA TRUST, NEW DELHI
ITA 3283/DEL/2016[1994-95]Status: DisposedITAT DelhiAY 1994-95
ITO (E), NEW DELHI vs M/S. MEHTA CHARITABLE PRAJANALAYA TRUST, NEW DELHI
ITA 3282/DEL/2016[1993-94]Status: DisposedITAT DelhiAY 1993-94
ITO (E), NEW DELHI vs M/S. MEHTA CHARITABLE PRAJANALAYA TRUST, NEW DELHI
ITA 3281/DEL/2016[1992-93]Status: DisposedITAT DelhiAY 1992-93
DCIT (E), NEW DELHI vs M/S NATIONAL INTERNATE EXCHANGE OF INDIA, NEW DELHI
ITA 2469/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT (E), NEW DELHI vs M/S NATIONAL INTERNATE EXCHANGE OF INDIA, NEW DELHI
ITA 2468/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11