Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,770 total)
SH. RAJ SINGH SANGWAN,NEW DELHI vs DCIT, NEW DELHI
ITA 4103/DEL/2009[2002-03]Status: DisposedITAT DelhiAY 2002-03
SH. RAJ SINGH SANGWAN,NEW DELHI vs DCIT, NEW DELHI
ITA 4102/DEL/2009[2001-02]Status: DisposedITAT DelhiAY 2001-02
SH. RAJ SINGH SANGWAN,NEW DELHI vs DCIT, NEW DELHI
ITA 4101/DEL/2009[2000-01]Status: DisposedITAT DelhiAY 2000-01
SH. RAJ SINGH SANGWAN,NEW DELHI vs DCIT, NEW DELHI
ITA 4100/DEL/2009[1999-00]Status: DisposedITAT DelhiAY 1999-00
DCIT, NEW DELHI vs M/S. BHARAT ALUMINIUM COMPANY LIMITED, NEW DELHI
ITA 5333/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ADIT(E), NEW DELHI vs M/S. ERNET INDIA, NEW DELHI
ITA 2874/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ADIT(E), NEW DELHI vs M/S. ERNET INDIA, NEW DELHI
ITA 2873/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHRI NARESH CHANDRA AGRAWAL,GWALIOR vs ITO WARD 3(1), GWALIOR
ITA 74/AGR/2016[2007-08]Status: DisposedITAT AgraAY 2007-08
SHRI RAMESHWAR MULJI JOGI,AHMEDABAD vs ASSTT. COMMISSIONER OF INCOME TAX(OSD) CIRCLE-9, AHMEDABAD
ITA 763/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ACIT,B.K. CIRCLE, PALANPUR vs SHRI BIPINCHANDRA AMICHAND PATEL, PATAN
ITA 2053/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
PRAMOD KUMAR AGARWALLA,ANGUL vs ITO, ANGUL WARD, ANGUL
ITA 12/CTK/2017[2012-13]Status: DisposedITAT CuttackAY 2012-13
ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR vs M/S. ORISSA CONSTRUCTION CORPORATION LTD., BHUBANESWAR
ITA 413/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
ODISHA CONSTRUCTION CORPORATION LTD.,BHUBANESWAR vs DCIT, CIRCLE-2(2), BHUBANESWAR
ITA 408/CTK/2016[2010-11]Status: DisposedITAT CuttackAY 2010-11
M/S. ORISSA CRICKET ASSOCIATION,CUTTACK vs ACIT, CIRCLE-2(1), CUTTACK
ITA 210/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs M/S JAINCO ENTERPRISES PVT. LTD., KOTA
ITA 755/JPR/2017[2014-15]Status: DisposedITAT JaipurAY 2014-15
LATE SH. LAXMI NARAYAN SAIWAL,JAIPUR vs ITO, JAIPUR
ITA 396/JPR/2017[2005-06]Status: DisposedITAT JaipurAY 2005-06
KAILASH CHAND BANGUR,JAIPUR vs ITO, KISHANGARH
ITA 859/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
KAILASH CHAND BANGUR,JAIPUR vs ITO, KISHANGARH
ITA 858/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
SUBHASH CHAND GUPTA,JAIPUR vs ACIT, ALWAR
ITA 1122/JPR/2016[2013-14]Status: DisposedITAT JaipurAY 2013-14
BAGARIA PROPERTIES & INVESTMENT PVT. LTD.,KOLKATA vs I.T.O., WARD-3(1), KOLKATA
ITA 920/KOL/2017[2009-10]Status: DisposedITAT KolkataAY 2009-10
ACIT, CIR-3(TDS), KOLKATA, KOLKATA vs MICC PTA INDIA CORP. PVT. LTD., PURBA MEDINIPUR
ITA 469/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
ACIT, CIR-3(TDS), KOLKATA, KOLKATA vs MICC PTA INDIA CORP. PVT. LTD., PURBA MEDINIPUR
ITA 468/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
M/S GOLD TOUCH JEWELLERY PVT. LTD.,KOLKATA vs ITO, WD-7(3), KOLKATA, KOLKATA
ITA 327/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SHYAMSUNDAR SADHUKHAN,HOWRAH vs ITO, WD-46(4), KOLKATA, KOLKATA
ITA 12/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
TRADELINK SECURITIES LTD.,KOLKATA vs THE ITO, WD-4(1), KOLKATA, KOLKATA
ITA 427/KOL/2015[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
TRADELINK SECURITIES LTD.,KOLKATA vs THE ITO, WD-4(1), KOLKATA, KOLKATA
ITA 426/KOL/2015[2004-2005]Status: DisposedITAT KolkataAY 2004-2005
DCIT, CIR-8(1), KOLKATA, KOLKATA vs M/S MERCURY TRAVELS LTD., KOLKATA
ITA 1160/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
ACIT, CIR-35, KOLKATA, KOLKATA vs SMT MADHU DEVI SARAF, KOLKATA
ITA 1131/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
SRI SACHINADRA NATH KAYAL,HOOGHLY vs ITO, WD-23(1), HOOGHLY, HOOGHLY
ITA 1084/KOL/2015[2010-11]Status: DisposedITAT KolkataAY 2010-11
ITO, WARD-4(1), KOLKATA, KOLKATA vs M/S. R.S. COALFIELD PVT. LTD., KOLKATA
ITA 1924/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011