Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
FUNDTECH INDIA P. LTD,MUMBAI vs DCIT 8(1), MUMBAI
ITA 5252/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DEUTSCHE BANK AG,MUMBAI vs ASST DIT (IT) 1(2), MUMBAI
ITA 4724/MUM/2015[2001-02]Status: DisposedITAT MumbaiAY 2001-02
DEUTSCHE BANK AG,MUMBAI vs ASST DIT (IT) 1(2), MUMBAI
ITA 4723/MUM/2015[2000-01]Status: DisposedITAT MumbaiAY 2000-01
ASST CIT 9(2)(1), MUMBAI vs ETAM FUTURE FASHIONS P.LTD, MUMBAI
ITA 3982/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DEVYANI A. SHAH,MUMBAI vs ACIT 16(2), MUMBAI
ITA 3746/MUM/2015[1996-97]Status: DisposedITAT MumbaiAY 1996-97
J.P MORGAN SERVICES INDIA P.LTD,MUMBAI vs DCIT RG 10(2)(1), MUMBAI
ITA 1184/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CC 4(4) CEN RG 4, MUMBAI vs KRISHNA FILAMENTS LTD, THANE
ITA 7151/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT CC 4(4) CEN RG 4, MUMBAI vs KRISHNA FILAMENTS LTD, THANE
ITA 7150/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT CC 4(4) CEN RG 4, MUMBAI vs KRISHNA FILAMENTS LTD, THANE
ITA 7149/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ACIT CC 4(4) CEN RG 4, MUMBAI vs KRISHNA FILAMENTS LTD, THANE
ITA 7148/MUM/2014[2001-02]Status: DisposedITAT MumbaiAY 2001-02
DCIT 1(1), MUMBAI vs HINDUSTAN UNILIVER LTD, MUMBAI
ITA 1445/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ABACUS DISTRIBUTION SYSTEMS (INDIA) P.LTD,MUMBAI vs DCIT CIR 3(1), MUMBAI
ITA 1402/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HINDUSTAN UNILEVER LTD,MUMBAI vs ADDL CIT RG 1(1), MUMBAI
ITA 1321/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ADIT (IT) 1(2), MUMBAI vs CITIBANK OVERSEAS INVESTMENT CORPORATON, MUMBAI
ITA 7032/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ADAM A SORATHIA,MUMBAI vs ITO 20(1)(1), MUMBAI
ITA 6699/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DR MANSUKH D. UNADKAT,MUMBAI vs CIT 19, MUMBAI
ITA 4249/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TRACMAIL (INDIA) P.LTD,NAVI MUMBAI vs DCIT CIR 10(3),
ITA 7519/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
CREDIT AGRICOLE CORPORATE AND INVESTMENT BANK (FORMERLY CALYON BANK, ERSTWHILE CREDIT AGRICOLE INDOSUEZ,MUMBAI vs ADDL CIT (IT) RG 1, MUMBAI
ITA 6706/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT 10(1), MUMBAI vs WOCKHARDT LTD, MUMBAI
ITA 4156/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
VIJAYA BANK,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX LARGE TAX PAYER UNIT, BANGALORE
ITA 915/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE vs M/S PNB METLIFE INDIA INSURANCE CO.LTD, BANGALORE
ITA 1220/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
M/S INTERGARDEN (INDIA) PRIVATE LTD.,BANGALORE vs ACIT, BANGALORE
ITA 838/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
JUPITER CAPITAL P. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 721/BANG/2014[2006-07]Status: DisposedITAT BangaloreAY 2006-07
RAGHAVAN NAIR vs THE ASSISTANT COMMISSIONER OF INCOME TAX
WP(C)/23113/2017ITAT Kerala
HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
RAGHAVAN NAIR vs THE ASST.COMMISSIONER OF INCOME TAX
WP(C)/26004/2017ITAT Kerala
THE PR. COMMISSIONER OF INCOME-TAX vs M/S DUSTERS TOTAL SOLUTIONS SERVICES PVT LTD
ITA/797/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX I vs FERRO CONCRETE CONSTRUCTION INDIA PVT. LTD.
ITA/84/2017ITAT Madhya Pradesh
COMMISSIONER OF INCOME TAX DEL vs ARUN KUMAR & SONS
WTA/14/2005ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
ANAND ISPAT UDYOG LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(4), HYDERABAD
ITA 1051/HYD/2017[2012-13]Status: DisposedITAT HyderabadAY 2012-13
THE ITO, WARD-1, RAJKOT-GUJARAT vs ASHOK GONDHIYA MEMORIAL TRUST, RAJKOT-GUJARAT
ITA 433/RJT/2016[2009-10]Status: DisposedITAT RajkotAY 2009-10
