Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,061 total)

THE DCIT, CENTRAL CIRCLE-2, RAJKOT-GUJARAT vs SHRI VASHRAMBHAI G. RAMANI, RAJKOT-GUJARAT

ITA 495/RJT/2013[2008-09]Status: DisposedITAT RajkotAY 2008-09
4/1/2018

THE ASSISTANT COMMISSOINER OF INCOME TAX, CIRCLE-1, RAJKOT-GUJARAT vs SMT. MANISHABEN N. MASHRU, RAJKOT-GUJARAT

ITA 386/RJT/2011[2005-06]Status: DisposedITAT RajkotAY 2005-06
4/1/2018

THE ACIT, CIRCLE- 1, RAJKOT-GUJARAT vs SMT. MANISHABEN N. MASHRU, RAJKOT-GUJARAT

ITA 355/RJT/2011[2004-05]Status: DisposedITAT RajkotAY 2004-05
4/1/2018

THE ACIT, 5(1), INDORE vs M/S SATNAM TRANSPORT COMPAN Y, INDORE

ITA 442/IND/2012[2007-08]Status: DisposedITAT IndoreAY 2007-08
4/1/2018

THE PR. COMMISSIONER OF INCOME-TAX vs M/S 24/7 CUSTOMER PVT LTD

ITA/795/2017ITAT Karnataka

L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR

4/1/2018

THE PR.COMMISSIONER OF INCOME-TAX vs M/S CIBERSITES INDIA PVT LTD

ITA/844/2017ITAT Karnataka

L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR

4/1/2018

PR. COMMISSIONER OF INCOME TAX - 6 vs M/S. MOHAN EXPORT INDIA PRIVATE LIMITED

ITA/640/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

4/1/2018

PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs NATIONAL INFORMATICS CENTRE SERVICES INC.

ITA/897/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

4/1/2018

M/S. B.T.C. STEELS PVT. LTD.,KOLKATA vs PCIT-1, KOLKATA, KOLKATA

ITA 725/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
4/1/2018

DCIT, CIR-5(1), KOLKATA, KOLKATA vs M/S. PUNE PROPERTIES PVT. LTD., KOLKATA

ITA 1438/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
4/1/2018

VEEJAY LAKSHMI ENGINEERING WORKS LTD.,CHENNAI vs DCIT, COIMBATORE

ITA 913/CHNY/2017[2012-2013]Status: DisposedITAT ChennaiAY 2012-2013
4/1/2018

NATESAN SYNCHROCONES PVT LTD.,CHENNAI vs ACIT CORPORATE CIRCLE 4(2), CHENNAI

ITA 2359/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
4/1/2018

ITO WARD 2(3), SALEM vs S 1066, SIRUVACHUR PACCS LTD., SALEM

ITA 2330/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
4/1/2018

ITO WARD 2(3), SALEM vs S279, KOOTTATHUPATTI PACCS LTD., SALEM

ITA 2329/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
4/1/2018

ITO WARD 2(3), SALEM vs S1213, SELLIAMPALAYAM PACCS LTD., SALEM

ITA 2328/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
4/1/2018

SPECIAL EFFECTS,CHENNAI vs ITO NON CORPORATE WARD 2(4), CHENNAI

ITA 2294/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
4/1/2018

INDRA DEVI CHHALLANI,CHENNAI vs ITO NON CORPORATE WARD 4(2), CHENNAI

ITA 2163/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
4/1/2018

ACIT CORPORATE CIRCLE 3(1), CHENNAI vs TAMILNADU SUGAR CORPORATION LTD., CHENNAI

ITA 2055/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
4/1/2018

ACIT CORPORATE CIRCLE 3(1), CHENNAI vs TAMILNADU SUGAR CORPORATION LTD., CHENNAI

ITA 2054/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
4/1/2018

SUMITRA KUMARI,CHENNAI vs ITO, CHENNAI

ITA 140/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
4/1/2018

K.K.SRINIVASAN,SALEM vs ITO, SALEM

ITA 1263/CHNY/2017[2007-08]Status: DisposedITAT ChennaiAY 2007-08
4/1/2018

SHAJI PURUSHOTHAMAN,CHENNAI vs ACIT, CHENNAI

ITA 841/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
4/1/2018

SWATI GUPTA,CHENNAI vs ITO, CHENNAI

ITA 3259/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
4/1/2018

KIRAN GULAB BHATIA,MUMBAI vs INCOME TAX OFFICER, RANGE-24(2)(3), MUMBAI

ITA 6400/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/1/2018

RAKESH RAMBALI SHRIVASTAV,MUMBAI vs INCOME TAX OFFICER 24(3)(4), MUMBAI

ITA 6355/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/1/2018

RADIANT EXPORTS PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER-5(3)(1), MUMBAI

ITA 5530/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
4/1/2018

BHAVESH JAYANTILAL SHAH,MUMBAI vs INCOME TAX OFFICER-31(1)(3), MUMBAI

ITA 5275/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/1/2018

ITO 1(1)(1), MUMBAI vs ART HOUSING P. LTD, MUMBAI

ITA 522/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/1/2018

SHAILESH VISHWANATH RAJE,MUMBAI vs ITO 25(2)(3), MUMBAI

ITA 3424/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
4/1/2018

REGENCY MAHAVIR PROPERTIES,PUNE vs ACIT CEN CIR 1, THANE

ITA 682/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
4/1/2018