Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,770 total)
THE DCIT, CIRCLE-3(1)(1), AHMEDABAD vs M/S. NABROS PHARMA LIMITED, AHMEDABAD
ITA 44/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SHRI SHASHIN MANIBHAI PATEL,AHMEDABAD vs THE ACIT(INTL. TAXN.), BARODA
ITA 3603/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
INVESTMENTOR SECURITIES LIMITED,AHMEDABAD vs THE ACIT, CIRCLE-1(3), AHMEDABAD
ITA 2141/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
CREST COMPOSITES & PLASTICS PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(2), AHMEDABAD
ITA 1540/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ITO, WARD-1(2), AHMEDABAD vs CREST COMPOSITES & PLASTICS PVT. LTD., AHMEDABAD
ITA 1456/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE ITO, WARD-6(2), AHMEDABAD vs SHRI SHRENIK KIRITLAL SHETH, AHMEDABAD
ITA 594/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
THE DCIT.CIRCLE-8, AHMEDABAD vs SUZLON ENERGY LIMITED, AHMEDABAD
ITA 2791/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
M/S.KANNAN DEVAN HILLS PLANTATIONS CO. P. LTD,MUNNAR vs THE ACIT, TRIVANDRUM
ITA 91/COCH/2017[2012-13]Status: DisposedITAT CochinAY 2012-13
M/S.KANNAN DEVAN HILLS PLANTATIONS CO. P. LTD,MUNNAR vs THE ACIT, COCHIN
ITA 78/COCH/2017[2011-12]Status: DisposedITAT CochinAY 2011-12
M/S.KANNAN DEVAN HILLS PLANTATIONS CO. P. LTD,MUNNAR vs THE ACIT, COCHIN
ITA 77/COCH/2017[2010-11]Status: DisposedITAT CochinAY 2010-11
THE ITO, KOTTAYAM vs THE VALAVOOUR SERVICE CO-OP BANK LTD, KOTTAYAM
ITA 2/COCH/2017[2012-13]Status: DisposedITAT CochinAY 2012-13
THE ACIT, COCHIN vs M/S. KANNAN DEVAN HILLS PLANTATIONS CO., P. LTD, IDUKKI
ITA 164/COCH/2017[2012-13]Status: DisposedITAT CochinAY 2012-13
THE ACIT, COCHIN vs M/S. KANNAN DEVAN HILLS PLANTATIONS CO., P. LTD, IDUKKI
ITA 163/COCH/2017[2011-12]Status: DisposedITAT CochinAY 2011-12
THE DCIT, COCHIN vs M/S APPOLLO TYRES LTD, COCHIN
ITA 53/COCH/2017[1993-94]Status: DisposedITAT CochinAY 1993-94
THE ACIT, TRIVANDRUM vs M/S.JANAYUGAM PUBLICATIONS LTD, TRIVANDRUM
ITA 47/COCH/2017[2009-10]Status: DisposedITAT CochinAY 2009-10
M/S J.V.KULKARNI & FRIENDS ASSOCIATES,MALKAPUR vs D.C.I.T. CENTRALCIRCLE 1(2), NAGPUR
ITA 607/NAG/2016[2012-13]Status: DisposedITAT NagpurAY 2012-13
SMT. GULAB DEVI SARUPARIA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 903/JPR/2017[2013-14]Status: DisposedITAT JaipurAY 2013-14
M/S ROSEMOUNT MERCHANTS (P) LTD.,KOLKATA vs ITO, WD-4(2), KOLKATA, KOLKATA
ITA 903/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S SUGHANDHA NIRMAN PVT. LTD.,KOLKATA vs ITO, WD-6(1), KOLKATA, KOLKATA
ITA 1278/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
INTELSAT GLOBAL SALES AND MARKETING LTD,NEW DELHI vs DCIT, CIRCLE1(1), CHENNAI
ITA 2223/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-7(2), MUMBAI vs L.S.DEVELOPERS, MUMBAI
ITA 4827/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ARYA COMMUNICATIONS AND ELECTRONICS SERVICES PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6(4), MUMBAI
ITA 4599/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SANGEETA GHANSHYAM PATEL,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX-32(3), MUMBAI
ITA 4583/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SUKETU SHAH,MUMBAI vs ITO 17(3)(4), MUMBAI
ITA 4153/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ANITA ASHWIN NAGDA,MUMBAI vs ITO WD 15(3)(4), MUMBAI
ITA 4145/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ANKIT GUPTA,MUMBAI vs ITO 24(1)(3), MUMBAI
ITA 3395/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MARRIOTT PROPERTIES & DEVEOPERS P.LTD,MUMBAI vs DCIT 10(2)(2), MUMBAI
ITA 3085/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
R.N TRAVELS P. LTD,MUMBAI vs ITO 8(1)(1), MUMBAI
ITA 3082/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHREE KRISHNA CO OP HSG SOC LTD,MUMBAI vs ITO 33(3)(4), MUMBAI
ITA 2742/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
HINDUSTAN UNILEVER LTD,MUMBAI vs DCIT RG 1(1), MUMBAI
ITA 3701/MUM/2016[2004-05]Status: DisposedITAT MumbaiAY 2004-05
