Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,770 total)
ITO 9(3)(4), MUMBAI vs GLOWSHINE BUILDERS & DEVELOPERS P.LTD, MUMBAI
ITA 3391/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SIDDHESH CAPITAL MARKET SERVICES P.LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 2517/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 3(3)(1), MUMBAI vs SIDDHESH CAPITAL MARKET SERVICES P.LTD, MUMBAI
ITA 2489/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BALASORE ALLOYS LTD,ORRISSA vs ASST CIT CEN CIR 3(2), MUMBAI
ITA 1169/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BALASORE ALLOYS LTD,ORRISSA vs ASST CIT CEN CIR 3(2), MUMBAI
ITA 1168/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BALASORE ALLOYS LTD,ORRISSA vs ASST CIT CEN CIR 3(2), MUMBAI
ITA 1167/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 22(3)(4), NAVI MUMBAI vs TRISHUL ENTERPRISES, MUMBAI
ITA 5180/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUNANDA INDUSTRIAL MACHINERY LTD,MUMBAI vs DCIT 1(3), MUMBAI
ITA 1074/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SIDDHESH CAPITAL MARKET SERVICES P.LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 6532/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
M/S VIVEKANAND SOCIETY OF EDU.AND RESRCH vs COMMISSIONER OF INCOME TAX AND ANR.
ITA/23/2014ITAT J&K
HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE SANJEEV KUMAR
SRI JANMEJOY LENKA,BHUBANESWAR vs ITO, WARD-3(3), BHUBANESWAR
ITA 486/CTK/2017[2014-15]Status: DisposedITAT CuttackAY 2014-15
SRI SUBRAT KUMAR SATPATHY,BHUBANESWAR vs ITO, WARD-3(5), BHUBANESWAR
ITA 452/CTK/2017[2013-14]Status: DisposedITAT CuttackAY 2013-14
SUBHADRA APARTMENT OWNERS WELFARE SOCIETY,BHUBANESWAR vs ITO, WARD-5(4), BHUBANESWAR
ITA 434/CTK/2017[2013-14]Status: DisposedITAT CuttackAY 2013-14
SHRI GOURANG CHANDRA NAYAK,BHUBANESWAR vs ITO, WARD-3(2), BHUBANESWAR
ITA 427/CTK/2017[2013-14]Status: DisposedITAT CuttackAY 2013-14
Z ESTATE PRIVATE LIMITED,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 334/CTK/2017[2012-13]Status: DisposedITAT CuttackAY 2012-13
SHEETAL SHELTERS P.LTD,MUMBAI vs ITO 5(3)(2), MUMBAI
ITA 964/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO (E) 2(3), MUMBAI vs SADHU VASWANI MISSION BOMBAY, MUMBAI
ITA 4144/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ITO (E) 1(4), MUMBAI vs KHERWADI SOCIAL WELFARE ASSOCIATION, MUMBAI
ITA 4039/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASTEC LIFESCIENCES LTD,MUMBAI vs PR CIT 2, MUMBAI
ITA 3406/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 4(1)(4), MUMBAI vs CLIFTON SECURITIES P.LTD, MUMBAI
ITA 1738/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ZAKIR HUSSAIN VASI AHMED SHAIKH,MUMBAI vs ITO 26(3)(5), MUMBAI
ITA 1454/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PINKY VENTURES P. LTD,MUMBAI vs DCIT 13(1)(2), MUMBAI
ITA 7193/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
AMARTARA PVT. LTD.,MUMBAI vs DCIT - 9(1)(1), MUMBAI
ITA 6114/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT - 9(1)(1), MUMBAI vs AMARTARA PVT. LTD., MUMBAI
ITA 6050/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SHREE LAXMI ESTATE P. LTD,MUMBAI vs ITO WD 15(3)(3), MUMBAI
ITA 5954/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CEN CIR 2(3), MUMBAI vs INFOLINK SOLUTIONS P LTD, MUMBAI
ITA 545/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHARDABEN BHAVANI,MUMBAI vs ITO 32(3)(4), MUMBAI
ITA 4754/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DEVRAM C. BHAVANI,MUMBAI vs ITO 32(1)(4), MUMBAI
ITA 4675/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CC 7(2), MUMBAI vs GAMMON INDIA LTD, MUMBAI
ITA 4492/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DEVELOPMENT EXCELLENCE FOUNDATION,MUMBAI vs ITO (E) I(1), MUMBAI
ITA 1630/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12