Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,770 total)
ASST CIT 5(2)(1), MUMBAI vs INFINITE COMPUTER SOLUTIONS (I) LTD, NAVI MUMBAI
ITA 1109/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHREE GLOBAL TRADEFIN LTD,MUMBAI vs ASST CIT CEN CIR 32, MUMBAI
ITA 5542/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 1(2)(2), MUMBAI vs SUDHIR OMPRAKASH BAHL, MUMBAI
ITA 455/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CENZAR INDUSTRIES LTD,MUMBAI vs ITO 5(1)(3), MUMBAI
ITA 1970/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
KAJAL SHIVNANDAN SINGH,NAVI MUMBAI vs ITO 22(3)(2), NAVI MUMBAI
ITA 1484/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SANJAY SAVLA,MUMBAI vs ITO 24(2)(2), MUMBAI
ITA 7234/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AVI WORLDWIDE,MUMBAI vs ASST CIT 19(2), MUMBAI
ITA 7077/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHAGARAM P. MALI,MUMBAI vs ASST (OSD-I)CEN RG-7, MUMBAI
ITA 644/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ITO 8(3)(2), MUMBAI vs SRINGERI TECHNOLOGIES P.LTD, MUMBAI
ITA 3924/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 16(2), MUMBAI vs MOHAMED YAHYA ABDUL GANI BATAWALA, MUMBAI
ITA 3356/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
LEHMAN BROTHERS ADVISERS P.LTD,MUMBAI vs CIT -6, MUMBAI
ITA 3306/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
E- MECH ENTERPRISES (I) P.LTD,MUMBAI vs ITO 8(1)(3), MUMBAI
ITA 5678/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
KNIGHT RIDERS SPORTS P. LTD,MUMBAI vs ASST CIT CEN CIR 29, MUMBAI
ITA 1307/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
M/S BRAHMAPUTRA FINLEASE (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3332/DEL/2017[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs SH. RAHUL JUNEJA, FARIDABAD
ITA 4568/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. VRB FOODS (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2292/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. VRB FOODS (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2291/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, REWARI vs M/S. ROHTASH SANTRA BHATERI, REWARI
ITA 5916/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
SHRI DEVENDER KUMAR GUPTA,FARIDABAD vs ADDL. CIT, NEW DELHI
ITA 5759/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCM SHRIRAM CONSOLIDATED LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5172/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
THE DCIT, CIRCLE-1(1)(1), AHMEDABAD vs M/S.AAKASH OIL FIELD SERVICES PVT. LTD., AHMEDABAD
ITA 3071/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
ITO, WARD-2(1)(4), AHMEDABAD vs MAHESHRAJ CHEMICALS PVT.LTD., AHMEDABAD
ITA 3057/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
THE ITO, WARD-1(2), AHMEDABAD vs M/S. ADROIT TRADELINK PVT. LTD., GANDHINAGAR
ITA 1728/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
TRANSPEK SILOX INDUSTRY LTD.,BARODA vs THE ACIT.,RANGE-4, BARODA
ITA 3180/AHD/2014[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
ITO, WARD-1(3), BHUBANESWAR vs SMT. CHINMAYEE RATH, ANGUL
ITA 471/CTK/2017[2012-13]Status: DisposedITAT CuttackAY 2012-13
ITO, WARD-1(3), BHUBANESWAR vs SMT. CHINMAYEE RATH, ANGUL
ITA 470/CTK/2017[2011-12]Status: DisposedITAT CuttackAY 2011-12
ITO, WARD-1(3), BHUBANESWAR vs SMT. CHINMAYEE RATH, ANGUL
ITA 469/CTK/2017[2010-11]Status: DisposedITAT CuttackAY 2010-11
ITO, WARD-1(3), BHUBANESWAR vs SMT. CHINMAYEE RATH, ANGUL
ITA 468/CTK/2017[2009-10]Status: DisposedITAT CuttackAY 2009-10
DEBABRATA PATNAIK,BHUBANESWAR vs ITO, WARD-2(1), BHUBANESWAR
ITA 440/CTK/2017[2013-14]Status: DisposedITAT CuttackAY 2013-14
M/S. KALINGA INSTITUTE OF TRAINING FOR SECURITY & CONSULTANCY SERVICES,BALASORE vs ITO, WARD-1, BALASORE
ITA 436/CTK/2017[2012-13]Status: DisposedITAT CuttackAY 2012-13
