Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
M/S HOBB INTERNATIONAL PVT. LTD.,KOLKATA vs DCIT, CIR-12, KOLKATA, KOLKATA
ITA 122/KOL/2016[2003-04]Status: DisposedITAT KolkataAY 2003-04
JCIT, (OSD), CIR-2(1), KOLKATA, KOLKATA vs M/S AXSYS TECHNOLOGIES LTD., KOLKATA
ITA 1120/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
INDO THAI FLEXIBLE TUBES LTD.,KOLKATA vs DCIT, CIR-1(1), KOLKATA, KOLKATA
ITA 1048/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S AKSHAY STEEL WORKS PVT. LTD.,JHARKHAND vs DCIT, CIR-3, KOLKATA, KOLKATA
ITA 823/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ACIT, CIRCLE-48, KOLKATA, KOLKATA vs PASCHIM BANGA GRAMIN BANK, HOWRAH
ITA 8/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
MEGATHERM ELECTRONICS PVT. LTD.,KOLKATA vs ACIT, RG-2, KOLKATA, KOLKATA
ITA 1376/KOL/2015[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S R. PIYARELALL IMPORT & EXPORT,KOLKATA vs CIT, KOLKATA-1, KOLKATA
ITA 1176/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
INCOME TAX OFFICER-WARD-30(2), KOLKATA, KOLKATA vs JATINDRA NATH GHOSH, KOLKATA
ITA 2647/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ITO,WARD-1(1), KOLKATA, KOLKATA vs M/S AMINEX MERCHANT (P) LTD., KOLKATA
ITA 566/KOL/2012[1996-1997]Status: DisposedITAT KolkataAY 1996-1997
DCIT, CHENNAI vs EXPRESS NEWSPAPERS PRIVATE LIMITED, CHENNAI
ITA 688/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, CHENNAI vs EXPRESS NEWSPAPERS PRIVATE LIMITED, CHENNAI
ITA 687/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
SAMPATH RAJ KARANRAJ,CHENNAI vs ITO NON CORPORATE WARD 5(1), CHENNAI
ITA 2447/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ITO NON CORPORATE WARD 3(4), CHENNAI vs TMS HAMEEDA AMINA BEEVI, CHENNAI
ITA 2441/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
R.MUNUSAMY,KALPAKKAM vs ITO NON CORPORATE CIRCLE 5(5), CHENNAI
ITA 2438/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT, MADURAI vs RAJA RAM FLOUR MILLS P. LTD., TIRUMANGALAM
ITA 1460/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ITO, TIRUNELVELI vs ARIYATHALAIVAR RAJA, TIRUNELVELI
ITA 1456/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DCIT, CHENNAI vs INDOWIND ENERGY LIMITED, CHENNAI
ITA 1122/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
KAILASH POMONA INDUSTRIES LTD.,CHANDIGARH vs DCIT, COIMBATORE
ITA 3401/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
EDUCATIONAL TRUST OF SEVENTH DAY ADVENTISTS,CHENNAI vs DDIT, CHENNAI
ITA 1709/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ITO WD 2, PALGHAR vs IRANI ABRESIVES, PALGHAR
ITA 4169/MUM/2017[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ARA LAW,MUMBAI vs ASST CIT 16(2), MUMBAI
ITA 1889/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
FIRST ADVANTAGE QUEST RESEARCH LTD,MUMBAI vs DCIT (IT)2(3)(1), MUMBAI
ITA 1546/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
EVERGREEN MARINE CORPOPRATION (TAIWAN) LTD,MUMBAI vs DDIT (IT) 2(2)(1),
ITA 1228/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO, WD -3(1)(1), MUMBAI vs ARANDI INVESTMENTS PVT. LTD., MUMBAI
ITA 2330/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SAIDARSHAN BUSINESS CENTRES P.LTD,MUMBAI vs ASST CIT 7(2), MUMBAI
ITA 1773/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GREWAL EXPORT P.LTD,NAVI MUMBAI vs DCIT 10(3), MUMBAI
ITA 1580/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
AMOL ANTHONY PEREIRA,VASAI vs ITO WD 4(1), THANE
ITA 1559/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 9(3)(3), MUMBAI vs GEBBS HEALTHCARE SOLUTIONS P.LTD, MUMBAI
ITA 101/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 10(2)(1), MUMBAI vs J.P. MORGAN SERVICES P.LTD, MUMBAI
ITA 998/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 21(2) vs ORIENTAL DECORATORS, MUMBAI
ITA 820/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10