Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,712 total)

ACIT, CIR-45, KOLKATA, KOLKATA vs SHRI SANJOY SARAF, KOLKATA

ITA 583/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
1/3/2018

ACIT, CIR-45, KOLKATA, KOLKATA vs SHRI SANJOY SARAF, KOLKATA

ITA 582/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
1/3/2018

M/S NEZONE ALLOYS LTD.,GUWAHATI vs DCIT, CEN. CIR-2(2), KOLKATA, KOLKATA

ITA 1482/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
1/3/2018

CHANDERNAGORE BARASAT GATE CULTURAL ASSOCIATION,HOOGHLY vs CIT-XX, KOLKATA, KOLKATA

ITA 1469/KOL/2014[]Status: DisposedITAT Kolkata
1/3/2018

CHANDERNAGORE BARASAT GATE CULTURAL ASSOCIATION,HOOGHLY vs CIT-XX, KOLKATA, KOLKATA

ITA 1468/KOL/2014[]Status: DisposedITAT Kolkata
1/3/2018

GWALIOR AGENCIES,CHENNAI vs ACIT NON CORPORATE CIRCLE 11, CHENNAI

ITA 2480/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
1/3/2018

GWALIOR AGENCIES,CHENNAI vs ACIT NON CORPORATE CIRCLE 11, CHENNAI

ITA 2479/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
1/3/2018

ACIT CORPORATE CIRCLE 2, MADURAI vs SRI KALISWARI FIREWORKS (P) LTD, SIVAKASI

ITA 1900/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
1/3/2018

ACIT CORPORATE CIRCLE 2, MADURAI vs J.SEETHALAKSHMI, ARUPPUKOTTAI

ITA 1898/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
1/3/2018

ITO INTERNATIONAL TAXATION 1(2), CHENNAI vs MAFAZ MOHAMMED, CHENNAI

ITA 1759/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
1/3/2018

ITO INTERNATIONAL TAXATION 2(1), CHENNAI vs KATHIJATHU NASREEN, CHENNAI

ITA 1757/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
1/3/2018

ACIT, MADURAI vs S.JAYARAMAN, MADURAI

ITA 1073/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
1/3/2018

URMILA M GALA,MUMBAI vs DCIT CEN CIR 12, MUMBAI

ITA 905/MUM/2016[2004-05]Status: DisposedITAT MumbaiAY 2004-05
1/3/2018

DCIT 2(1)(1), MUMBAI vs BANK OF BARODA, MUMBAI

ITA 5604/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
1/3/2018

ITO 32(2)(3), MUMBAI vs MUKUND T PARMAR, MUMBAI

ITA 4936/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
1/3/2018

DCIT 1(2)(2), MUMBAI vs OM SAGAR ENGINEERING P. LTD, MUMBAI

ITA 4861/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
1/3/2018

SOLANKI DEVELOPERS,THANE vs DCIT CIR. 3, THANE, THANE

ITA 4700/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
1/3/2018

DCIT CEN CIR 2(3), MUMBAI vs ADVANCE METAL CORPORATION P. LTD, MUMBAI

ITA 4621/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
1/3/2018

DCIT 4(1)(1), MUMBAI vs ADROIT SHARE & STOCK BROKER P.LTD, MUMBAI

ITA 4616/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
1/3/2018

ASST CIT 17(1), MUMBAI vs HOTEL SUBA PLACE, MUMBAI

ITA 4608/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
1/3/2018

LOK HOUSING AND CONSTRUCTIONS LTD,MUMBAI vs DCIT (OSD) 8(1), MUMBAI

ITA 3366/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
1/3/2018

SOHAM CONSTRUCTION,KALYAN vs ITO WD 2(4), KALYAN

ITA 336/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
1/3/2018

THE EXCUTIVE BOARD OF THE METHODIST CHURCH IN INDIA,MUMBAI vs ASST DIT (E) 1(2), MUMBAI

ITA 3341/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
1/3/2018

DCIT(IT)-3(3)(2), MUMBAI vs PENFORD ISRAEL LTD.(INDIA BRANCH), MUMBAI

ITA 2697/MUM/2016[2004-05]Status: DisposedITAT MumbaiAY 2004-05
1/3/2018

PFIZER LIMITED,MUMBAI vs ACIT-10(3)(2)(ERSTWHILE DCIT-8(2), MUMBAI

ITA 2613/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
1/3/2018

ACIT - 17(2), MUMBAI vs MOTI GOVIND BHATIA, MUMBAI

ITA 2348/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
1/3/2018

SPRINT COMMUNICATIONS COMPANY LP,MUMBAI vs ACIT (INTERNATIONAL TAXATION) - 4(2)(2), MUMBAI

ITA 2319/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
1/3/2018

DCIT CENT. CIR. - 1(3), MUMBAI vs POONAM SKYLINE CONSTRUCTION, MUMBAI

ITA 2311/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
1/3/2018

DCIT - 4(2)(2), MUMBAI vs NETWORTH STOCK BROKING LTD., MUMBAI

ITA 2310/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
1/3/2018

RISHAB STEEL ( HOUSE),MUMBAI vs ASST CIT 15(2), MUMBAI

ITA 1657/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
1/3/2018