DCIT 4(1)(1), MUMBAI vs. ADROIT SHARE & STOCK BROKER P.LTD, MUMBAI

PDF · subscribers
ITA 4616/MUM/2016Status: DisposedITAT Mumbai01 March 2018AY 2012-131 pages

No AI summary yet for this judgment.

4616/M/16

Adroit Share & Stock Broker P.Ltd. 2

आदेश आदेश आदेश आदेश क क क क ितिलिप ितिलिप ितिलिप ितिलिप अ ेिषत अ ेिषत अ ेिषत अ ेिषत/Copy of the Order forwarded to : 1.Appellant /अपीलाथ 2. Respondent / यथ 3.The concerned CIT(A)/संब अपीलीय आयकर आयु, 4.The concerned CIT /संब आयकर आयु 5.DR “C ” Bench, ITAT, Mumbai /िवभागीय ितिनिध, खंडपीठ,आ.अ.याया.मुंबई 6.Guard File/गाड फाईल स यािपत ित //// आदेशानुसार/ BY ORDER, उप/सहायक पंजीकार Dy./Asst. Registrar

आयकर अपीलीय अिधकरण, मुंबई /ITAT, Mumbai.

Latest GST High Court judgments

Search GST case law →