Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
THE GREATER COCHIN DEV. AUTHORITY,COCHIN vs THE ACIT (EXEMPTION), COCHIN
ITA 178/COCH/2017[2012-13]Status: DisposedITAT CochinAY 2012-13
THE GREATER COCHIN DEV. AUTHORITY,COCHIN vs THE ACIT (EXEMPTION), COCHIN
ITA 177/COCH/2017[2011-12]Status: DisposedITAT CochinAY 2011-12
THE PROJECT DIRECTOR, NATIONAL HIGHWAY AUTHORITY OF INDIA,NAGPUR vs I.T.O. T.D.S. WARD 2-(1), NAGPUR
ITA 102/NAG/2017[2011-12]Status: DisposedITAT NagpurAY 2011-12
A,C.I.T. (EXEMPTION), NAGPUR vs M/S VIDARBHA CRICKET ASSOCIATION, NAGPUR
ITA 500/NAG/2016[2009-10]Status: DisposedITAT NagpurAY 2009-10
SHRI SHRI GURVINDER SINGH SASAN, L/H OF LATE SHRI JAGDISH SINGH SASAN,NAGPUR vs THE ITO-WARD-2(2), NAGPUR
ITA 7/NAG/2014[2007-08]Status: DisposedITAT NagpurAY 2007-08
GOOGLE INDIA PRIVATE LIMITED vs THE DEPUTY COMMISSIONER OF INCOME TAX
WA/828/2018ITAT Karnataka
ABHAY SHREENIWAS OKA (CJ),S SUNIL DUTT YADAV
COMMISSIONER OF INCOME TAX vs M/S UNISONS HOTELS LTD.
ITA/395/2005ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX DEL vs M/S UNISONS HOTELS LTD.
ITA/666/2005ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX DEL vs M/S UNISONS HOTELS LTD
ITA/1055/2005ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
ITO, WARD-7(1), KOLKATA, KOLKATA vs M/S MANGALAM FISCAL SERVICES PVT. LTD., KOLKATA
ITA 91/KOL/2017[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
MOON RAKER CONSTRUCTION PVT,KOLKATA vs ITO, WARD 3(1), KOLKATA, KOLKATA
ITA 558/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
M/S ANUSKA VANIJYA PVT. LTD.,KOLKATA vs ITO, WARD-4(3),KOLKATA, KOLKATA
ITA 163/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
PHOENIX CONVEYOR BELT INDIA PRIVATE LTD.,KOLKATA vs DCIT, CIR. 11, KOLKATA, KOLKATA
ITA 137/KOL/2017[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
PHOENIX CONVEYOR BELT INDIA PRIVATE LTD.,KOLKATA vs DCIT, CIR. 11, KOLKATA, KOLKATA
ITA 136/KOL/2017[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
RAJNEESH AGARWAL,KOLKATA vs PR.CIT, KOL-8, KOLKATA, KOLKATA
ITA 1188/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
ACIT, CIRCLE-12(2), KOLKATA,KOLKATA vs M/S SHINING CONSULTANCY PVT. LTD., KOLKATA
ITA 118/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
ACIT, CIRCLE-49(1), KOLKATA, KOLKATA vs M/S GLOBAL VENTURE CORPORATION, KOLKATA
ITA 103/KOL/2017[2006-07]Status: DisposedITAT KolkataAY 2006-07
ITO, WD-1(2), KOLKATA, KOLKATA vs M/S KANIKSHA MERCHANTS PVT. LTD., KOLKATA
ITA 927/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
DCIT, CIR-13(1), KOLKATA, KOLKATA vs CALCUTTA MUMBAI TRUCK TERMINAL LTD., HOWRAH
ITA 844/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
ACIT, CENTRAL CIRCLE-2(1), KOLKATA, KOLKATA vs M/S AMRICON AGROVAT PVT. LTD., KOLKATA
ITA 2300/KOL/2016[2013-14]Status: DisposedITAT KolkataAY 2013-14
D.C.I.T., CIRCLE-6(1), KOLKATA, KOLKATA vs M/S GUINESS PROPERTIES & HOLDING PVT. LTD., KOLKATA
ITA 2280/KOL/2016[2000-01]Status: DisposedITAT KolkataAY 2000-01
I.T.O., WARD-35(3), KOLKATA, KOLKATA vs KOLKATA RESERVE BANK EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD, KOLKATA
ITA 2253/KOL/2016[2013-14]Status: DisposedITAT KolkataAY 2013-14
TIME SOUND PROMOTERS PVT. LTD.,KOLKATA vs ITO, WARD-4(1), KOLKATA, KOLKATA
ITA 2236/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
ACIT, CIRCLE-33, KOLKATA, KOLKATA vs CENTRAL BANK OF INDIA EMPLOYEES COOPERATIVE SOCIETY LIMITED, KOLKATA
ITA 2203/KOL/2016[2013-14]Status: DisposedITAT KolkataAY 2013-14
A.C.I.T., CIRCLE-4(1), KOLKATA, KOLKATA vs M/S GILLANDERS ARBUTHNOT & CO. LTD., KOLKATA
ITA 2090/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
DCIT, CIRCLE-10(1), KOLKATA, KOLKATA vs K.N.D. ENGINEERING TECHNOLOGIES PVT. LTD., KOLKATA
ITA 1979/KOL/2016[2013-14]Status: DisposedITAT KolkataAY 2013-14
AMS FASHIONS PRIVATE LIMITED,KOLKATA vs CIT, KOLKATA 4, KOLKATA
ITA 1542/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
M/S. PRATAP POLYSACKS LIMITED,KOLKATA vs DCIT, CIRCLE-5(1), KOLKATA, KOLKATA
ITA 1527/KOL/2016[2012-13]Status: DisposedITAT KolkataAY 2012-13
SWAGATAM MERCHANDISE PVT. LTD.,KOLKATA vs THE CIT, KOLKATA-3, KOLKATA
ITA 1474/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
DCIT, CIR-7(1), KOLKATA, KOLKATA vs M/R BRITANNIA DAIRY PVT. LTD., KOLKATA
ITA 1113/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012