Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
Shri Sourabh Khandelwal vs Principal Commissioner Of Income Tax I
WP/1922/2018ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Shri Dayaram Khandelwal vs Principal Commissioner Of Income Tax I
WP/1918/2018ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
DIRECTOR OF INCOME TAX vs M/S HCL LTD.
ITA/267/2005ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S MARATHON ELECTRIC INDIA PVT. LTD.
ITA/544/2017ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3
COMMISSIONER OF INCOME TAX, COCHIN vs FERTIIZERS AND CHEMICALS TRAVANCORE LTD.
ITA/1208/2009ITAT Kerala
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON
THE COMMISSIONER OF INCOME TAX vs COCHIN SHIPYARD LTD, COCHIN
ITA/723/2009ITAT Kerala
ASMAN INVESTMENT LTD. vs ASSTT. COMMISSIONER OF INCOME TAX
TAXAP/154/2007ITAT Gujarat
M/S GOODWILL WINES,LUDHIANA vs PR. CIT-1, LUDHIANA
ITA 904/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
ITO, WARD (E), CHANDIGARH vs SANT BABA SUNDER SINGH, BARNALA
ITA 1183/CHANDI/2017[2008-09]Status: DisposedITAT ChandigarhAY 2008-09
M/S SHRISHTI TECHNOLOGY,BADDI vs DCIT, CIRCLE, PARWANOO
ITA 1047/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
M/S ZENITH INTERNATIONAL,BADDI vs DCIT, CIRCLE, PARWANOO
ITA 1045/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
INCOME-TAX OFFICER vs SHRI VIJAYRAJ UTTAMCHAND MUNDADA, PUNE
ITA 592/PUN/2014[2009-10]Status: DisposedITAT PuneAY 2009-10
PRAKASH RAMESHBHAI NANDA,JAMNAGAR vs INCOME TAX OFFICER, WARD-3(1), JAMNAGAR
ITA 16/RJT/2018[2012-13]Status: DisposedITAT RajkotAY 2012-13
PRAKASH RAMESHBHAI NANDA,JAMNAGAR vs INCOME TAX OFFICER, WARD-3(1), JAMNAGAR
ITA 15/RJT/2018[2011-12]Status: DisposedITAT RajkotAY 2011-12
PRAKASH RAMESHBHAI NANDA,JAMNAGAR vs INCOME TAX OFFICER, WARD-3(1), JAMNAGAR
ITA 14/RJT/2018[2010-11]Status: DisposedITAT RajkotAY 2010-11
PRAKASH RAMESHBHAI NANDA,JAMNAGAR vs INCOME TAX OFFICER, WARD-3(1), JAMNAGAR
ITA 13/RJT/2018[2009-10]Status: DisposedITAT RajkotAY 2009-10
CHANDRIKABEN C. BHANVADIA,RAJKOT-GUJARAT vs THE ASSTT. COMMR. INCOME TAX, CIRCLE-3, RAJKOT-GUJARAT
ITA 463/RJT/2016[2007-08]Status: DisposedITAT RajkotAY 2007-08
CHUNILAL G. BHANVADIA,RAJKOT-GUJARAT vs THE ASSTT. COMMR. INCOME TAX, CIRCLE-3, RAJKOT-GUJARAT
ITA 462/RJT/2016[2007-08]Status: DisposedITAT RajkotAY 2007-08
M/S SHUBHAM GINNING PRESSING PVT. LTD.,JASDAN vs THE COMMR. OF INCOME TAX-II, RAJKOT-GUJARAT
ITA 622/RJT/2014[2010-11]Status: DisposedITAT RajkotAY 2010-11
THE DEPUTY COMISSIONER OF INCOME TAX, CIRCLE-1, JUNAGADH vs SMT. GRACY KUTHUKMAL THOMAS, VERAVAL
ITA 37/RJT/2013[2009-10]Status: DisposedITAT RajkotAY 2009-10
SMT. GRACY KUTHUMKAL THOMAS,VERAVAL vs THE JOINT COMMISSIONER OF INCOME TAX, JUNAGADH RANGE-1, JUNAGADH
ITA 24/RJT/2013[2009-10]Status: DisposedITAT RajkotAY 2009-10
JAMIPOL LTD,JAMSHEDPUR vs ACIT, JAMSHEDPUR
ITA 69/RAN/2016[2012-13]Status: DisposedITAT RanchiAY 2012-13
JAMIPOL LTD,JAMSHEDPUR vs ACIT, JAMSHEDPUR
ITA 68/RAN/2016[2011-12]Status: DisposedITAT RanchiAY 2011-12
MRS KUMKUM SRIVASTAVA,RANCHI vs ITO, RANCHI
ITA 138/RAN/2016[2009-10]Status: DisposedITAT RanchiAY 2009-10
M/S RAM SWARUP RUNGTA & BROTHERS,RANCHI vs DCIT, RANCHI
ITA 119/RAN/2016[2008-09]Status: DisposedITAT RanchiAY 2008-09
M/S RAM SWARUP RUNGTA & BROTHERS,RANCHI vs DCIT, RANCHI
ITA 118/RAN/2016[2007-08]Status: DisposedITAT RanchiAY 2007-08
ITO, JAMSHEDPUR vs SMT. VEENA PANDEY, JAMSHEDPUR
ITA 106/RAN/2016[2008-09]Status: DisposedITAT RanchiAY 2008-09
SHRI MAHAVIR DIGAMBER JAIN TRUST,AGRA vs CIT EXMP., AGRA
ITA 391/AGR/2017[-]Status: DisposedITAT Agra
THE CATHOLIC ARCH BISHOP HOUSE,TRICHUR vs THE ITO (EXEMPTIONS)D, TRICHUR
ITA 305/COCH/2017[2012-13]Status: DisposedITAT CochinAY 2012-13
M/S.ST.THOMAS CATHEDRAL CHURCH,TRICHUR vs THE ITO, TRICHUR
ITA 248/COCH/2017[2012-13]Status: DisposedITAT CochinAY 2012-13