M/S.ST.THOMAS CATHEDRAL CHURCH,TRICHUR vs THE ITO, TRICHUR

Income Tax Appellate Tribunal, COCHIN BENCH, COCHIN

For Appellant: Shri Achyut K. Padmaraj, Adv

For Respondent: Shri A. Dhanaraj, Sr. DR

Hearing: 01/03/2018Pronounced: 01/03/2018

Per CHANDRA POOJARI, ACCOUNTANT MEMBER:

These two appeals filed by different asseesees are directed against different

orders of the CIT(Exemptions), Kochi for the assessment year 2012-13.

At the time of hearing, the Ld. AR made a submission that the assessees are

not interested in pursuing these appeals and made an endorsement accordingly.

Hence these appeals are dismissed as withdrawn.

In the result, the appeals of the assessees are dismissed as withdrawn. Pronounced in the open court on 01st March, 2018.

sd/- sd/- ( GEORGE GEORGE K.) (CHANDRA POOJARI) JUDICIAL MEMBER ACCOUNTANT MEMBER

Place: Kochi Dated: 01st March, 2018 GJ Copy to: St. Thomas Cathedral Church, Irinjalakuda, Thrissur-680 121. 1. The Catholic Archbishop’s House, East Fort, Thrissur-680 005. 2. The Income Tax Officer(Exemptions),Thrissur. 3. The Commissioner of Income-tax(Exemptions), Kochi. 4. D.R., I.T.A.T., Cochin Bench, Cochin. 5. Guard File. By Order

(ASSISTANT REGISTRAR) I.T.A.T., Cochin

I.T.A. Nos.248 & 305//C/2017

M/S.ST.THOMAS CATHEDRAL CHURCH,TRICHUR vs. THE ITO, TRICHUR