Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
M/S.ALHIND BUILDERS,CALICUT vs THE DCIT, CALICUT
ITA 473/COCH/2016[2011-12]Status: DisposedITAT CochinAY 2011-12
SHRIRAM CHITS (MAHARASHTRA)LTD.,MUMBAI vs DCIT,CIR-3(3), MUMBAI
ITA 2333/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO (TDS) - 1(1)(1), MUMBAI vs ADARSH CO-OP. HOUSING SOCIETY LTD., MUMBAI
ITA 2322/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHANMUKHANANDA FINE ARTS & SANGEETHA SABHA,MUMBAI vs DDIT (E) I(2),
ITA 1975/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SRI AVINASH OSTHWAL (HUF),BENGALURU vs INCOME TAX OFFICER, WARD-2, BENGALURU
ITA 9/BANG/2018[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SRI RAMESH KUMAR OSTHWAL,BENGALURU vs INCOME TAX OFFICER, WARD-2, BENGALURU
ITA 8/BANG/2018[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SHRI RAJU OSTHWAL (HUF),BENGALURU vs INCOME TAX OFFICER, WARD-2, BENGALURU
ITA 7/BANG/2018[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SMT REKHA OSTHWAL,BENGALURU vs INCOME TAX OFFICER, WARD-2, HOSPET
ITA 19/BANG/2018[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SRI RAJU OSTHWAL,BANGALORE vs THE INCOME TAX OFFICER WARD-2, BANGALORE
ITA 12/BANG/2018[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SMT MEENA OSTHWAL,BANGALORE vs THE INCOME TAX OFFICER WARD-2, HOSPET
ITA 11/BANG/2018[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SRI RAMESH KUMAR OSTHWAL(HUF),BANGALORE vs THE INCOME TAX OFFICER WARD-2, HOSPET
ITA 10/BANG/2018[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SEERVI SAMAJ BILWAS TRUST,BANGALORE vs INCOME TAX OFFICER WARD-3, BANGALORE
ITA 2009/BANG/2017[2017-18]Status: DisposedITAT BangaloreAY 2017-18
TOSHIBA SOFTWARE (INDIA) PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE
ITA 1717/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SHRI.RAGHURAM P NAMBYAR,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2007/BANG/2016[2009-2010]Status: DisposedITAT BangaloreAY 2009-2010
M/S.SHALOM CHARITABLE MINISTRIES OF INDIA vs THE ASST. COMMISSIONER OF INCOME TAX
WP(C)/6931/2018ITAT Kerala
HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
MUGDHA SHIRISH AGARKAR vs THE PRINCIPAL CHIEF COMMISSIONER INCOME TAX, PUNE AND ORS.
WP/12515/2017ITAT Bombay
CHEMMARUTHY SERVICE CO-OPERATIVE BANK LTD NO. T 328 vs THE INCOME TAX OFFICER
WP(C)/6916/2018ITAT Kerala
VENJARAMOOD SERVICE CO-OPERATIVE BANK LTD. NO.2419 vs THE INCOME TAX OFFICER
WP(C)/6915/2018ITAT Kerala
THE VELANTHAVALAM SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER
WP(C)/6829/2018ITAT Kerala
PEROORKADA SERVICE CO-OPERATIVE BANK LIMITED vs THE INCOME TAX OFFICER
WP(C)/7035/2018ITAT Kerala
THE MOOLATHARA SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/6836/2018ITAT Kerala
O.P. ACHUTHANKUTTY vs THE DEPUTY COMMISSIONER OF INCOME TAX
WP(C)/6631/2018ITAT Kerala
THE KOZHINJAMPARA SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/6839/2018ITAT Kerala
KADALUNDI SERVICE CO-OPERATIVE BANK LIMITED NO.F 1500 vs THE COMMISSIONER OF INCOME TAX (APPEALS)
WP(C)/6949/2018ITAT Kerala
THE VADAVANNUR SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER
WP(C)/6858/2018ITAT Kerala
M/S. VADAKKANCHERY CO-OPERATIVE SERVICE BANK LTD.NO.F-1219 vs INCOME TAX OFFICER WARD-5
WP(C)/6884/2018ITAT Kerala
M/S PERINGOTUKURISSI SERVICE CO-OPERATIVE BANK LTD NO.P-519 vs INCOME TAX OFFICER
WP(C)/6879/2018ITAT Kerala
THE MOONGILMADA SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/6844/2018ITAT Kerala
THE KANHIKULAM SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/6862/2018ITAT Kerala
M/S SHALOM CHARITABLE MINISTRIES OF INDIA vs THE ASST. COMMISSIONER OF INCOME TAX
WP(C)/6937/2018ITAT Kerala