Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
ACIT, MADURAI vs A.V.SUBRAMANIAN, SIVAGANGAI
ITA 3450/CHNY/2016[2002-03]Status: DisposedITAT ChennaiAY 2002-03
ACIT, MADURAI vs A.V.NAGARAJAN, SIVAGANGAI
ITA 3227/CHNY/2016[2001-02]Status: DisposedITAT ChennaiAY 2001-02
ACIT, CHENNAI vs EVERONN EDUCATION LTD., CHENNAI
ITA 1979/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ACIT, CHENNAI vs EVERONN EDUCATION LTD., CHENNAI
ITA 1978/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs EVERONN EDUCATION LTD., CHENNAI
ITA 1977/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT, CHENNAI vs EVERONN EDUCATION LTD., CHENNAI
ITA 1976/CHNY/2015[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT, CHENNAI vs EVERONN EDUCATION LTD., CHENNAI
ITA 1975/CHNY/2015[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ACIT, CHENNAI vs EVERONN EDUCATION LTD., CHENNAI
ITA 1974/CHNY/2015[2006-07]Status: DisposedITAT ChennaiAY 2006-07
EVERONN EDUCATION LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1946/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
EVERONN EDUCATION LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1945/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
BRIGHSTAR INFRASTRUCTURE P. LTD,MUMBAI vs PR CIT 3, MUMBAI
ITA 799/MUM/2017[2031-14]Status: DisposedITAT MumbaiAY 2031-14
NOVA INTERGRATED SYSTEMS LTD,MUMBAI vs DCIT 1(3)(2), MUMBAI
ITA 5527/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CEN CIR 7(1), MUMBAI vs RARE ENTERPRISES, MUMBAI
ITA 3825/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 26 (1) (4), MUMBAI vs JASPAL KAUR BHATIA, MUMBAI
ITA 2717/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BHARAT WIRE ROPES LTD,MUMBAI vs DCIT (OSD) 10(3), MUMBAI
ITA 5438/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT CIR 3, KALYAN vs SHANKHESHWAR KREATORS, KALYAN
ITA 5351/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT CIR 3, KALYAN vs SHANKHESHWAR REAL ESTATE CO, KALYAN
ITA 5350/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT CIR 28(3), NAVI MUMBAI vs SAI SHIRDI CONSTRUCTIONS, NAVI MUMBAI
ITA 5135/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SUMER CORPORATION,MUMBAI vs ASST CITCEN CIR 36, MUMBAI
ITA 494/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TOSHBRO TRADING P.LTD,MUMBAI vs ITO 1(3)3, MUMBAI
ITA 718/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 7(2), MUMBAI vs SCION MARKETING (I) P.LTD, MUMBAI
ITA 6463/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
MONIR D DOSHI,MUMBAI vs ITO 16(3)(1), MUMBAI
ITA 5677/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
RALLIS INDIA LTD,MUMBAI vs CIT -3, MUMBAI
ITA 3465/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ADDL.C.I.T. RG.3(3), MUMBAI vs AAVARAN TEXTILES PVT. LTD., MUMBAI
ITA 5971/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
THE MANNUR SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/7042/2018ITAT Kerala
THE KODUVAZHANOOR SERVICE CO-OPERATIVE BANK LTD NO.3144 vs THE INCOME TAX OFFICER
WP(C)/7144/2018ITAT Kerala
THE CHITTUR SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/7057/2018ITAT Kerala
ANIE JOSEPH vs THE INCOME TAX OFFICER, ERNAKULAM
WP(C)/7037/2018ITAT Kerala
M/S. KUTHANUR SERVICE CO-OPERATIVE vs INCOME TAX OFFICER
WP(C)/7128/2018ITAT Kerala
THE ITO,(INTERNATIONAL TAXATION), CALICUT vs DR.K.P. ALI, KASARGODE
ITA 511/COCH/2016[2008-09]Status: DisposedITAT CochinAY 2008-09
