Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
SH. LAL CHAND,CHANDIGARH vs ACIT, C-2(1), CHANDIGARH
ITA 1108/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
SH. LAL CHAND,CHANDIGARH vs ACIT, C-2(1), CHANDIGARH
ITA 1107/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
SUPER MULTICOLOR PRINTERS PRIVATE LIMITED,CHANDIGARH vs ACIT, C-2(1), CHANDIGARH
ITA 1103/CHANDI/2017[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
M/S SHIVEK LABS LIMITED,CHANDIGARH vs ACIT, C-2(1), CHANDIGARH
ITA 1102/CHANDI/2017[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
M/S KRISHAN CHAND AGRO PVT. LTD.,SUNAM vs ADDL. CIT, RANGE, SANGRUR
ITA 1090/CHANDI/2017[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
M/S JAWAHAR LAL JAIN (HUF),CHANDIGARH vs DCIT, CHANDIGARH
ITA 1132/CHANDI/2016[2007-08]Status: DisposedITAT ChandigarhAY 2007-08
DY. CIT- (TDS), RAIPUR (CG) vs SENIOR ACCOUNTS OFFICER, RAIPUR (CG)
ITA 5/BIL/2014[2009-10]Status: DisposedITAT RaipurAY 2009-10
APT PACKAGING LTD.,PUNE vs COMMISSIONER OF INCOME-TAX - 1,
ITA 627/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
REHAU POLYMERS PVT. LTD.,PUNE vs ASISTANT COMMISSIONER OF INCOME-TAX,
ITA 519/PUN/2014[2009-10]Status: DisposedITAT PuneAY 2009-10
AMIT KUMAR NATHANI,BANGALORE vs ITO, W- 1(1), MUZAFFARPUR
ITA 120/PAT/2016[2012-13]Status: DisposedITAT PatnaAY 2012-13
PRAKHAR EDUCATION TRUST vs C.I.T.(EXEMPTIONS),
ITA 25/PAT/2015[]Status: DisposedITAT Patna
THE DCIT, CIRCLE-9, SURAT vs M/S. I.P. PATEL & CO., SURAT
ITA 781/AHD/2011[2004-05]Status: PendingITAT SuratAY 2004-05
ANIL CONTRACTORS PVT. LTD.,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR
ITA 133/CTK/2017[2012-13]Status: DisposedITAT CuttackAY 2012-13
CUTTACK DEVELOPMENT AUTHORITY,CUTTACK vs CIT, CUTTACK, CUTTACK
ITA 361/CTK/2014[2009-10]Status: DisposedITAT CuttackAY 2009-10
THE COMMISSIONER OF INCOME TAX-III vs VIJAYA ELECTRICALS LIMITED
ITTA/310/2006ITAT Telangana
D.V.S.S.SOMAYAJULU,SANJAY KUMAR
BUSINESS STANDARD PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE-7, KOLKATA, KOLKATA
ITA 1472/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
ACIT, MADURAI vs FENNER CONVEYOR BELTING (P) LTD., MADURAI
ITA 968/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
A.M.SUBRAMANIAN,MADURAI vs DCIT, MADURAI
ITA 860/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
MEGATRENDS INC,CHENNAI vs ACIT, CHENNAI
ITA 740/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
MEGATRENDS INC,CHENNAI vs ACIT, CHENNAI
ITA 417/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ORIGINAL KERALA JEWELLERS,CHENNAI vs DCIT NON CORPORATE CIRCLE 2, CHENNAI
ITA 2988/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ORIGINAL KERALA JEWELLERS,CHENNAI vs DCIT NON CORPORATE CIRCLE 2, CHENNAI
ITA 2987/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT CORPORATE CIRCLE 2(1), CHENNAI vs GEM SPINNERS INDIA LTD., CHENNAI
ITA 2619/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT CORPORATE CIRCLE 5(1), CHENNAI vs RANADS FASHIONS P LTD., CHENNAI
ITA 2536/CHNY/2017[2004-05]Status: DisposedITAT ChennaiAY 2004-05
SUBRAMANIAN RAJAN,CHENNAI vs ACIT NON CORPORATE CIRCLE 6, CHENNAI
ITA 2418/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DCIT CORPORATE CIRCLE 4(2), CHENNAI vs PULLARAPAKKAM NAMACHIVAYA THIRUNAVUKKARASU CHANDRU, CHENNAI
ITA 2381/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ACIT NON CORPORATE CIRCLE 2, CHENNAI vs TAMILNADU COOPERATIVE STATE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD., CHENNAI
ITA 1952/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ACIT NON CORPORATE CIRCLE 2, CHENNAI vs TAMILNADU COOPERATIVE STATE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD., CHENNAI
ITA 1951/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SREE MUTHUKUMARAN SILKS,ELAMPILLAI vs ACIT CIRCLE II, SALEM
ITA 1558/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, MADURAI vs A.M.SUBRAMANIAN, MADURAI
ITA 1196/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14