Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
DCIT, CHENNAI vs INDIAN POTASH LIMITED, CHENNAI
ITA 2120/CHNY/2015[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, CHENNAI vs INDIAN POTASH LIMITED, CHENNAI
ITA 1917/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ITO, CHENNAI vs B.KAILASAM, CHENNAI
ITA 1740/CHNY/2013[2006-2007]Status: DisposedITAT ChennaiAY 2006-2007
MARATHON ERA COOPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs INCOME TAX OFFICER 21(2)(2), MUMBAI
ITA 6966/MUM/2017[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ITO 25(3)(2), MUMBAI vs PRESIDENCY CO OP HSG SOCIETY LTD, MUMBAI
ITA 4058/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
OPERA CLOTHING,MUMBAI vs ACIT 18(1), MUMBAI
ITA 917/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 2(3), MUMBAI vs LOGICA TECHNOSYS P.LTD, MUMBAI
ITA 544/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT (EXEMPTION) - 1(1), MUMBAI vs GOREGAON SPORTS CLUB, MUMBAI
ITA 2139/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SAMEER PATEL,MUMBAI vs ACIT CIR 19(1), MUMBAI
ITA 692/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SAMEER PATEL,MUMBAI vs ACIT CIR 19(1), MUMBAI
ITA 691/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ELEGANZA FURNISHING P.LTD,MUMBAI vs DCIT RG 4(1), MUMBAI
ITA 2158/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DARSHAN SINGH SAMYAL vs COMMISSIONER OF INCOME TAX AND ANR
ITA/7/2009ITAT J&K
HON'BLE MR. JUSTICE RAMALINGAM SUDHAKAR,HON'BLE MR. JUSTICE SANJEEV KUMAR
THE ARIYUR SERVICE vs THE INCOME TAX OFFICER
WP(C)/7232/2018ITAT Kerala
IRSHAD HUSSAIN vs AGRICULTURAL INCOME TAX & STATE TAX OFFICER
WP(C)/6171/2018ITAT Kerala
M/S PUTHUCODE SERVIE CO-OPERATIVE BANK LTD NO.P-1151 vs INCOME TAX OFFICER, WARD-5, PALAKKAD
WP(C)/7238/2018ITAT Kerala
SMT.RENU C BABU vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/53/2008ITAT Kerala
THE KALLADIKODE SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/7245/2018ITAT Kerala
THE ALANALLUR SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/7211/2018ITAT Kerala
THE KARAKURISSI SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/7242/2018ITAT Kerala
THE POTTASSERY SERVICE vs THE INCOME TAX OFFICER
WP(C)/7206/2018ITAT Kerala
M/S THE PAZHAMBALACODE SERVICE CO-OPERATIVE BANK LTD.NO.P-492 vs INCOME TAX OFFICER
WP(C)/7252/2018ITAT Kerala
M/S.KAZHANI SERVICE CO-OPERATIVE BANK LTD. vs INCOME TAX OFFICER
WP(C)/7277/2018ITAT Kerala
Principal Commissioner Of Income Tax Ii vs Shri Praveen Kumar Jain
ITA/220/2017ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
PANKAJ DIAMONDS, vs DEPUTY COMMISSIONER OF INCOME TAX,
SCA/22604/2017ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
INCOME TAX OFFICER, WARD-1 vs UNITY CONSTRUCTION CO
TAXAP/1/2012ITAT Gujarat
INCOME TAX OFFICER - WARD 3(1) - BARODA vs J R CONSTRUCTION
TAXAP/173/2012ITAT Gujarat
COMMISSIONER OF INCOME TAX -IV vs KAMLESHKUMAR GANDALAL SHAH - HUF
TAXAP/577/2014ITAT Gujarat
M/S THE H.P. STATE CO-OPERATIVE BANK, BANIKHET BRANCH,CHAMBA vs ITO (TDS), PALAMPUR
ITA 334/CHANDI/2017[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
M/S THE H.P. STATE CO-OPERATIVE BANK,CHAMBA vs ITO (TDS), PALAMPUR
ITA 330/CHANDI/2017[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
M/S THE H.P. STATE CO-OPERATIVE BANK, DALHOUSIE BRANCH,CHAMBA vs ITO (TDS), PALAMPUR
ITA 326/CHANDI/2017[2010-11]Status: DisposedITAT ChandigarhAY 2010-11