Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
NANNIYODE SERVICE CO-OPERATIVE BANK LTD vs CENTRAL BOARD OF DIRECT TAXES
WP(C)/6217/2018ITAT Kerala
MOHAMMED NIYAS vs THE COMMISIONER OF INCOME TAX
WP(C)/876/2018ITAT Kerala
Commissioner Of Income Tax tds Kanpur vs M/s Indian Oil Corporation Ltd.
ITA/37/2014ITAT Uttarakhand
DEMPO BROTHERS PVT. LTD., REP. THR. ITS DIRECTOR, SHARMILA S. PRABHU., vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE (1), PANAJI AND ANR.,
WP/1060/2017ITAT Bombay
B K SHANTHA vs INCOME TAX COMMISSIONER TDS
WP/5802/2018ITAT Karnataka
S.SUJATHA
GIRISHKUMAR RAMANBHAI PATEL vs INCOME TAX OFFICER, LUNAVADA
SCA/22840/2017ITAT Gujarat
M/S THE RAJ STATE CO OPERATIVE BANK LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/267/2017ITAT Rajasthan
M/S HALYCON LIFE SCIENCES PVT. LTD.,CHANDIGARH vs PR. CIT (CENTRAL), GURGAON
ITA 578/CHANDI/2016[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
HYCRON ELECTRONICS vs DY.COMMISSIONER OF INCOME TAX,
ITA 1218/CHANDI/2016[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
HYCRON ELECTRONICS vs DY.COMMISSIONER OF INCOME TAX,
ITA 1217/CHANDI/2016[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
DCIT, PARWANOO vs M/S HYCRON ELECTRONICS, SOLAN
ITA 1195/CHANDI/2016[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
DCIT, PARWANOO vs M/S HYCRON ELECTRONICS, SOLAN
ITA 1194/CHANDI/2016[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
VIJAY KUMAR PANDAV vs I.T.O.,
ITA 56/PAT/2016[2011-12]Status: DisposedITAT PatnaAY 2011-12
LATE VIJAY KR. ARYA, L/H CHHAYA DEVI vs DCIT,
ITA 38/PAT/2016[2012-13]Status: DisposedITAT PatnaAY 2012-13
M/S MAGADH HEALTH POINT(P) LTD. vs CIT (CENTRAL),
ITA 60/PAT/2015[2011-12]Status: DisposedITAT PatnaAY 2011-12
PRABHAT ZARDA FACTORY (INDIA) PVT LTD. vs PR. C I T (CENTRAL),
ITA 56/PAT/2015[2012-13]Status: DisposedITAT PatnaAY 2012-13
SANTOSH SASMAL,JAGATSINGHPUR vs PRINCIPAL CIT, CUTTACK CHARGE, CUTTACK
ITA 198/CTK/2017[2012-13]Status: DisposedITAT CuttackAY 2012-13
M/S. GORAKHNATH CONSTRUCTION PVT. LTD.,ROURKELA vs ACIT, ROURKELA CIRCLE, ROURKELA
ITA 195/CTK/2017[2012-13]Status: DisposedITAT CuttackAY 2012-13
OCP INDIA PRIVATE LIMITED,BHUBANESWAR vs ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR
ITA 145/CTK/2017[2012-13]Status: DisposedITAT CuttackAY 2012-13
MR. NEMAI CHANDRA PAUL,HOOGHLY vs I.T.O., WARD-39(2), KOLKATA, KOLKATA
ITA 138/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
VERIZON DATA SERVICES INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 998/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
SOUMYS EXPORTS (SINCE DISSOLVED),TIRUPPUR vs ACIT, TIRUPPUR
ITA 288/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
BNP PARIBAS GLOBAL SECURITIES OPERATIONS PRIVATE LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 1(2), CHENNAI
ITA 2141/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SAMSON FOUNDATIONS,CHENNAI vs ACIT NON CORPORATE CIRCLE 6(1), CHENNAI
ITA 1889/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
SAMSON FOUNDATIONS,CHENNAI vs ACIT NON CORPORATE CIRCLE 6(1), CHENNAI
ITA 1888/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
THE AGRI HORTICULTURAL SOCIETY,CHENNAI vs DCIT, CHENNAI
ITA 1883/CHNY/2016[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
THE AGRI HORTICULTURAL SOCIETY,CHENNAI vs DCIT, CHENNAI
ITA 1882/CHNY/2016[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
K.C.PALANISAMY,COIMBATORE vs DCIT, COIMBATORE
ITA 1445/CHNY/2016[2003-04]Status: DisposedITAT ChennaiAY 2003-04
TAMILNADU KANGAYAM PALANISAMY GOUNDER,COIMBATORE vs DCIT, COIMBATORE
ITA 1444/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
K.C.PALANISAMY,COIMBATORE vs DCIT, COIMBATORE
ITA 1442/CHNY/2016[2005-06]Status: DisposedITAT ChennaiAY 2005-06
