Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
ITO, WD-6(4), KOLKATA, KOLKATA vs M/S WANDERLAND REAL ESTATES PVT. LTD., KOLKATA
ITA 757/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DCIT, CIR-12(1), KOLKATA, KOLKATA vs M/S DALMIA SECURITIES PVT. LTD., KOLKATA
ITA 1369/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, WARD-33(1), KOLKATA, KOLKATA vs KARAN SINGH BINAYAK, KOLKATA
ITA 2223/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
VESUVIUS INDIA LIMITED,KOLKATA vs ADDL. CIT, RANGE - 10, KOLKATA, KOLKATA
ITA 544/KOL/2010[2005-06]Status: DisposedITAT KolkataAY 2005-06
DCIT, CIRCLE - 10, KOLKATA, KOLKATA vs M/S. VESUVIUS INDIA LTD., KOLKATA
ITA 518/KOL/2010[2005-06]Status: DisposedITAT KolkataAY 2005-06
INTER CARAT JEWELLERY PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER 8(2)(1), MUMBAI
ITA 307/MUM/2018[2006-07]Status: DisposedITAT MumbaiAY 2006-07
BHARAV TUBE (INDIA),MUMBAI vs INCOME TAX OFFICER 19(1)(2), MUMBAI
ITA 6782/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SUNIL MOHAN LAHORI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX 21(3), MUMBAI
ITA 5948/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CONVERGYS INFOWAYS P.LTD,THANE vs ITO 10(1)(2), MUMBAI
ITA 2799/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 15(1)(1), MUMBAI vs APOLLO LOGISOLUTIONS LTD, RAIGAD
ITA 1880/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 12(3)(2), MUMBAI vs MONGA STRYFIELD P. LTD, MUMBAI
ITA 763/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT 1(2)(1), MUMBAI vs ITL TOURS & TRAVELS P.LTD, MUMBAI
ITA 5789/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ITO 3(3)(3), MUMBAI vs TCFC FINANCE LTD, MUMBAI
ITA 5699/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 5(3)(2), MUMBAI vs TEKSONS P.LTD, THANE
ITA 4440/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
K AMSHET INVESTMENT P. LTD,MUMBAI vs ITO 6(2)(4), MUMBAI
ITA 3297/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO-2(2)(1),MUMBAI vs INNOVATIVE INSURANCE SERVICES PVT. LTD., MUMBAI
ITA 2821/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
CMI FPE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX LTU, MUMBAI
ITA 2777/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 26(2)(5), MUMBAI vs RAVINDER SINGH LAMBA, MUMBAI
ITA 1541/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 3(2)(2), MUMBAI vs KAIL LTD, MUMBAI
ITA 5132/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DSV AIR & SEA P.LTD,MUMBAI vs DCIT CIR 9(3)(1), MUMBAI
ITA 4829/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KOKAN MERCANTILE CO OP BANK LTD,MUMBAI vs JT CIT 17(1), MUMBAI
ITA 979/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAHALAXMI ENGINEERING CO. P. LTD,MUMBAI vs ACIT 6(3), MUMBAI
ITA 7029/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DDIT (IT) 1(1), MUMBAI vs ARC LINE MAURITIUS, MUMBAI
ITA 5492/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT 1(2), MUMBAI vs MAHARASHTRA STATE ELCTRICITY BOARD, MUMBAI
ITA 3559/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT 1(1), MUMBAI vs BOMBAY GAS CO. LTD, MUMBAI
ITA 6212/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE vs M/S. JSW STEEL PROCESSING CENTRES LTD, BANGALORE
ITA 1978/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
M/S KARNATAKA AGENCIES,MANGALORE vs JOINT COMMISSIONER OF INCOME TAX RANGE-1, MANGALORE
ITA 1969/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
THE THACHAMPARA SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER
WP(C)/7474/2018ITAT Kerala
M/S.KOTTAYI SERVICE CO-OPERATIVE BANK LTD NO.F 1221 vs INCOME TAX OFFICER
WP(C)/7506/2018ITAT Kerala
KADAKKAVOOR SERVICE CO-OPERATIVE BANK LTD NO. 1063 vs THE INCOME TAX OFFICER
WP(C)/7482/2018ITAT Kerala
