Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
ITO WD 2(4), KALYAN vs SOHAM CONSTUCTION, BADLAPUR
ITA 164/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ROSY BLUE SECURITIES P. LTD,MUMBAI vs ASST CIT CEN CIR 46, MUMBAI
ITA 1221/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ROSY BLUE SECURITIES P.LTD,MUMBAI vs ASST CIT CEN CIR 46, MUMBAI
ITA 1201/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 1(1)(2), MUMBAI vs DEDICATED HEALTHCARE SERVICE (TPA) INDIA P. LTD, MUMBAI
ITA 5523/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
FRACTAL ANALYTICS P.LTD,MUMBAI vs DCIT 8(1), MUMBAI
ITA 3511/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
COIMBATORE INTERGRATED WASTE MANAGEMENT COMPANY P.LTD,COIMBATORE vs DCIT TDS CIR, COIMBATORE
ITA 2710/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
PROCTOER & GAMBLE DSTRIBUTION COMPANY LTD,MUMBAI vs DCIT CIR 8(2),
ITA 3532/MUM/2014[1997-98]Status: DisposedITAT MumbaiAY 1997-98
ACIT 2(3), MUMBAI vs TECH MAHINDRA ( R &D SERVICES) LTD (NOW MERGED WITH TECH MAHINDRA LTD), MUMBAI
ITA 2392/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ADDL CIT 8(2), MUMBAI vs SUMMIT SECURITIES LTD ( FORMERLY KNOWN AS KEC INFRASTRUCTURE LTD), MUMBAI
ITA 2282/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
BASUDEV KUMAR SANGHAI (HUF),MUMBAI vs ADDL CIT 14(2), MUMBAI
ITA 3740/MUM/2016[2003-04]Status: DisposedITAT MumbaiAY 2003-04
NYKA STEELS P.LTD,MUMBAI vs ACIT PANVEL, PANVEL
ITA 3737/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 16(3), MUMBAI vs WADIA GHANDY & CO., MUMBAI
ITA 3400/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
JCIT (OSD) 9(1)(2), MUMBAI vs APTECH LTD, MUMBAI
ITA 3369/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
AZOFEN P.LTD,MUMBAI vs DCIT (OSD) 8(1), MUMBAI
ITA 3367/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
M/S NORTH CANARA DISTRICT CO-OP FISH MARKETING FEDERATION LTD,KARWAR vs INCOME TAX OFFICER WARD-1, KARWAR
ITA 416/BANG/2018[2013-14]Status: DisposedITAT BangaloreAY 2013-14
M/S NORTH CANARA DISTRICT CO-OP FISH MARKETING FEDERATION LTD,KARWAR vs INCOME TAX OFFICER WARD-1, KARWAR
ITA 415/BANG/2018[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SMT RAJ RANI,TIPTUR vs INCOME TAX OFFICER WARD-1, TIPTUR
ITA 343/BANG/2018[2014-15]Status: DisposedITAT BangaloreAY 2014-15
THE AYIROOR VILLAGE SERVICE CO OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/6772/2018ITAT Kerala
THE MUTHALAMADA SERVICE CO-OP BANK LTD vs THE INCOME TAX OFFICER
WP(C)/6698/2018ITAT Kerala
THE ARUVIKKARA FARMERS SERVICE CO OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/6709/2018ITAT Kerala
THE EDACKODU SERVICE CO-OPERATIVE BANK LTD NO.2523 vs TH E INCOME TAX OFFICER
WP(C)/6736/2018ITAT Kerala
MUNDELA SERVICE CO-OPERATIVE BANK LIMITED, NO.2433 vs THE INCOME TAX OFFICER
WP(C)/6668/2018ITAT Kerala
PR COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S NHPC LTD
ITA/235/2016ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3
COMMISSIONER OF INCOME TAX FARIDABAD vs M/S NHPC LTD SEC-33 NHPC COMPLEX FARIDABAD
ITA/148/2015ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3
COMMISSIONER OF INCOME TAX FARIDABAD vs M/S NHPC LTD SEC-33 NHPC COMPLEX FARIDABAD
ITA/137/2015ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3
THE PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI., vs MILROC GOOD EARTH PROPERTY AND DEVELOPERS LLP.,
TXA/109/2017ITAT Bombay
PRINCIPAL COMMISSIONER OF INCOME TAX - 6 vs ASSOCIATED PLASTIC INDUS.
TAXAP/72/2018ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX - 1 vs BIOTECH VISIONCARE P. LTD.
TAXAP/70/2018ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX FARIDABAD vs M/S NHPC LTD SEC-33 NHPC COMPLEX FARIDABAD
ITA/136/2015ITAT Punjab & Haryana
M/S AKSHAJ INFRA PVT. LTD.,DELHI vs DCIT, CC-1, CHANDIGARH
ITA 1199/CHANDI/2018[2012-13]Status: DisposedITAT ChandigarhAY 2012-13