Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
SUB REGISTRAR,KULLU vs DIRECTOR OF INCOME TAX (I&CI), CHANDIGARH
ITA 824/CHANDI/2017[2004-05]Status: DisposedITAT ChandigarhAY 2004-05
M/S CANARA BANK,SHIMLA vs ITO (TDS), SHIMLA
ITA 587/CHANDI/2017[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
M/S E.G. PHARMACEUTICALS,SOLAN vs DCIT, CIRCLE, PARWANOO
ITA 1385/CHANDI/2017[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
U.K. ENTERPRISES,PARWANOO vs DCIT, CIRCLE, PARWANOO
ITA 1207/CHANDI/2017[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
ITO, BARNALA vs M/S THE TRUCK OPERATOR UNION, BARNALA
ITA 689/CHANDI/2016[2004-05]Status: DisposedITAT ChandigarhAY 2004-05
M/S LALA TULSI DASS JAIN CHARITABLE TRUST,LUDHIANA vs ITO, LUDHIANA
ITA 1175/CHANDI/2016[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
INCOME-TAX OFFICER vs SHRI KAMLAKAR RAJARAM PATIL, RAIGAD
ITA 428/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
INCOME-TAX OFFICER vs M/S. SHRADDHA & IHP JV WANGANA PROJECT, PUNE
ITA 36/PUN/2016[2012-13]Status: DisposedITAT PuneAY 2012-13
INCOME-TAX OFFICER vs M/S. SHRADDHA & PRASAD JV KHURA VARODA, PUNE
ITA 35/PUN/2016[2012-13]Status: DisposedITAT PuneAY 2012-13
POONAWALLA INVESTMENTS & INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 250/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
POONAWALLA INVESTMENTS & INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 249/PUN/2016[2010-11]Status: DisposedITAT PuneAY 2010-11
POONAWALLA INVESTMENTS & INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 248/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
POONAWALLA INVESTMENTS & INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 247/PUN/2016[2008-09]Status: DisposedITAT PuneAY 2008-09
ASHWINI BALDEVRAJ MALHOTRA,PUNE vs TAX RECOVERY OFFICER,
ITA 2460/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
POONAWALLA INVESTMENTS & INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 245/PUN/2016[2006-07]Status: DisposedITAT PuneAY 2006-07
ANIL DAYALAL OSWAL,PUNE vs INCOME-TAX OFFICER,
ITA 2218/PUN/2016[2008-09]Status: DisposedITAT PuneAY 2008-09
MADHAV GOVIND DHULSHETE,LATUR vs INCOME-TAX OFFICER,
ITA 2148/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
SAMEER VASANT MEHTA,RAIGAD vs INCOME-TAX OFFICER,
ITA 2089/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
TUKARAM MARUTI VENJANE,LATUR vs INCOME-TAX OFFICER,
ITA 1663/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
JAGDISH BHAGWAN MIRCHANDANI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1620/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
SHREE MADHUR FOOD PRODUCTS PVT. LTD.,DHULE vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 1530/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
SADASHIV NARHARI NAVALE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 139/PUN/2015[2009-10]Status: DisposedITAT PuneAY 2009-10
SADASHIV NARHARI NAVALE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 138/PUN/2015[2008-09]Status: DisposedITAT PuneAY 2008-09
J M INDUSTRIES,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1064/PUN/2015[2008-09]Status: DisposedITAT PuneAY 2008-09
J M INDUSTRIES,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1063/PUN/2015[2007-08]Status: DisposedITAT PuneAY 2007-08
J M INDUSTRIES,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1062/PUN/2015[2008-09]Status: DisposedITAT PuneAY 2008-09
J M INDUSTRIES,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1061/PUN/2015[2007-08]Status: DisposedITAT PuneAY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. AMBARWADIKAR & COMPANY, AURANGABAD
ITA 2039/PUN/2014[2011-12]Status: DisposedITAT PuneAY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. AMBARWADIKAR & COMPANY, AURANGABAD
ITA 2038/PUN/2014[2010-11]Status: DisposedITAT PuneAY 2010-11
M/S. PRADNYA SUDHIR THAKUR,KOLHAPUR vs INCOME-TAX OFFICER,
ITA 1322/PUN/2014[2001-02]Status: DisposedITAT PuneAY 2001-02