Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
INCOME-TAX OFFICER vs SHRI SITARAM V. THAKUR, KOLHAPUR
ITA 1296/PUN/2014[2001-02]Status: DisposedITAT PuneAY 2001-02
SANJAY D. KAKADE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR
ITA 17/PUN/2013[2008-09]Status: DisposedITAT PuneAY 2008-09
SANJAY D. KAKADE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR
ITA 15/PUN/2013[2006-07]Status: DisposedITAT PuneAY 2006-07
SANJAY D. KAKADE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR
ITA 14/PUN/2013[2005-06]Status: DisposedITAT PuneAY 2005-06
SANJAY D. KAKADE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR
ITA 13/PUN/2013[2004-05]Status: DisposedITAT PuneAY 2004-05
SANJAY D. KAKADE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR
ITA 12/PUN/2013[2003-04]Status: DisposedITAT PuneAY 2003-04
JAIN IRRIGATION SYSTEMS LTD.,JALGAON vs DY. CIT, JALGAON
ITA 1070/PUN/2013[2008-09]Status: DisposedITAT PuneAY 2008-09
M/S KAKADE CONSTRUCTION COMPANY,PUNE vs ACIT, PUNE
ITA 102/PUN/2013[2008-09]Status: DisposedITAT PuneAY 2008-09
M/S KAKADE CONSTRUCTION COMPANY,PUNE vs ACIT, PUNE
ITA 101/PUN/2013[2007-08]Status: DisposedITAT PuneAY 2007-08
M/S KAKADE CONSTRUCTION COMPANY,PUNE vs ACIT, PUNE
ITA 100/PUN/2013[2006-07]Status: DisposedITAT PuneAY 2006-07
ACIT, CIR.-1(2), PUNE vs GLOBAL INFRASTRUCTURE & TECHNOLOGIES LTD., PUNE
ITA 351/PUN/2007[1996-97]Status: DisposedITAT PuneAY 1996-97
M/S. GLOBAL INFRASTRUCTURE & TECHNOLOGIES LTD.,PUNE vs ITO, WD.-3(3), PUNE
ITA 722/PUN/2004[1996-97]Status: DisposedITAT PuneAY 1996-97
DCIT,CIR.-1(1), PUNE vs GLOBAL INFRASTRUCTURE & TECHNOLOGIES LTD., MUMBAI
ITA 624/PUN/2004[1996-97]Status: DisposedITAT PuneAY 1996-97
DCIT,CIR.-1(1), PUNE vs MANTRI HOUSING & CONSTRUCTIONS LTD., PUNE
ITA 1027/PUN/2004[1998-99]Status: DisposedITAT PuneAY 1998-99
PANDIT GANGADHAR KAWALE,NANDED vs INCOME-TAX OFFICER,
ITA 1088/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
VAICHAL CONSTRUCTIONS PVT. LTD.,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1051/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHARAD SAHAKARI BANK LTD., PUNE
ITA 1046/PUN/2016[2012-13]Status: DisposedITAT PuneAY 2012-13
KRANTI LIQUORS,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1038/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
INCOME-TAX OFFICER vs SHREE PARSHWANATH SAHAKARI PAT SANSTHA LTD., KARAD
ITA 1032/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
INCOME-TAX OFFICER vs M/S. COSMOPOLIS CONSTRUCTION, PUNE
ITA 1030/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
GOLE PRECISION TOOLS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 859/PUN/2015[2011-12]Status: DisposedITAT PuneAY 2011-12
GOLE PRECISION TOOLS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 858/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. RAJMAL LAKHICHAND,
ITA 832/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
M/S. RAJMAL LAKHICHAND vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 670/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
ASSITANT COMMISSIONER OF INCOME-TAX vs M/S. H.A. DEVELOPERS, PUNE
ITA 478/PUN/2015[2004-05]Status: DisposedITAT PuneAY 2004-05
ANANT MATE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1674/PUN/2015[2005-06]Status: DisposedITAT PuneAY 2005-06
SRI M. KASI VISWESWARA RAO,VIZIANAGARAM vs ITO, WARD-1, VIZIANAGARAM
ITA 448/VIZ/2017[2009-2010]Status: DisposedITAT VisakhapatnamAY 2009-2010
THE ITO, VIJAYAWADA vs SRI M.N.S.VENKATESWARA RAO, VIJAYAWADA
ITA 19/VIZ/2017[2006-2007]Status: DisposedITAT VisakhapatnamAY 2006-2007
T. HARSHAVARDHANA PRASAD,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM
ITA 143/VIZ/2017[2010-2011]Status: DisposedITAT VisakhapatnamAY 2010-2011
KILIM PYDI REDDY (INDL),SRIKAKULAM vs THE ITO, SRIKAKULAM
ITA 495/VIZ/2016[2008-2009]Status: DisposedITAT VisakhapatnamAY 2008-2009
