Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
THE DY. CIT-1(2), RAIPUR (CG) vs M/S. A.P. NIRMAN LTD., RAIPUR (CG)
ITA 139/BIL/2013[2010-11]Status: DisposedITAT RaipurAY 2010-11
KAILASH BIHARI PATHAK,BUXAR vs ITO, WARD-2, ARRAH
ITA 16/PAT/2017[2008-09]Status: DisposedITAT PatnaAY 2008-09
ADIVASI WOMEN AWAKING & KNOWLEDGE EMPOWERMENT CENTRE vs C.I.T.(EXEMPTION),
ITA 8/PAT/2016[]Status: DisposedITAT Patna
DCIT, PATNA vs M/S PLANT REMEDIES PVT LTD,
ITA 7/PAT/2016[2011-12]Status: DisposedITAT PatnaAY 2011-12
DCIT vs M/S REPLICA ESTATE PVT LTD.,
ITA 6/PAT/2016[2011-12]Status: DisposedITAT PatnaAY 2011-12
MITHILA KAWARIYA ASHRAM vs C.I.T.(EXEMPTION),
ITA 37/PAT/2016[]Status: DisposedITAT Patna
MITHILA KAWARIYA ASHRAM vs C.I.T.(EXEMPTION),
ITA 36/PAT/2016[]Status: DisposedITAT Patna
SIRAJ EDUCATIONAL & CHARITABLE TRUST vs C.I.T.(EXEMPTION),
ITA 29/PAT/2016[]Status: DisposedITAT Patna
M/S LAXMAN SHARMA,PATNA vs C.I.T. -3,
ITA 28/PAT/2016[2011-12]Status: DisposedITAT PatnaAY 2011-12
KRIPA TRUST vs C.I.T.(EXEMPTION),
ITA 22/PAT/2016[]Status: DisposedITAT Patna
AMBUJA BALLAV SAMANTRAY,PATNA vs ITO, WARD 4(1), PATNA
ITA 128/PAT/2016[2010-11]Status: DisposedITAT PatnaAY 2010-11
I.T.O. vs M/S MAHENDRA SINGH,
ITA 14/PAT/2015[2008-09]Status: DisposedITAT PatnaAY 2008-09
THE I.T.O., BHAGALPUR vs M/S SILK CENRE, BHAGALPUR
ITA 210/PAT/2013[2006-07]Status: DisposedITAT PatnaAY 2006-07
MR. JANARDHAN PRASAD,PATNA vs DCIT, PATNA
ITA 129/PAT/2013[2009-10]Status: DisposedITAT PatnaAY 2009-10
ACIT vs BR. MANAGER, PATNA
ITA 61/PAT/2010[05-Apr]Status: DisposedITAT Patna
SYNDICATE BANK,PATNA vs ACIT, TDS CIRCLE, PATNA
ITA 133/PAT/2010[2008-09]Status: DisposedITAT PatnaAY 2008-09
M/S PRASAD CONSTRUCTION,NALANDA vs ACIT, CIRCLE-5, PATNA
ITA 9/PAT/2008[2004-05]Status: DisposedITAT PatnaAY 2004-05
SAHARA PHYSICAL REHABITATION AND WELFARE INSTITUTE vs CIT (EXEMPTIONS),
ITA 45/PAT/2015[]Status: DisposedITAT Patna
VAISHALI KRISHI KENDRA vs DCIT,
ITA 15/PAT/2015[2010-11]Status: DisposedITAT PatnaAY 2010-11
DCIT vs BIHAR STATE FINANCIAL CORPORATION,
ITA 1/PAT/2016[2011-12]Status: DisposedITAT PatnaAY 2011-12
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-3, JALANDHAR vs M/S JALANDHAR CENTRAL CO OP. BANK LTD., JALANDHAR
ITA 509/ASR/2017[2014-15]Status: DisposedITAT AmritsarAY 2014-15
ITO, WARD-1(5), NAGPUR vs M/S. SHREE GANNAYAK BUILDERS AND DEVELOPERS, NAGPUR
ITA 164/NAG/2017[2013-14]Status: DisposedITAT NagpurAY 2013-14
I.T.O. WARD -2(2),R, NAGPUR vs SHRI DALBIRSINGH M. TULI, NAGPUR
ITA 598/NAG/2016[2011-12]Status: DisposedITAT NagpurAY 2011-12
SHRI ANIS ZIKAR GHANIWALA,AMARAVATI vs DY. C.I.T CENT CIR AMRAVATI NOW ADDL CHARGE A,C,I,T C.C.2 NAGPUR, NAGPUR
ITA 3/NAG/2016[2001-02]Status: DisposedITAT NagpurAY 2001-02
SHRI SALIM ZIKAR GHANIWALA,NAGPUR vs D.C.I.T. CEN TRAL CIR. AMRAVARI NOW ADDITIONAL CHARGE WITH ACIT, CENT. CIR-2(2),NAGPUR, NAGPUR
ITA 159/NAG/2016[2001-02]Status: DisposedITAT NagpurAY 2001-02
SHRI SIDDIQUE ZIKAR GHANIWALA,NAGPUR vs D.C.I.T. CEN TRAL CIR. AMRAVARI NOW ADDITIONAL CHARGE WITH ACIT, CENT. CIR-2,NAGPUR, NAGPUR
ITA 156/NAG/2016[2001-02]Status: DisposedITAT NagpurAY 2001-02
A.C.I.T.. CIR.-3, NAGPUR vs M/S WELDWELL ELECTRODES, NAGPUR
ITA 297/NAG/2015[2012-13]Status: DisposedITAT NagpurAY 2012-13
A.C.I.T.. CIR.-3, NAGPUR vs M/S WELDWELL ELECTRODES, NAGPUR
ITA 296/NAG/2015[2011-12]Status: DisposedITAT NagpurAY 2011-12
D.C.I.T. CIR,8, NAGPUR vs SHRI SANJAY PRAMOD NASHINE, GONDIA
ITA 476/NAG/2014[2010-11]Status: DisposedITAT NagpurAY 2010-11
ASTT.COMMISSIONER OF INCOME TAX,AMRAVATI CIR.AMRAVATI, AMRAVATI vs SHRI AKASH RAMESHWAR PANPALIA,
ITA 446/NAG/2014[2008-09]Status: DisposedITAT NagpurAY 2008-09
