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DCIT vs M/S Plant Remedies Pvt Ltd | ITAT Patna 2018 | BharatTax

Home/DCIT, PATNA vs. M/S PLANT REMEDIES PVT LTD,

DCIT, PATNA vs. M/S PLANT REMEDIES PVT LTD,

ITA 7/PAT/2016Status: DisposedITAT Patna08 March 2018AY 2011-12

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