Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
MANOJ SHANKARRAO BHAGAT,YAVATMAL vs ITO-WARD-1, AMARAVATI
ITA 312/NAG/2014[2009-10]Status: DisposedITAT NagpurAY 2009-10
SHRI MANOJ CHAINSUKH ASAWA,NAGPUR vs THE ITO-WARD-4(1), NAGPUR
ITA 179/NAG/2014[2008-09]Status: DisposedITAT NagpurAY 2008-09
DR. SHAILESH KOTHALKAR,NAGPUR vs ACIT-CENTRAL CIRCLE-3, NAGPUR
ITA 101/NAG/2014[2007-08]Status: DisposedITAT NagpurAY 2007-08
M/S MERCEDES-BENZ RESEARCH & DEVELOPMENT vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/627/2016ITAT Karnataka
ABHAY SHREENIWAS OKA (CJ),S SUNIL DUTT YADAV
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-10 vs SHRI SIDDHARTH AHUJA
ITA/615/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
M/S. TOPSEL PVT. LTD.,KOLKATA vs JCIT, RANGE-2, KOLKATA, KOLKATA
ITA 929/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
SURESH KOMAL SINGH,MUMBAI vs DCIT CENT. CIR. 6, MUMBAI
ITA 5281/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CENT. CIR. 4(2), MUMBAI vs SARYU PROPERTIES AND HOTELS PVT. LTD., MUMBAI
ITA 5271/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NIKHIL J SHAH HUF,MUMBAI vs DCIT 13(3), MUMBAI
ITA 4404/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
INCOME TAX OFFICER WARD-6(3)(4), BANGALORE vs SHRI B R DHANPAL, BANGALORE
ITA 1268/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
EPLANET VENTURES MAURITIUS LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), BANGALORE
ITA 1232/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
THE AYALUR SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/7601/2018ITAT Kerala
THE PALLASSANA SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/7628/2018ITAT Kerala
I.N. RAJESH vs DEPUTY COMMISSIONER OF INCOME TAX, THRISSUR
WP(C)/7649/2018ITAT Kerala
M.J. LAWRENCE vs DEPUTY COMMISSIONER OF INCOME TAX
WP(C)/7612/2018ITAT Kerala
THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs BHAGWANBHAI KARMANBHAI AJARA
TAXAP/154/2018ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs BHAGWANBHAI KARMANBHAI AJARA
TAXAP/151/2018ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
M/S AJANTA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX,
TAXAP/683/2017ITAT Gujarat
THE ACADEMY OF MEDICAL SCIENCES vs THE COMMISSIONER OF INCOME TAX
ITA/232/2014ITAT Kerala
SH. AASHISH ARORA,LUDHIANA vs ITO, LUDHIANA
ITA 370/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
M/S SHARDA ENERGY & MINERALS LIMITED,RAIPUR (CG) vs THE ASSISTANT COMMISSIONER OF IMCOME TAX, CENTRALCIRCLE-1,RAIPUR-2, RAIPUR (CG)
ITA 53/BIL/2017[2006-07]Status: DisposedITAT RaipurAY 2006-07
DY. C.I.T.1(2), RAIPUR vs M/S MARUTI CLEAN COAL & POWER LTD, RAIPUR
ITA 187/BIL/2014[2004-05]Status: DisposedITAT RaipurAY 2004-05
ASSTT.COMMISSIONER OF INCOME TAX 1(2), RAIPUR (CG) vs M/S MARUTI CLEAN COAL & POWER LTD, RAIPUR(CG)
ITA 98/BIL/2012[2004-05]Status: DisposedITAT RaipurAY 2004-05
OERLIKON BALZERS COATING INDIA LTD,PUNE vs PR.COMMISSIONER OF INCOME TAX -5, PUNE
ITA 1342/PUN/2017[2011-12]Status: DisposedITAT PuneAY 2011-12
BECHAN SURAJBALI KUMBHAR,NASHIK vs INCOME-TAX OFFICER,
ITA 2357/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
NEELAM PRADEEP GOEL,PUNE vs INCOME-TAX OFFICER,
ITA 2337/PUN/2016[2012-13]Status: DisposedITAT PuneAY 2012-13
DILIP GANPATRAO BHARITKAR,PUNE vs INCOME-TAX OFFICER,
ITA 1061/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs RAJMAL LAKHICHAND JEWELLERS PVT. LTD.,
ITA 834/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
RAJMAL LAKHICHAND JEWELLERS PVT. LTD.,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, JALGAON
ITA 672/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs TIETO TELECOM R & D SERVICES PVT LTD., PUNE
ITA 335/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
