Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
TIETO IT SERVICES INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 242/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
LADY KIKABAI PREMCHAND IYAMBIL TRUST vs COMMISSIONER OF INCOME-TAX,
ITA 1589/PUN/2015[]Status: DisposedITAT Pune
DEPUTY COMMISSIONER OF INCOME-TAX vs ATLAS COPCO (INDIA) LTD.,
ITA 1044/PUN/2014[2000-01]Status: DisposedITAT PuneAY 2000-01
ACIT, CENTRAL CIRCLE-1, VISAKHAPATNAM vs RAJKAMAL MARINE BREEDING FARMS, VISAKHAPATNAM
ITA 546/VIZ/2017[2011-12]Status: DisposedITAT VisakhapatnamAY 2011-12
ACIT, CENTRAL CIRCLE-1, VISAKHAPATNAM vs RAJKAMAL MARINE BREEDING FARMS, VISAKHAPATNAM
ITA 545/VIZ/2017[2010-11]Status: DisposedITAT VisakhapatnamAY 2010-11
THE ITO, GUDIVADA vs SRI KOGANTI POORNACHANDRA PRASAD, GUDIVADA
ITA 38/VIZ/2017[2011-2012]Status: DisposedITAT VisakhapatnamAY 2011-2012
SREE RAMA KRISHNA ENGINEERING COMPANY,VISAKHAPATNAM vs PCIT-1, VISAKHAPATNAM
ITA 365/VIZ/2017[2012-2013]Status: DisposedITAT VisakhapatnamAY 2012-2013
ARUNACHALAM MANICKAVE,GUNTUR vs THE CIT (A),-3, VISAKHAPATNAM
ITA 204/VIZ/2017[2008-2009]Status: DisposedITAT VisakhapatnamAY 2008-2009
THE ITO, ANAKAPALLE vs SRI KOTA SUBBA REDDY, ANAKAPALLE
ITA 197/VIZ/2017[2012-2013]Status: DisposedITAT VisakhapatnamAY 2012-2013
SRI RAGHUMANDALA VENKATINAIDU,SRIKAKULAM vs THE ITO, SRIKAKULAM
ITA 106/VIZ/2017[2011-2012]Status: DisposedITAT VisakhapatnamAY 2011-2012
CHALASANI VENKAT,VIJAYAWADA vs THE ITO, VIJAYAWADA
ITA 255/VIZ/2015[2011-12]Status: DisposedITAT VisakhapatnamAY 2011-12
THE ITO, VIJAYAWADA vs CHALASANI VENKAT, VIJAYAWADA
ITA 204/VIZ/2015[2011-12]Status: DisposedITAT VisakhapatnamAY 2011-12
DCIT, CIRCLE-4, PATNA. vs M/S AISHWARYA HEALTHCARE, PATNA
ITA 114/PAT/2016[2012-13]Status: DisposedITAT PatnaAY 2012-13
ACIT vs M/S AISHWARYA HEALTHCARE,
ITA 61/PAT/2015[2011-12]Status: DisposedITAT PatnaAY 2011-12
DCIT vs M/S SUDHIR KR. SINGH,
ITA 35/PAT/2015[2011-12]Status: DisposedITAT PatnaAY 2011-12
ACIT, PATNA vs CENTRAL CO-OPERATIVE BANK LTD,
ITA 29/PAT/2015[2011-12]Status: DisposedITAT PatnaAY 2011-12
ACIT vs M/S CENTRAL CO-OPERATIVE BANK LTD.,
ITA 28/PAT/2015[2010-11]Status: DisposedITAT PatnaAY 2010-11
M/S PATLIPUTRA EQUIPMENTS PVT LTD vs DCIT,
ITA 18/PAT/2015[2010-11]Status: DisposedITAT PatnaAY 2010-11
ACIT vs M/S SHREE GOPAL CONSTRUCTION AND DEVELOPERS CO. PVT LTD.,
ITA 184/PAT/2014[2010-11]Status: DisposedITAT PatnaAY 2010-11
ACIT vs M/S S.K.ENTERPRISES,
ITA 182/PAT/2014[2010-11]Status: DisposedITAT PatnaAY 2010-11
NAUJAWANAN E MILLAT WELFARE FOUNDATION vs C.I.T.(EXEMPTION),
ITA 58/PAT/2015[]Status: DisposedITAT Patna
ACIT vs M/S AISHWARYA HEALTHCARE,
ITA 54/PAT/2015[2010-11]Status: DisposedITAT PatnaAY 2010-11
DR. GYANENDRA GOEL FOUNDATION,MATHURA vs CIT EXMP., LUCKNOW
ITA 173/AGR/2017[-]Status: DisposedITAT Agra
M/S. GORAKHNATH CONSTRUCTION PVT. LTD.,ROURKELA vs ACIT, ROURKELA CIRCLE, ROURKELA
ITA 194/CTK/2017[2010-11]Status: DisposedITAT CuttackAY 2010-11
ACIT, ROURKELA CIRCLE, ROURKELA vs M/S. GORAKHNATH CONSTRUCTION PVT. LTD., ROURKELA
ITA 171/CTK/2017[2010-11]Status: DisposedITAT CuttackAY 2010-11
THE ITO, KOZHIKKODE vs M/S.MEENANGADI SERVICE CO-OP BANK LTD, WAYANAD
ITA 488/COCH/2017[2013-14]Status: DisposedITAT CochinAY 2013-14
THE WARD-1, KALPETTA, KALPETTA vs M/S.VYTHIRI SERVICE CO-OP BANK LTD, WAYANAD
ITA 486/COCH/2017[2013-14]Status: DisposedITAT CochinAY 2013-14
THE ITO, WARD-2(4), KOZHIKKODE, KOZHIKKODE vs M/S.THE THARIIDOE SERVICE CO-OP BANK LTD, WAYANAD
ITA 484/COCH/2017[2013-14]Status: DisposedITAT CochinAY 2013-14
M/S POWER GRID CORPORATION OF INDIA LIMITED vs ASSISTANT COMMISSIONER
WP/27667/2015ITAT Karnataka
ARAVIND KUMAR
M/S POWER GRID CORPORATION OF INDIA LIMITED vs MR. B.B. MADAYA
WP/26380/2015ITAT Karnataka
ARAVIND KUMAR
