Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
KSS PETRON P.LTD,MUMBAI vs PR CIT 14, MUMBAI
ITA 3201/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ALLANA COLD STORAGE P.LTD,MUMBAI vs ADDL CIT RG 1(1), MUMBAI
ITA 1887/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SYED SERWAT SEVY ALI (NON RESIDENT),MUMBAI vs ITO (IT) WARD 1(1), MUMBAI
ITA 1638/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
PER AARSLEFF A/S,MUMBAI vs ASST DIT (IT) 4(02), MUMBAI
ITA 1263/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BANGALORE vs M/S. RAJESH EXPORTS LTD., BANGALORE
ITA 443/BANG/2017[2010 - 11]Status: DisposedITAT Bangalore
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BANGALORE vs M/S. RAJESH EXPORTS LTD., BANGALORE
ITA 442/BANG/2017[2009 - 10]Status: DisposedITAT Bangalore
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1)(2), BENGALURU vs M/S. SUBRAMANYA CONSTRUTIONS & DEVELOPMENT COMPANY LTD., BENGALURU
ITA 411/BANG/2017[2011 - 12]Status: DisposedITAT Bangalore
M/S RAJESH EXPORTS LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2), BANGALORE
ITA 238/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/SRAJESH EXPORTS LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2), BANGALORE
ITA 237/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S RAJESH EXPORTS LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2), BANGALORE
ITA 236/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S RAJESH EXPORTS LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2), BANGALORE
ITA 235/BANG/2017[2007-08]Status: DisposedITAT BangaloreAY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S RAJESH EXPORTS LTD, BANGALORE
ITA 2309/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S RAJESH EXPORTS LTD, BANGALORE
ITA 2308/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
THE NAGAROOR SERVICE CO-OPERATIVE BANK LTD. NO.T 219 vs THE INCOME TAX OFFICER
WP(C)/7920/2018ITAT Kerala
SHERTALLAI TALUK TAXI DRIVERS CO-OPERATIVE SOCIETY vs THE INCOME TAX OFFICER
WP(C)/7890/2018ITAT Kerala
THE KUMARAMPUTHUR SERVICE CO-OPERATIVE BANK vs INCOME TAX OFFICER, PALAKKAD
WP(C)/7910/2018ITAT Kerala
CHIRAYINKEEZHU SERVICE CO-OPERATIVE BANK LTD. vs INCOME TAX OFFICER, THIRUVANANTHAPURAM
WP(C)/7886/2018ITAT Kerala
CHIRAMEL KUNJAVOO CHAKKUNNY GEORGE vs INCOME TAX OFFICER, THRISSUR
WP(C)/7842/2018ITAT Kerala
THE SHOLAYOOR SERVICE CO-OPERATIVE BANK vs THE INCOME TAX OFFICER
WP(C)/7765/2018ITAT Kerala
UMAYANALLOOR SERVICE CO-OPERATIVE BANK vs THE INCOME TAX APPELLATE AUTHORITY
WP(C)/6935/2018ITAT Kerala
M/S. KULAPPULLY SERVICE CO-OP BANK LTD. vs THE INCOME TAX OFFICER, PALAKKAD
WP(C)/7921/2018ITAT Kerala
USHA K. MOOSA vs THE INCOME TAX OFFICER
WP(C)/7781/2018ITAT Kerala
DR.V.G. SURESH vs DEPUTY COMMISSIONER OF INCOME TAX
WP(C)/7767/2018ITAT Kerala
DR. T.J. JAIKISH vs THE COMMISSIONER OF INCOME TAX
ITA/191/2013ITAT Kerala
THE COMMISSIONER OF INCOME TAX COCHIN vs M/S. TATA CERAMICS LTD., KOCHI-20
ITA/1375/2009ITAT Kerala
DILJIT SINGH,MOHALI vs ITO, MOHALI
ITA 578/CHANDI/2017[2008-09]Status: DisposedITAT ChandigarhAY 2008-09
ITO, MOHALI vs SH. DALHIT SINGH, MOHALI
ITA 560/CHANDI/2017[2008-09]Status: DisposedITAT ChandigarhAY 2008-09
ACIT, C-3(1), CHANDIGARH vs M/S DURGA JEWELLERS, CHANDIGARH
ITA 1027/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
DCIT, PARWANOO vs M/S HIGH VALLEY INDUSTRIES CORPORATION, BADDI
ITA 1384/CHANDI/2016[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
DOLPHIN PRAMOTERS AND BUILDERS,RAIPUR vs C.I.T-1, RAIPUR
ITA 76/BIL/2015[2010-11]Status: DisposedITAT RaipurAY 2010-11
