Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
ADVAIT ENTERTAINMENT PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER WARD 16(1)(1), MUMBAI
ITA 1284/MUM/2018[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MOURYA ISPAT PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER 15(2)(3), MUMBAI
ITA 5226/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SHAILESH B. AJMERA,MUMBAI vs DCIT CC 2(4), MUMBAI
ITA 2961/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
JYOTIBEN N. AJMERA,MUMBAI vs DCIT CC 2(4), MUMBAI
ITA 2960/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KOKILA S. AJMERA,MUMBAI vs DCIT CC 2(4), MUMBAI
ITA 2959/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
BHARAT LAKHAMSHI SHAH,MUMBAI vs ASST CIT 30(1), MUMBAI
ITA 2613/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACTAVIS PHARMA DEVELOPMENT CENTRE P.LTD,MUMBAI vs DCIT WD 15(1)(1), MUMBAI
ITA 2224/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NIKHIL J. SHAH HUF,MUMBAI vs ACIT 13(3), MUMBAI
ITA 1392/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DAIRY OWNERS LEAGUE CO OP SOC .LTD,MUMBAI vs DCIT 24(1), MUMBAI
ITA 1091/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SPEED TEX P.LTD,MUMBAI vs DCIT 2(3), MUMBAI
ITA 825/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NISHA SYNTHETICS LTD.,MUMBAI vs JT. CIT. SPL. RANGE - 34, MUMBAI
ITA 5859/MUM/2016[1996-97]Status: DisposedITAT MumbaiAY 1996-97
ASST CIT 5(3)(2), MUMBAI vs THE GREAT EASTERN SHIPPING CO.LTD, MUMBAI
ITA 5593/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
KONKAN RAILWAY CORPORAITON, NAVI MUMBAI vs DCIT 10(3), MUMBAI
ITA 3315/MUM/2016[20011-12]Status: DisposedITAT Mumbai
KONKAN RAILWAY CORPORAITON, NAVI MUMBAI vs DCIT 10(3), MUMBAI
ITA 3314/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BAHRAM N. VAKIL,MUMBAI vs ASST CIT 16(2), MUMBAI
ITA 1213/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO WD 1(3), THANE vs KASHISH PARK REALTORS, THANE
ITA 6172/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KASHISH PARK REALTORS,THANE vs ITO WD 1(3), THANE
ITA 5777/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BELIM ELECTROMAC INDUSTRIES,MUMBAI vs ITO, WD-13(2)(1), MUMBAI
ITA 498/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
LEELA BHANJI GADA,MUMBAI vs IT 16(2)(4), MUMBAI
ITA 2801/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
KASTUR H .GADA,MUMBAI vs ITO 16(2)(4), MUMBAI
ITA 2798/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ARJUNLAL KHEMRAJ KOTHARI,MUMBAI vs ITO 23(2)(1), MUMBAI
ITA 6413/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MADHU SARDA,MUMBAI vs ITO 19(2)(4), MUMBAI
ITA 7410/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
LABDHI STOCK & DERIVATIVES SERVICES P.LTD,MUMBAI vs ITO 4(3)(3), MUMBAI
ITA 1723/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KONKAN RAILWAY CORPORAITON, NAVI MUMBAI vs ASST CIT 10(3), MUMBAI
ITA 3313/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KONKAN RAILWAY CORPORAITON, NAVI MUMBAI vs ASST CIT 10(3), MUMBAI
ITA 3312/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MARRIOTT INTERNATIONAL INC,MUMBAI vs ADIT (INTERNATIOAL TAXATION) - 4(1), MUMBAI
ITA 2217/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 1(1)(1), MUMBAI vs BENNET COLEMAN & COMPANY LTD, MUMBAI
ITA 1951/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AMRIT DIAMOND TRADE CENTRE P.LTD,MUMBAI vs DCIT 5(1), MUMBAI
ITA 5011/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CEN CIR 8(3), MUMBAI vs LOKHANDWALA SHELTERS (I) P.LTD, MUMBAI
ITA 5000/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DANDVATI INVESTMENTS & TRADING CO. P.LTD,MUMBAI vs DCIT (OSD) 1(1), MUMBAI
ITA 3380/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
