Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
I.T.O., WARD -2(1), PATNA vs M/S BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD., PATNA
ITA 145/PAT/2017[2005-06]Status: DisposedITAT PatnaAY 2005-06
I.T.O., WARD -2(1), PATNA vs M/S BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD., PATNA
ITA 144/PAT/2017[2003-04]Status: DisposedITAT PatnaAY 2003-04
INTERNATIONAL SCHOOL HUMAN RESOURCE & WELFARE SOCIETY,PATNA vs ACIT- CIRCLE-1, PATNA
ITA 136/PAT/2017[2011-12]Status: DisposedITAT PatnaAY 2011-12
MD HAROON,DARBHANGA vs ACIT, DARBHANGA
ITA 148/PAT/2014[2010-11]Status: DisposedITAT PatnaAY 2010-11
I.T.O., DARBHANGA vs M/S MD. HAROON, DARBHANGA
ITA 139/PAT/2014[2010-11]Status: DisposedITAT PatnaAY 2010-11
INTERNATIONAL SCHOOL HUMAN RESOURCE & WELFARE SOCIETY,PATNA vs ACIT- CIRCLE-1, PATNA
ITA 137/PAT/2017[2012-13]Status: DisposedITAT PatnaAY 2012-13
MS/ BHOLE BABA MILK FOOD INDUSTRIES,AGRA vs THE A.C.I.T.,CIRCLE-4(1), AGRA
ITA 378/AGR/2014[2008-09]Status: DisposedITAT AgraAY 2008-09
SHRI RAMESH RAO NANARAO MARATHA,NEEMUCH vs THE ITO, NEEMUCH
ITA 638/IND/2014[1997-98]Status: DisposedITAT IndoreAY 1997-98
PUJA SYNTHETICS PVT. LTD.,JAIPUR vs PCIT, JAIPUR
ITA 440/JPR/2017[2009-10]Status: DisposedITAT JaipurAY 2009-10
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 1 vs M/S. SAKET APARTMENT (P) LTD.
ITA/283/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
DILIP KUMAR SERAOGI HUF,HOWRAH vs ITO, WARD NO-48(4), KOLKATA, KOLKATA
ITA 1959/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
ITO, WARD-31(2). KOLKATA, KOLKATA vs SRI JAY NARAYAN SHAW, KOLKATA
ITA 1820/KOL/2017[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S. RBS CREDIT & FINANCIAL DEVELOPMENT PVT. LTD.,KOLKATA vs PR.CIT - 3, KOLKATA, KOLKATA
ITA 1156/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
SOMDEB BISWAS,NADIA vs ITO, WARD - 2, NADIA, NADIA
ITA 2438/KOL/2016[2009-10]Status: DisposedITAT KolkataAY 2009-10
INDIA POWER CORPORATION LIMITED,KOLKATA vs ACIT, CIRCLE-2(1), KOLKATA, KOLKATA
ITA 2172/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
ACIT, CIRCLE-10(2), KOLKATA, KOLKATA vs M/S DURGAPUR CHEMICALS LTD., KOLKATA
ITA 2123/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
ACIT, CIRCLE-2(1), KOLKATA, KOLKATA vs DPSC LTD., KOLKATA
ITA 2069/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
A.C.I.T., CIRCLE-12(2), KOLKATA, KOLKATA vs M/S SARVOTTAM CAPS LTD., KOLKATA
ITA 2048/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
ASHWINBHAI G. PATEL, HUF,KOLKATA vs ITO, WD-34(2), KOLKATA, KOLKATA
ITA 175/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
DCIT(TDS), CIRCLE-1, KOLKATA, KOLKATA vs M/S EARNEST TOWERS PVT LTD, KOLKATA
ITA 1519/KOL/2016[2013-14]Status: DisposedITAT KolkataAY 2013-14
SUPREME CONSTRUCTION,HOOGHLY vs ACIT, CIR-2, HOOGHLY, HOOGHLY
ITA 1428/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
AMIT GHOSE,KOLKATA vs DCIT,CIR-22, KOLKATA, KOLKATA
ITA 1412/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
DARS BUSINESS FINANCE PVT. LTD.,KOLKATA vs DCIT, CIR-8, KOLKATA, KOLKATA
ITA 1130/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-12(1)/KOLKATA, KOLKATA vs M/S JCT LTD., KOLKATA
ITA 345/KOL/2015[1999-2000]Status: DisposedITAT KolkataAY 1999-2000
JCT LIMITED,KOLKATA vs DCIT, CIR-12(1)/KOLKATA, KOLKATA
ITA 228/KOL/2015[1999-2000]Status: DisposedITAT KolkataAY 1999-2000
ELECTROCAST SALES INDIA LTD.,KOLKATA vs DCIT, CC-XXI, KOLKATA, KOLKATA
ITA 2145/KOL/2014[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
MAA TRANSPORT AGENCY,ASANSOL vs I.T.O., WARD-2(2), ASANSOL, ASANSOL
ITA 1591/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
ACIT, CIRCLE-HALDIA, PURBA MEDINIPUR vs SHRI MAKHANLAL MAYAK, PURBA MEDINIPUR
ITA 1733/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
D.C.I.T CIR - 7,KOLKATA, KOLKATA vs M/S BCH ELECTRIC LTD ( FOREMERLY M/S BHARTIA INDUSTIRES LIMITED), KOLKATA
ITA 1401/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
MAYOOR COOPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs INCOME TAX OFFICER 21(2)(3), MUMBAI
ITA 263/MUM/2018[2013-14]Status: DisposedITAT MumbaiAY 2013-14