← All Benches
ITAT Visakhapatnam Bench
4,012 judgments
THE, ITO, TENALI vs THE KAKATEEYA MUTUALLY AIDED THRIFT & CREDIT CO-OPERATIVE SOCIETY LIMITED., TENALI
ITA 77/VIZ/2016[2012-13]Status: Disposed21/8/2018AY 2012-13
THE ACIT, RAJAMAHENDRAVARAM vs M/S SRI LUXMI TULASI AGRO PAPER PVT.LTD., RAJAMAHENDRAVARAM
ITA 447/VIZ/2016[2006-2007]Status: Disposed21/8/2018AY 2006-2007
THE DCIT, VIJAYAWADA vs M/S. MULPURI LAKSHMANA SWAMY, CHEEPURUPALLI
ITA 372/VIZ/2016[2010-2011]Status: Disposed21/8/2018AY 2010-2011
THE ITO, KAKINADA vs SRI MERNEDI SATYANARAYANA., KAKINADA
ITA 366/VIZ/2016[2010-2011]Status: Disposed21/8/2018AY 2010-2011
THE ITO, GUNTUR vs SRI SADHU MADHUSUDANA RAO, GUNTUR
ITA 338/VIZ/2016[2010-2011]Status: Disposed21/8/2018AY 2010-2011
THE ITO, VIJAYAWADA vs SRI PARVATHANANI VENKATA RATNA KUMAR, JAGGAIAHPET
ITA 317/VIZ/2016[2009-2010]Status: Disposed21/8/2018AY 2009-2010
THE ITO, VIJAYAWADA vs PATTELA SRINIVASA RAO, VIJAYAWADA
ITA 122/VIZ/2016[2007-08]Status: Disposed21/8/2018AY 2007-08
THE ITO, VIJAYAWADA vs VENKATA APPA RAO,JONNALAGADDA, VIJAYAWADA
ITA 117/VIZ/2016[2011-12]Status: Disposed21/8/2018AY 2011-12
THE ITO, RAJAHMUNDRY vs GALIDEVARA JYOTHI, RAJAHMUNDRY
ITA 265/VIZ/2015[2010-11]Status: Disposed21/8/2018AY 2010-11
THE DCIT, CIRCLE - 2(1), VIJAYAWADA vs SRI SINGARAJU JAYAKRISHNA, VIJAYAWADA
ITA 705/VIZ/2013[2007-08]Status: Disposed21/8/2018AY 2007-08
THE ITO, WARD - 2(1), VIJAYAWADA vs SMT.NIRMALA AGARWAL, VIJAYAWADA
ITA 216/VIZ/2013[2007-08]Status: Disposed21/8/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs THE MAHARAJA CO-OPERATIVE URBAN BANK LIMITED, VISAKHAPATNAM
ITA 212/VIZ/2018[2013-14]Status: Disposed17/8/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs THE MAHARAJA CO-OPERATIVE URBAN BANK LIMITED, VISAKHAPATNAM
ITA 211/VIZ/2018[2012-13]Status: Disposed17/8/2018AY 2012-13
ITO, WARD-1(1), GUNTUR vs KUNDURU RAMA DEVI, GUNTUR
ITA 20/VIZ/2018[2013-14]Status: Disposed17/8/2018AY 2013-14
BATTULA ANJANEYLU,TIRUVURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VIJAYAWADA
ITA 161/VIZ/2018[2014-15]Status: Disposed17/8/2018AY 2014-15
DYCIT, CIRCLE - 2(1), VIJAYAWADA vs G S ALLOY CASTINGS LIMITED., VIJAYAWADA
ITA 555/VIZ/2017[2012-13]Status: Disposed17/8/2018AY 2012-13
DCIT, CIRCLE-2(1)., VIJAYAWADA vs 3K ENTERTAINMENT PRIVATE LIMITED, VIJAYAWADA
ITA 403/VIZ/2017[2012-2013]Status: Disposed17/8/2018AY 2012-2013
BANDALAPATI PRADAD BABU,VISAKHAPATNAM vs ITO, WARD-2(2), VISAKHAPATNAM
ITA 400/VIZ/2017[2007-2008]Status: Disposed17/8/2018AY 2007-2008
KARANAM SRINIVASU,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM
ITA 336/VIZ/2016[2007-2008]Status: Disposed17/8/2018AY 2007-2008
M/S SRI VAMSI KRISHNA SHIPPING,HYDERABAD vs THE DCIT, VISAKHAPATNAM
ITA 61/VIZ/2015[2010-11]Status: Disposed17/8/2018AY 2010-11
