← All Benches
ITAT Visakhapatnam Bench
4,012 judgments
SMT DR. SUGNAM BHARATHI,TANUKU vs THE ITO, WARD - 2, TANUKU
ITA 118/VIZ/2014[2009-10]Status: Disposed17/8/2018AY 2009-10
INCOME TAX OFFICER(EXEMPTIONS), RAJAHMUNDRY vs SRI PANDIRI MAHADEVUDU CHOULTRY, RAJAHMUNDRY
ITA 337/VIZ/2018[2014-15]Status: Disposed10/8/2018AY 2014-15
PUSARLA SUBHASH,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM
ITA 167/VIZ/2018[2013-14]Status: Disposed10/8/2018AY 2013-14
THE GOOD SHEPHERD CHILDREN HOME,D KESAVARAM vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD
ITA 159/VIZ/2018[2018-19]Status: Disposed10/8/2018AY 2018-19
KOLLURU LIQUOR SYNDICATE (AOP),GUNTUR DISTRICT vs ACIT, CIRCLE-1(1), GUNTUR
ITA 538/VIZ/2017[2001-2002]Status: Disposed10/8/2018AY 2001-2002
KOLLURU LIQUOR SYNDICATE (AOP),GUNTUR DISTICT vs ACIT, CIRCLE-1(1), GUNTUR
ITA 537/VIZ/2017[2000-2001]Status: Disposed10/8/2018AY 2000-2001
KOLLURU LIQUOR SYNDICATE (AOP),KOLLURU vs ACIT, CIRCLE-1(1), GUNTUR
ITA 536/VIZ/2017[1999-2000]Status: Disposed10/8/2018AY 1999-2000
B. SRINIVASA VARMA,VISAKHAPATNAM vs ITO, WARD-3(2), VISAKHAPATNAM
ITA 471/VIZ/2017[2011-2012]Status: Disposed10/8/2018AY 2011-2012
SRI SHABBIR KUTUBUDDIN LOKHANDWALA,VISAKHAPATNAM vs CIT(A)-1, VISAKHAPATNAM
ITA 460/VIZ/2017[2007-2008]Status: Disposed10/8/2018AY 2007-2008
PALLEM NISAMTHI,VIJAYAWADA vs ITO, WARD-2(2), VIJAYAWADA
ITA 359/VIZ/2017[2010-2011]Status: Disposed10/8/2018AY 2010-2011
M/S. SRI VIJAYALAKSHMI STATIONERY & FANCY MART,VIJAYAWADA vs THE ITO, VIJAYAWADA
ITA 35/VIZ/2017[2011-2012]Status: Disposed10/8/2018AY 2011-2012
M/S. SRI VIJAYALAKSHMI STATIONERY & FANCY MART,VIJAYAWADA vs THE ITO, VIJAYAWADA
ITA 34/VIZ/2017[2010-2011]Status: Disposed10/8/2018AY 2010-2011
G. VENKATA KRISHNA,VIJAYAWADA vs THE ITO, VIJAYAWADA
ITA 33/VIZ/2017[2010-2011]Status: Disposed10/8/2018AY 2010-2011
G. VENKATA KRISHNA,VIJAYAWADA vs THE ITO, VIJAYAWADA
ITA 32/VIZ/2017[2010-2011]Status: Disposed10/8/2018AY 2010-2011
G. VENKATA KRISHNA,VIJAYAWADA vs THE ITO, VIJAYAWADA
ITA 31/VIZ/2017[2010-2011]Status: Disposed10/8/2018AY 2010-2011
MALLAMPATI FEROZ GANDHI vs THE ITO, ELURU
ITA 307/VIZ/2017[2009-2010]Status: Disposed10/8/2018AY 2009-2010
ROBBI SRINIVASA RAO.,VISAKHAPATNAM vs THE PR,. CIT,-1, VISAKHAPATNAM
ITA 284/VIZ/2017[2102-2013]Status: Disposed10/8/2018AY 2102-2013
TEKI VENKATA RAMA RAO,KAKINADA vs THE ITO, KAKINADA
ITA 151/VIZ/2017[2012-2013]Status: Disposed10/8/2018AY 2012-2013
LATA KISHAN CHAND,VISAKHAPATNAM vs THE DCIT, CIRCLE - 3(1), VISAKHAPATNAM
ITA 296/VIZ/2014[2009-10]Status: Disposed10/8/2018AY 2009-10
THE ASST. CIT, GUNTUR vs M/S. BEST INDIA YOBACCO SUPPLIERS PVT.LTD, GUNTUR
ITA 238/VIZ/2017[2011-2012]Status: Disposed8/8/2018AY 2011-2012
