← All Benches
ITAT Visakhapatnam Bench
4,012 judgments
M/S.SRI VIJAYA DURGA ENGINEERING CONSTRUCTIONS,KAKINADA vs THE ITO, KAKINADA
ITA 408/VIZ/2016[2011-2012]Status: Disposed8/8/2018AY 2011-2012
KAMALA DEVI,KAKINADA vs THE ACIT, RAJAHMUNDRY
ITA 115/VIZ/2017[2007-2008]Status: Disposed3/8/2018AY 2007-2008
KAMALA DEVI,KAKINADA vs THE ACIT, RAJAHMUNDRY
ITA 114/VIZ/2017[2006-2007]Status: Disposed3/8/2018AY 2006-2007
KAMALA DEVI,KAKINADA vs THE ACIT, RAJAHMUNDRY
ITA 113/VIZ/2017[2005-2006]Status: Disposed3/8/2018AY 2005-2006
KUNDA VENKATESWARA RAO,TIRUVURU vs THE CIT (A), KURNOOL
ITA 433/VIZ/2016[2006-2007]Status: Disposed3/8/2018AY 2006-2007
CHANDRA PRAKASH SACHDEVA,VIJAYAWADA vs THE CIT (A), KURNOOL
ITA 432/VIZ/2016[2007-2008]Status: Disposed3/8/2018AY 2007-2008
V.SUDARSHANA RAO,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-4, RAJAHMUNDRY
ITA 59/VIZ/2018[2003-04]Status: Disposed1/8/2018AY 2003-04
M. APPA RAO,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM
ITA 59/VIZ/2017[2007-2008]Status: Disposed1/8/2018AY 2007-2008
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR vs THE GUNTUR DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED, TENALI
ITA 78/VIZ/2018[2014-15]Status: Disposed31/7/2018AY 2014-15
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs THE GUNTUR DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED, TENALI
ITA 77/VIZ/2018[2013-14]Status: Disposed31/7/2018AY 2013-14
ACIT, CIRCLE-2 (1), GUNTUR vs SRI MAHALAKSHMI INVESTMENTS, GUNTUR
ITA 28/VIZ/2018[2013-14]Status: Disposed31/7/2018AY 2013-14
M. SOMESWARA RAO,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 535/VIZ/2017[2011-2012]Status: Disposed31/7/2018AY 2011-2012
SRI PANDIRI MAHADEVUDU KOTILINGALA CHOULTRY,RAJAHMUNDRY vs CIT(A), RAJAHMUNDRY
ITA 459/VIZ/2017[2013-2017]Status: Disposed31/7/2018AY 2013-2017
SRI KANIMERAKA PRAKASH,SALUR vs ITO, WARD-2, VIZIANAGARAM
ITA 450/VIZ/2017[2011-2012]Status: Disposed31/7/2018AY 2011-2012
M/S. SOWBHAGYA HOMES & VENTURES,RAVULAPALEM vs ACIT, CIRCLE -2(1), RAJAHMUNDRY
ITA 356/VIZ/2017[2009-2010]Status: Disposed31/7/2018AY 2009-2010
NAVEENA RICE INDUSTRIES vs THE PR.CIT, VIJAYAWADA
ITA 311/VIZ/2017[2012-2013]Status: Disposed31/7/2018AY 2012-2013
ANKAM SRINIVASA SUBBA RAO,ELURU vs THE ITO, ELURU
ITA 306/VIZ/2017[2009-2010]Status: Disposed31/7/2018AY 2009-2010
KORRA BALAJI NAIK,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM
ITA 231/VIZ/2017[2010-2011]Status: Disposed31/7/2018AY 2010-2011
THE ASST. CIT, GUNTUR vs M/S. SREE JAYALAKSHMI POWER CORPORATION LIMITED, GUNTUR
ITA 225/VIZ/2017[2012-2013]Status: Disposed31/7/2018AY 2012-2013
SMT GOGINENI SARADA VANI,VIJAYAWADA vs THE ITO, VIJAYAWADA
ITA 152/VIZ/2017[2012-2013]Status: Disposed31/7/2018AY 2012-2013