← All Benches
ITAT Visakhapatnam Bench
4,012 judgments
DASARU SANYASAIAH SETTY,VISAKHAPATNAM vs THE ACIT, VISAKHAPATNAM
ITA 491/VIZ/2016[2010-2011]Status: Disposed29/8/2018AY 2010-2011
DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTION), VIJAYAWADA vs SRI VENKATESWARA VEDIC UNIVERSITY, TIRUPATI
ITA 278/VIZ/2018[2013-14]Status: Disposed21/8/2018AY 2013-14
INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA vs VALLURI SUDHAKAR, VIJAYAWADA
ITA 245/VIZ/2018[2011-12]Status: Disposed21/8/2018AY 2011-12
GRANDHI SRI VENKATA AMARENDRA,ELURU vs ACIT, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 24/VIZ/2018[2014-15]Status: Disposed21/8/2018AY 2014-15
GRANDHI SRI VENKATA AMARENDRA,ELURU vs ACIT, CENTRAL CIRCLE, VISAKHAPATNAM
ITA 23/VIZ/2018[2013-14]Status: Disposed21/8/2018AY 2013-14
ITO, WARD-1(2), GUNTUR vs POTTURI SATYAVATHI, GUNTUR
ITA 21/VIZ/2018[2010-11]Status: Disposed21/8/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAJAHMUNDRY vs K.V.RAMAKRISHNA RAO, NARSAPUR
ITA 192/VIZ/2018[2007-08]Status: Disposed21/8/2018AY 2007-08
INCOME TAX OFFICER, WARD-2(1), GUNTUR vs KOTHURI VIJAYA BHASKARA RAO, CHILAKALURIPET
ITA 168/VIZ/2018[2006-07]Status: Disposed21/8/2018AY 2006-07
DCIT, CENTRAL CIRCLE, VIJAYAWADA vs HRT BUILDERS, VIJAYAWADA
ITA 552/VIZ/2017[2009-10]Status: Disposed21/8/2018AY 2009-10
ITO, WARD - 1(2), VIJAYAWADA vs G HARIBABU, VIJAYAWADA
ITA 506/VIZ/2017[2012-13]Status: Disposed21/8/2018AY 2012-13
THE ITO, TANUKU vs SRI YADAVALLI NARASIMHA RAO, TANUKU
ITA 50/VIZ/2017[2009-2010]Status: Disposed21/8/2018AY 2009-2010
ITO, VISAKHAPATNAM vs MAKINA ANNAPURNA, VISAKHAPATNAM
ITA 480/VIZ/2017[2010-11]Status: Disposed21/8/2018AY 2010-11
KANAKA MAHALAKSHMI CO-OPERATIVE BANK LIMITED,VISAKHAPATNAM vs DIRECTOR OF INCOME TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 389/VIZ/2017[2015-2016]Status: Disposed21/8/2018AY 2015-2016
KANAKA MAHALAKSHMI CO- OPERATIVE BANK LIMITED,VISAKHAPATNAM vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 388/VIZ/2017[2014-2015]Status: Disposed21/8/2018AY 2014-2015
KANAKA MAHALAKSHMI CO-OPERATIVE BANK LIMITED,VISAKHAPATNAM vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 387/VIZ/2017[2013-2014]Status: Disposed21/8/2018AY 2013-2014
KANAKA MAHALAKSHMI CO- OPERATIVE BANK LIMITED,VISAKHAPATNAM vs DIRECTOR OF INCOME TAX( INTELLIGENCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 386/VIZ/2017[2012-2013]Status: Disposed21/8/2018AY 2012-2013
KANAKA MAHALAKSHMI CO-OPERATIVE BANK LIMITED,VISAKHAPATNAM vs DIRECTOR OF INCOME TAX( INTELLIGANCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 385/VIZ/2017[2011-2012]Status: Disposed21/8/2018AY 2011-2012
ITO, (TDS), RAJAMAHENDRAVARAM vs SRI RAVIPATI MADANA GOPALA SWAMY, RAJAMAHENDRAVARAM
ITA 360/VIZ/2017[2015-2016]Status: Disposed21/8/2018AY 2015-2016
THE ITO.,TENALI vs M/S. THE KAKATEEYA MUTUALLY AIDED THRIFT AND CREDIT CO- OPERATIVE SOCIETY LTD, TENALI
ITA 177/VIZ/2017[2013-2014]Status: Disposed21/8/2018AY 2013-2014
THE ITO, TENALI vs SRI DAVULURI RAMA KRISHNA, TENALI
ITA 162/VIZ/2017[2013-2014]Status: Disposed21/8/2018AY 2013-2014
