DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTION), VIJAYAWADA vs. SRI VENKATESWARA VEDIC UNIVERSITY, TIRUPATI

PDF · subscribers
ITA 278/VIZ/2018Status: DisposedITAT Visakhapatnam21 August 2018AY 2013-14

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →