← All Benches
ITAT Visakhapatnam Bench
4,012 judgments
THE ACIT, GUNTUR vs M/S. SREEPATHI AGROS & LAND DEVELOPRS PVT..LTD, GUNTUR
ITA 331/VIZ/2016[2011-2012]Status: Disposed28/9/2018AY 2011-2012
P.PRABHAKARA RAO,VIJAYAWADA vs ACIT, CIRCLE-2(1), VIJAYAWADA
ITA 532/VIZ/2017[2012-13]Status: Disposed26/9/2018AY 2012-13
RAMYA STEEL SYNDICATE,VIJAYAWADA vs ITO, WARD-1(2), VIJAYAWADA
ITA 526/VIZ/2017[2008-09]Status: Disposed26/9/2018AY 2008-09
ITO, VISAKHAPATNAM vs MAGANTI ANNAPURNA, VISAKHAPATNAM
ITA 477/VIZ/2017[2009-10]Status: Disposed26/9/2018AY 2009-10
MAGANTI ANNAPURANA,VISAKHAPATNAM vs ITO,WARD-5(1), VISAKHAPATNAM
ITA 440/VIZ/2017[2009-2010]Status: Disposed26/9/2018AY 2009-2010
SABAPATI PALANIVELU,SRIKAKULAM vs THE ITO., SRIKAKULAM
ITA 341/VIZ/2017[2012-2013]Status: Disposed26/9/2018AY 2012-2013
THE ACIT, VIJAYAWADA vs M/S. MULPURI FOODS AND FEDS PVT. LTD., NUZIVIDU
ITA 292/VIZ/2017[2012-2013]Status: Disposed26/9/2018AY 2012-2013
M/S. REGMA CERAMICS LIMITED,YANAM vs THE ASST CIT, KAKINADA
ITA 128/VIZ/2017[2012-2013]Status: Disposed26/9/2018AY 2012-2013
ALL SAINTS CHRISTIAN EDUCATIONAL SOCIETY,VISAKHAPATNAM vs THE ACIT, VISAKHAPATNAM
ITA 65/VIZ/2016[2000-2001]Status: Disposed26/9/2018AY 2000-2001
ALL SAINTS CHRISTIAN EDUCATIONAL SOCIETY,VISAKHAPATNAM vs THE ACIT, VISAKHAPATNAM
ITA 64/VIZ/2016[1999-2000]Status: Disposed26/9/2018AY 1999-2000
KARRI VENKATA KRISHNA REDDY,KAKINADA vs THE ITO, KAKINADA
ITA 46/VIZ/2016[2007-08]Status: Disposed26/9/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs G.RAJASEKHARA REDDY, HYDERABAD
ITA 324/VIZ/2018[2007-08]Status: Disposed20/9/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs GADIRAJU RAMAKRISHNAM RAJU, VISAKHAPATNAM
ITA 323/VIZ/2018[2011-12]Status: Disposed20/9/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKAINADA vs R. R. SERVICES, ANAPARTHY
ITA 318/VIZ/2018[2013-2014]Status: Disposed20/9/2018AY 2013-2014
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, ELURU vs THE DISTRICT COOPERATIVE BANK LIMITED, ELURU
ITA 292/VIZ/2018[2013-14]Status: Disposed20/9/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, ELURU vs THE DISTRICT COOPERATIVE BANK LIMITED, ELURU
ITA 291/VIZ/2018[2012-13]Status: Disposed20/9/2018AY 2012-13
THE ITO., SRIKAKULAM vs SRI M. S. PALANIVELU, SRIKAKULAM
ITA 334/VIZ/2017[2012-2013]Status: Disposed20/9/2018AY 2012-2013
THE ASST. COMMISSIONER OF INCOME-TAX, GUNTUR vs SRI G.V.S.L. KANTHA RAO, GUNTUR
ITA 108/VIZ/2017[1995-2002]Status: Disposed20/9/2018AY 1995-2002
KOMALI SUBRAHMANYA PRASAD,RAJAHMUNDRY vs ITO, WARD-1(2), RAJAHMUNDRY
ITA 435/VIZ/2017[2011-2012]Status: Disposed19/9/2018AY 2011-2012
K. NEELAKANTAN PUSHKARAN,VISAKHAPATNAM vs ITO, WARD-2(2), VISAKHAPATNAM
ITA 393/VIZ/2017[2009-2010]Status: Disposed19/9/2018AY 2009-2010
