← All Benches
ITAT Visakhapatnam Bench
4,012 judgments
VOBILINENI SURYA PRASAD,KAKINADA vs THE DCIT(IT & TP), VISAKHAPATNAM
ITA 348/VIZ/2016[2009-2010]Status: Disposed10/10/2018AY 2009-2010
VASU CHITS,ELURU vs INCOME TAX OFFICER, WARD-1, ELURU
ITA 58/VIZ/2018[2005-06]Status: Disposed5/10/2018AY 2005-06
VASU CHITS,ELURU vs INCOME TAX OFFICER, WARD-1, ELURU
ITA 57/VIZ/2018[2004-05]Status: Disposed5/10/2018AY 2004-05
C.RATNA ROJA RANI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-4(2), VISAKHAPATNAM
ITA 453/VIZ/2018[2007-08]Status: Disposed5/10/2018AY 2007-08
JOINT COMMISSIONER OF INCOME TAX, (OSD), CENTRAL CIRCLE-2, VISAKHAPATNAM vs SURYA MANGAPATHI RAJU PENMETSA, VISAKHAPATNAM
ITA 275/VIZ/2018[2013-14]Status: Disposed5/10/2018AY 2013-14
Y.SUBBA RAO,ELURU vs ACIT, CIRCLE-1, ELURU
ITA 27/VIZ/2018[2004-05]Status: Disposed5/10/2018AY 2004-05
DY CIT, CIRCLE-2(1), VIJAYAWADA. vs GOLLA NARAYANA RAO, VIJAYAWADA.
ITA 503/VIZ/2017[2014-15]Status: Disposed5/10/2018AY 2014-15
DY CIT, CIRCLE-2(1), VIJAYAWADA vs GOLLA NARAYANA RAO, VIJAYAWADA
ITA 501/VIZ/2017[2011-12]Status: Disposed5/10/2018AY 2011-12
DY CIT, CIRCLE-2(1), VIJAYAWADA vs GOLLA NARAYANA RAO, VIJAYAWADA
ITA 500/VIZ/2017[2011-12]Status: Disposed5/10/2018AY 2011-12
DY CIT, CIRCLE-2(1), VIJAYAWADA vs GOLLA NARAYANA RAO, VIJAYAWADA
ITA 499/VIZ/2017[2008-09]Status: Disposed5/10/2018AY 2008-09
GOLLA NARAYANARAO,VIJAYAWADA vs AD CIT, VIJAYAWADA
ITA 489/VIZ/2017[2011-12]Status: Disposed5/10/2018AY 2011-12
GOLLA NARAYANARAO,VIJAYAWADA vs ACIT, VIJAYAWADA
ITA 488/VIZ/2017[2009-10]Status: Disposed5/10/2018AY 2009-10
GOLLA NARAYANA RAO,VIJAYAWADA vs ACIT, VIJAYAWADA
ITA 487/VIZ/2017[2008-09]Status: Disposed5/10/2018AY 2008-09
ACIT CIRCLE-3(1), VISAKHAPATNAM vs DREDGING CORPORATION OF INDIA LIMITED,., VISAKHAPATNAM
ITA 464/VIZ/2017[2012-13]Status: Disposed5/10/2018AY 2012-13
DREDGING CORPORATION OF INDIA LTD,VISAKHAPATNAM vs DCIT, CIRCLE -3(1), VISAKHAPATNAM
ITA 437/VIZ/2017[2012-2013]Status: Disposed5/10/2018AY 2012-2013
DCIT, CIRCLE2(1), VIJAYAWADA vs SRI GOLLA NARAYANA RAO, VIJAYAWADA
ITA 433/VIZ/2017[2012-2013]Status: Disposed5/10/2018AY 2012-2013
GOLLA NARAYANA RAO,VIJAYAWADA vs ACIT, CIRCLE-2(1), VIJAYAWADA
ITA 380/VIZ/2017[2012-2013]Status: Disposed5/10/2018AY 2012-2013
THE DY. CIT, VIJAYAWADA vs SMT. SAROJA RAMESH DHULIPUDI, VIJAYAWADA
ITA 460/VIZ/2016[2012-2013]Status: Disposed5/10/2018AY 2012-2013
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR vs CCL PRODUCT (INDIA) PRIVATE LIMITED, GUNTUR
ITA 191/VIZ/2018[2009-10]Status: Disposed28/9/2018AY 2009-10
THE ASST. CIT, GUNTUR vs SRI KAVURI SRINIVASA RAO, GUNTUR
ITA 163/VIZ/2017[2011-2012]Status: Disposed28/9/2018AY 2011-2012
