P.PRABHAKARA RAO,VIJAYAWADA vs. ACIT, CIRCLE-2(1), VIJAYAWADA

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ITA 532/VIZ/2017Status: DisposedITAT Visakhapatnam26 September 2018AY 2012-132 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal permitted the assessee to withdraw the appeal. The appeal was accordingly dismissed as withdrawn.

What were the facts?

The assessee filed an appeal before the Income Tax Appellate Tribunal (ITAT) against the order of the Commissioner of Income Tax (Appeals). During the hearing, the assessee's counsel requested permission to withdraw the appeal.

What were the issues?

The primary issue was the assessee's request to withdraw the appeal filed before the tribunal.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, VISAKHAPATNAM BENCH, VISAKHAPATNAM

Before: SHRI V. DURGA RAO& SHRI D.S. SUNDER SINGH

For Appellant: Shri C.Subrahmanyam, AR
Hearing: 24.09.2018Pronounced: 26.09.2018

आदेश /O R D E R

PER D.S. SUNDER SINGH, Accountant Member:

This appeals is filed by the assessee against the order of the Commissioner of Income Tax(Appeals) [CIT(A)], Vijayawada vide I.T.A.No.3/CIT(A)/VJA/2015-16 dated 30.08.2017 for the assessment year 2012-13.

2 I.T.A. No.532 /Viz/2017 P.Prabhakara Rao, Vijayawada

2.

At the time of hearing, the Ld. Counsel for the assessee has submitted that he may be permitted to withdraw the appeal. The Ld. D.R. has not raised any objection. In view of the above, the appeal of the assessee is dismissed as withdrawn.

3.

In the result, the appeal of the assessee is dismissed.

The above order was pronounced in the open court on 26th September, 2018.

Sd/- Sd/- (िी.दुगाा राि) (धड.एस. सुन्दर ससह) (V. DURGA RAO) (D.S. SUNDER SINGH) न्याधयक सदस्य/JUDICIAL MEMBER लेखा सदस्य/ACCOUNTANT MEMBER धिशाखापटणम /Visakhapatnam ददिांक /Dated : 26.09.2018 L.Rama, SPS आदेश की प्रधिधलधप अग्रेधर्ि/Copy of the order forwarded to:- 1. ननर्ााररती/ The Assessee- P.Prabhakara Rao, Flat No.FF9, Sri Satya Towers D.No.54-18-1/4, LIC Colony, Prashanthi Nagar, Vijayawada 2. राजस्व/ The Revenue – The ACIT, Circle-2(1), Vijayawada 3. The Pr.Commissioner of Income Tax, Vijayawada 4. The Commissioner of Income-Tax (Appeals), Vijayawada 5. धिभागीय प्रधिधिधि, आयकर अपीलीय अधिकरण, धिशाखापटणम /DR, ITAT, Visakhapatnam 6.गाडाफ़ाईल / Guard file आदेशािुसार / BY ORDER // True Copy // Sr. Private Secretary ITAT, VISAKHAPATNAM

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