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ITAT Visakhapatnam Bench
4,012 judgments
KONAGALLA VENKATA SAI CHALAPATHI KARTHIK L/R OF KONAGALLA NARAYANA PRASAD (LATE),ONGOLE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-1,GUNTUR, GUNTUR
ITA 321/VIZ/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
VENKATA RATNA KUMAR YARLAGADDA,HYDERABAD vs DCIT, CIRCLE - 2(1), VIJAYAWADA
ITA 303/VIZ/2026[2023-24]Status: Disposed19/8/2026AY 2023-24
PUSAPATI SUDHAKAR REDDY,GUNTUR vs ACIT, CENTRAL CIRCLE-2, GUNTUR
ITA 30/VIZ/2026[2021-22]Status: Disposed19/8/2026AY 2021-22
SRI VASAVI EDUCATIONAL SOCIETY,MACHILIPATNAM vs THE INCOME TAX OFFICER, TDS WARD-1, VIJAYAWADA
ITA 286/VIZ/2026[2014-15]Status: Disposed19/8/2026AY 2014-15
SRI VASAVI EDUCATIONAL SOCIETY,MACHILIPATNAM vs THE INCOME TAX OFFICER, TDS WARD-1, VIJAYAWADA
ITA 285/VIZ/2026[2013-14]Status: Disposed19/8/2026AY 2013-14
SATYANARAYANA MURTHY SEETALA,TADEPALIGUDEM vs INCOME TAX OFFICER, TADEPALIGUDEM
ITA 27/VIZ/2026[2014-15]Status: Disposed19/8/2026AY 2014-15
RAVI SREE CHINTAPALLI,BHIMAVARAM vs INCOME TAX OFFICER, BHIMAVARAM
ITA 266/VIZ/2026[2015-16]Status: Disposed19/8/2026AY 2015-16
SATYANARAYANA MURTHY SEETALA,TADEPALLIGUDEM vs INCOME TAX OFFICE, TADEPALLIGUDEM
ITA 26/VIZ/2026[2013-14]Status: Disposed19/8/2026AY 2013-14
OLIPILLI SURYANARAYANA,UNDI vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJAHMUNDRY
ITA 242/VIZ/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
SUREKHA PASIYAVULA,HYDERABAD vs INCOME TAX OFFICER, WARD - 1, BHIMAVARAM
ITA 209/VIZ/2026[2019-20]Status: Disposed19/8/2026AY 2019-20
PREETHI SARASWATHULA,KAKINADA vs ITO, WARD -2(1), RAJAMAHENDRAVARAM
ITA 186/VIZ/2026[2020-21]Status: Disposed19/8/2026AY 2020-21
SURESH KUNCHENAPALLI,NARASARAOPET vs INCOME TAX OFFICER, WARD - 1, NARSARAOPET
ITA 157/VIZ/2026[2015-16]Status: Disposed19/8/2026AY 2015-16
THE ANDHRA PRADESH STATE HANDLOOM WEAVERS COOPERATIVE SOCIETY LIMITED,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA, VIJAYAWADA
ITA 155/VIZ/2026[2022-23]Status: Disposed19/8/2026AY 2022-23
THE ANDHRA PRADESH STATE HANDLOOM WEAVERS COOPERATIVE SOCIETY LIMITED,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA, VIJAYAWADA
ITA 154/VIZ/2026[2021-22]Status: Disposed19/8/2026AY 2021-22
ADIREDDY KAPULAPALLI,NARASARAOPET vs ACIT, CIRCLE-2(1), GUNTUR
ITA 124/VIZ/2026[2016-2017]Status: Disposed19/8/2026AY 2016-2017
ACHANTA RAMU,SIDDANTHAM vs INCOME TAX OFFICER, WARD-1, TANUKU
ITA 76/VIZ/2025[2014-15]Status: Disposed19/8/2026AY 2014-15
VALLABHANENI DURGA PRASAD,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
ITA 749/VIZ/2025[2015-16]Status: Disposed19/8/2026AY 2015-16
VENKATESWARA RAO PRATHI,KAKINADA vs ACIT, CENTRAL CIRCLE-2, RAJAHMUNDRY
ITA 748/VIZ/2025[2018-19]Status: Disposed19/8/2026AY 2018-19
VEERANARAYANA KOTAGIRI NAGESWARA RAO,GUNTUR vs INCOME-TAX OFFICER, WARD-1(1), GUNTUR
ITA 699/VIZ/2025[2016-17]Status: Disposed19/8/2026AY 2016-17
VEERANARAYNA KOTAGIRI NAGESWARA RAO,GUNTUR vs INCOME-TAX OFFICER, WARD-1(1), GUNTUR
ITA 698/VIZ/2025[2016-17]Status: Disposed19/8/2026AY 2016-17