← All Benches
ITAT Visakhapatnam Bench
4,012 judgments
AKULA SATYANARAYANA,RAJAHMUNDRY vs DCIT, CIRCLE-1, RAJAHMUNDRY
ITA 653/VIZ/2025[2016-17]Status: Disposed21/8/2026AY 2016-17
SYAMALA CHEERLA,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA
ITA 631/VIZ/2025[2015-16]Status: Disposed21/8/2026AY 2015-16
BALAKRISHNAMOORTHY PUNNAKAM,ELURU vs INCOME TAX OFFICER, WARD-1, GUDIVADA
ITA 625/VIZ/2025[2017-18]Status: Disposed21/8/2026AY 2017-18
BETESTHA CHARITABLE TRUST,EAST GODAVARI DIST vs ITO (EXEMPTION WARD), RAJAHMUNDRY
ITA 622/VIZ/2025[2018-19]Status: Disposed21/8/2026AY 2018-19
MSME TECHNOLOGY CENTRE,VISAKHAPATNAM vs INCOME TAX OFFICER, VIJAYAWADA
ITA 607/VIZ/2025[2022-23]Status: Disposed21/8/2026AY 2022-23
VIJAYA LAKSHMI MUNNANGI,VIJAYAWADA vs ITO, WARD-1(1), VIJAYAWADA
ITA 540/VIZ/2025[2017-18]Status: Disposed21/8/2026AY 2017-18
KAREMPUDI PADU PRIMARY AGRICULTURE COOPERATIVE SOCIETY LTD,GUNTUR vs INCOME TAX OFFICER, WARD-1, GUNTUR
ITA 535/VIZ/2025[2018-19]Status: Disposed21/8/2026AY 2018-19
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 520/VIZ/2025[2018-19]Status: Disposed21/8/2026AY 2018-19
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 519/VIZ/2025[2016-17]Status: Disposed21/8/2026AY 2016-17
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISKHAPATNAM
ITA 516/VIZ/2025[2013-14]Status: Disposed21/8/2026AY 2013-14
KONKUDURU PRIMARY AGRICULTURAL COOPRATIVE CREDIT SOCIETY LIMITED,KONKUDURU vs INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 248/VIZ/2025[2018-19]Status: Disposed21/8/2026AY 2018-19
SRINIVASA SERVICE STATION,RAMAVARAPPADU vs INCOME TAX OFFICER, VIJAYAWADA
ITA 75/VIZ/2026[2020-21]Status: Disposed19/8/2026AY 2020-21
VEERANARAYANA KOTAGIRI NAGESWARA RAO,GUNTUR vs INCOME-TAX OFFICER, WARD-1(1), GUNTUR
ITA 625/VIZ/2026[2015-16]Status: Disposed19/8/2026AY 2015-16
HARESH KUMAR LALWANI,VIZIANAGARAM vs INCOME TAX OFFICER - WARD 1, VIJAYANAGARAM, VIJAYANAGARAM
ITA 594/VIZ/2026[2020-2021]Status: Disposed19/8/2026AY 2020-2021
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs BHEEMUNIPATNAM MUTUALLY AIDED COOPERATIVE BUILDING SOCIETY LIMITED, VISAKHAPATNAM
ITA 414/VIZ/2026[2022-23]Status: Disposed19/8/2026AY 2022-23
KAKARLA PITCHESWARA RAO,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1), GUNTUR
ITA 402/VIZ/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
CHODAVARAPU DEVI,KONDEVARAM vs THE INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 401/VIZ/2026[2015-16]Status: Disposed19/8/2026AY 2015-16
SRI VENKATESWARA PRIMARY AGRICULTURAL COOP CREDIT SOCIETY,AINAPARRU vs THE INCOME TAX OFFICER, WARD-1, TANUKU
ITA 394/VIZ/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
JANARDHAN REDDY THUNGA,VISHAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, VISHAKHAPATNAM
ITA 36/VIZ/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
KONAGALLA VENKATA SAI CHALAPATHI KARTHIK, L/R OF KONAGALLA NARAYANA PRASAD,ONGOLE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-1,GUNTUR., GUNTUR
ITA 322/VIZ/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
