← All Benches
ITAT Visakhapatnam Bench
4,012 judgments
GHANTA SRINIVAS,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR., GUNTUR
ITA 172/VIZ/2026[2022-23]Status: Disposed21/8/2026AY 2022-23
SAI SITARAM POLAVARAPU,ELURU vs INCOME TAX OFFICER, WARD-1, ELURU
ITA 17/VIZ/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
RAMESH NEERUKONDA,GUNTUR vs ASSESSING AUTHORITY, GUNTUR
ITA 16/VIZ/2026[2017-18]Status: Disposed21/8/2026AY 2017-18
NAREDLA JALAREDDY,KOTHAPALLI vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
ITA 156/VIZ/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
AVANTHI KANURI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
ITA 11/VIZ/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
VENKATA VINOD KUMAR ETI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-4(1), VISAKHAPATNAM
ITA 109/VIZ/2026[2016-17]Status: Disposed21/8/2026AY 2016-17
SREENADH KATRAGADDA,GUDIVADA vs INCOME TAX OFFICER, WARD - 1,, GUDIVADA
ITA 100/VIZ/2026[2022-23]Status: Disposed21/8/2026AY 2022-23
AVANTHI KANURI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
ITA 10/VIZ/2026[2017-18]Status: Disposed21/8/2026AY 2017-18
PULAGAM SANKAR REDDY,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
ITA 1/VIZ/2026[2017-18]Status: Disposed21/8/2026AY 2017-18
KALLAKURI VENKATA SURYA NARAYANA MURTHY,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
ITA 817/VIZ/2025[2019-20]Status: Disposed21/8/2026AY 2019-20
DATAPRO COMPUTERS PRIVATE LIMITED,VISAKHAPATNAM vs DCIT/ACIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 813/VIZ/2025[2018-19]Status: Disposed21/8/2026AY 2018-19
THE MUDUNURU LARGE SIZED CO-OPERATIVE SOCIETY LIMITED,WEST GODAVARI DISTRICT vs ITO, WARD-1, TADEPALLIGUDEM
ITA 811/VIZ/2025[2017-18]Status: Disposed21/8/2026AY 2017-18
INCOME TAX OFFICER, WARD -1, KAKINADA vs SRI LAKSHMI SAI CONSTRUCTIONS, KAKINADA
ITA 803/VIZ/2025[2017-18]Status: Disposed21/8/2026AY 2017-18
ZAMIGOLVEPALLI PRIMARY AGRICULTURAL SOCIETY LIMITED,GUDIVADA vs INCOME TAX OFFICER, WARD-1, GUDIWADA
ITA 785/VIZ/2025[2020-21]Status: Disposed21/8/2026AY 2020-21
SAROJINI DEVI BUDDA,ANAKAPALLI vs INCOME TAX OFFICER, ANAKAPALLI
ITA 772/VIZ/2025[2013-14]Status: Disposed21/8/2026AY 2013-14
MAA TARA FOUNDATION,SHAKARPUR vs ADDL/JCIT (A), VISAKHAPATNAM
ITA 763/VIZ/2025[2022-23]Status: Disposed21/8/2026AY 2022-23
ACIT, CENTRAL CIRCLE-1, VISAKHAPATNAM vs KAVYA AVENUES LLP, VISAKHAPATNAM
ITA 714/VIZ/2025[2022-23]Status: Disposed21/8/2026AY 2022-23
BALA RAJU TELLAM,WEST GODAVARI vs INCOME TAX OFFICER, WARD-1, ELURU
ITA 712/VIZ/2025[2015-16]Status: Disposed21/8/2026AY 2015-16
NO I2478 PEDAKAKANI PRIMARY AGRICULTURAL CO OP SOCIETY LIMITED,GUNTUR vs INCOME TAX OFFICER, WARD 2(1), GUNTUR
ITA 676/VIZ/2025[2020-21]Status: Disposed21/8/2026AY 2020-21
RAMI REDDY MADDASANI,PIDUGURALLA, GUNTUR,ANDHRA PRADESH vs INCOME TAX OFFICER WARD-1(1), GUNTUR
ITA 674/VIZ/2025[2017-18]Status: Disposed21/8/2026AY 2017-18