← All Benches
ITAT Visakhapatnam Bench
4,012 judgments
SATYANARAYANA POLURI,HYDERABAD vs INCOME TAX OFFICER, WARD - 1(1), GUNTUR
ITA 510/VIZ/2026[2021-22]Status: Disposed21/8/2026AY 2021-22
SATYANARAYANA POLURI,HYDERABAD vs INCOME TAX OFFICER, WARD - 1(1), GUNTUR
ITA 509/VIZ/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
VASAMSETTY ANANTALAKSHMI BHARATHI,SAMALKOT vs INCOME TAX OFFICER, WARD 1, KAKINADA
ITA 424/VIZ/2026[2021-22]Status: Disposed21/8/2026AY 2021-22
VASAMSETTY ANANTALAKSHMI BHARATHI,SAMALKOT vs INCOME TAX OFFICER, WARD 1, KAKINADA
ITA 423/VIZ/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
VENKATA SESHU KUMARI VANKA,KRISHNA vs ITO, WARD 1(1),, VIJAYWADA.
ITA 409/VIZ/2026[2015-16]Status: Disposed21/8/2026AY 2015-16
HARI BABU POTLA,GUNTUR vs ITO,WARD-2(1), GUNTUR
ITA 407/VIZ/2026[2016-17]Status: Disposed21/8/2026AY 2016-17
RAMA RAO NALLAMOTHU,GUNTUR vs ITO, WARD 2(1),, GUNTUR
ITA 398/VIZ/2026[2017-18]Status: Disposed21/8/2026AY 2017-18
POTLURI ANAND RAVI SANKAR,VIJAYAWADA vs ITO, WARD-1(1),, VIJAYAWADA
ITA 370/VIZ/2026[2022-23]Status: Disposed21/8/2026AY 2022-23
POTLURI ANAND RAVI SANKAR,VIJAYAWADA vs ITO, WARD-1(1),, VIJAYAWADA
ITA 369/VIZ/2026[2019-20]Status: Disposed21/8/2026AY 2019-20
VENKATA RAO VEMURI,VIJAYAWADA vs ITO, WARD - 2(1),, VIJAYAWADA
ITA 327/VIZ/2026[2015-16]Status: Disposed21/8/2026AY 2015-16
KRISHNA PRIYA PARVATHANENI,VIJAYAWADA vs ITO, WARD 2(3), , VIJAYAWADA
ITA 306/VIZ/2026[2017-18]Status: Disposed21/8/2026AY 2017-18
WINGS EDUCATIONAL SOCIETY,KAKINADA vs INCOME-TAX OFFICER, WARD - 1, KAKINADA
ITA 296/VIZ/2026[2024-25]Status: Disposed21/8/2026AY 2024-25
SAMBASIVA RAO GOPAVARAPU,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
ITA 293/VIZ/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
BANDI PADMAJA,VIJAYAWADA vs INCOME TAX OFFICER, VIJAYAWADA
ITA 28/VIZ/2026[2015-16]Status: Disposed21/8/2026AY 2015-16
VENKATA YAGNESWARASASTRY JAYANTHI,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-1,, VIZIANAGARAM
ITA 256/VIZ/2026[2021-22]Status: Disposed21/8/2026AY 2021-22
VENKATA YAGNESWARASASTRY JAYANTHI,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-1,, VIZIANAGARAM
ITA 255/VIZ/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
SNF INDIA PRIVATE LIMITED,VISAKHAPATNAM vs ACIT/DCIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 240/VIZ/2026[2012-13]Status: Disposed21/8/2026AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS), VIJAYAWADA, VIJAYAWADA vs MAULANA MINORITIES WELFARE AND EDUCATIONAL SOCIETY , KADAPA
ITA 211/VIZ/2026[2022-23]Status: Disposed21/8/2026AY 2022-23
RAMESH NEERUKONDA,GUNTUR vs ITO, WARD - 1(1), GUNTUR
ITA 19/VIZ/2026[2017-18]Status: Disposed21/8/2026AY 2017-18
GHANTA SRINIVAS,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR, GUNTUR
ITA 173/VIZ/2026[2022-23]Status: Disposed21/8/2026AY 2022-23
