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ITAT Visakhapatnam Bench

4,022 judgments

HASINI INFRA CONSTRUCTIONS AND DEVELOPERS,KAKINADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY

ITA 9/VIZ/2023[2017-18]Status: Disposed4/5/2023AY 2017-18

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs HASINI INFRA CONSRTUCTIONS& DEVELOPERS, KAKINADA

ITA 25/VIZ/2023[2019-20]Status: Disposed4/5/2023AY 2019-20

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs HASINI INFRA CONSRTUCTIONS& DEVELOPERS, KAKINADA

ITA 24/VIZ/2023[2018-19]Status: Disposed4/5/2023AY 2018-19

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

NAVYA HASINI AND HARSHITHA CONSTRUCTIONS AND DEVELOPERS,BHIMAVARAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY

ITA 14/VIZ/2023[2019-20]Status: Disposed4/5/2023AY 2019-20

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

NAVYA HASINI AND HARSHITHA CONSTRUCTIONS AND DEVELOPERS,BHIMAVARAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY

ITA 13/VIZ/2023[2018-19]Status: Disposed4/5/2023AY 2018-19

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

NAVYA HASINI AND HARSHITHA CONSTRUCTIONS AND DEVELOPERS,BHIMAVARAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY

ITA 12/VIZ/2023[2017-18]Status: Disposed4/5/2023AY 2017-18

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

HASINI INFRA CONSTRUCTIONS AND DEVELOPERS,KAKINADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY

ITA 11/VIZ/2023[2019-20]Status: Disposed4/5/2023AY 2019-20

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

HASINI INFRA CONSTRUCTIONS AND DEVELOPERS,KAKINADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY

ITA 10/VIZ/2023[2018-19]Status: Disposed4/5/2023AY 2018-19

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

THE DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)., VISAKHAPATNAM vs VARUN OGILI, NELLORE

ITA 137/VIZ/2021[2017-18]Status: Disposed4/5/2023AY 2017-18

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VIJAYAWADA vs RAMA KRISHNA HOUSING PRIVATE LIMITED, VIJAYAWADA

ITA 123/VIZ/2020[2015-16]Status: Disposed4/5/2023AY 2015-16

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

SRI MANDAVA NARESH,VIJAYAWADA vs PR.COMMISSIONER OF INCOME TAX, VIJAYAWADA

ITA 144/VIZ/2022[2017-18]Status: Disposed28/4/2023AY 2017-18

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

ACHANTA RAMU,SIDDHANTAM vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, RAJAHMUNDRY

ITA 336/VIZ/2019[2014-15]Status: Disposed28/4/2023AY 2014-15

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

SHRI G VIJAYA RAGHAVA RAJU,KAKINADA vs ACIT, CENTRAL CIRCLE-2, GUNTUR

ITA 38/VIZ/2022[2018-19]Status: Disposed26/4/2023AY 2018-19

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

SHRI G VIJAYA RAGHAVA RAJU,KAKINADA vs ACIT, CENTRAL CIRCLE-2, GUNTUR

ITA 37/VIZ/2022[2017-18]Status: Disposed26/4/2023AY 2017-18

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

G VIJAYA RAGHAVA RAJU,KAKINADA vs ACIT, CENTRAL CIRCLE-2, GUNTUR

ITA 36/VIZ/2022[2016-17]Status: Disposed26/4/2023AY 2016-17

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

SRI GOTTUMUKKALA VIJAYA RAGHAVA RAJU,KAKINADA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, GUNTUR

ITA 35/VIZ/2022[2015-2016]Status: Disposed26/4/2023AY 2015-2016

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

SRI GOTTUMUKKALA VIJAYA RAGHAVA RAJU,KAKINADA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, GUNTUR

ITA 34/VIZ/2022[2014-2015]Status: Disposed26/4/2023AY 2014-2015

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

SRI GOTTUMUKKALA VIJAYA RAGHAVA RAJU,KAKINADA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, GUNTUR

ITA 33/VIZ/2022[2013-2014]Status: Disposed26/4/2023AY 2013-2014

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

DEPUTY COMMISSIONER OF INCOME-TAX (EXEMPTIONS), VIJAYAWADA vs M/S. ANDHRA PRADESH CAPITAL REGION DEVELOPMENT AUTHORITY (APCRDA), VIJAYAWADA

ITA 29/VIZ/2023[2018-19]Status: Disposed21/4/2023AY 2018-19

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

DEPUTY COMMISSIONER OF INCOME-TAX (EXEMPTIONS), VIJAYAWADA vs M/S. ANDHRA PRADESH CAPITAL REGION DEVELOPMENT AUTHORITY (APCRDA), VIJAYAWADA

ITA 28/VIZ/2023[2017-18]Status: Disposed21/4/2023AY 2017-18

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)