ITAT Visakhapatnam Bench
4,022 judgments
KAKARLA GUNA VIDYA SARASWATHI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(2), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
TAMMI RAJU VEGESNA,HYDERABAD vs INCOME TAX OFFICER, WARD-2, AMALAPURAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
PEACE FELLOWSHIP CHARITABLE TRUST,KAKINADA vs INCOME TAX OFFICER(EXEMPTIONS WARD), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SAMYUKTA HEALTH & ACADEMIC SOCIETY,ANAKAPALLE vs INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE DISTRICT COOP CENTRAL BANK LTD,KAKINADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE DISTRICT COOP CENTRAL BANK LTD,KAKINADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
TADISETTI MURALI MOHAN,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
TADISETTI MURALI MOHAN,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
TADISETTI MURALI MOHAN,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
TADISETTI MURALI MOHAN,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BALAJI TEMPLE TRUST,SRIKAKULAM vs INCOME TAX OFFICER, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR vs RAVINDRA BHARATHI EDUCATIONAL SOCIETY, NELLORE
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SUDHAKARA RAO POTNURU,SRIKAKULAM vs ITO, WARD-1, SRIKAKULAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
MANEPALLI RANADHEER,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MANEPALLI RANADHEER,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MANEPALLI RANADHEER,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MANEPALLI RANADHEER,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MANEPALLI RANADHEER,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MANEPALLI RANADHEER,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX OFFICER (INTERNATIONAL TAXATION), VISAKHAPATNAM vs BABU RAJENDRA PRASAD VADLAMUDI, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
