ITAT Visakhapatnam Bench
4,022 judgments
ANDHRA PRADESH TANNERIES LIMITED,VIZIANAGARAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VIZAG SEAPORT PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX 8(3)(2), MUMBAI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
LOKANADHA RAO BATTINA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
MADHU CONSTRUCTION COMPANY,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KAKARLA VISHNU SRINIVASA RAO,GANAPAVARM vs INCOME TAX OFFICER, WARD-1, TANUKU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SHREE KRISHNA EDUCATIONAL SOCIETY,VISAKHAPATNAM vs INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KAKATIYA SANGHAM,TANUKU vs INCPME TAX OFFICER, WARD-1, TANUKU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KANAKA MAHALAKSHMI CRACKERS,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KPR AGROCHEM LIMITED,BALABHADRAPURAM vs DCIT CIRCLE-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KPR AGROCHEM LIMITED,BALABHADRAPURAM vs DCIT CIRCLE-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KPR AGROCHEM LIMITED,BALABHADRAPURAM vs DCIT CIRCLE-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
GINJALA ATCHIRAJU, L/R. OF GINJALA SIMHADRI RAJU,KAKINADA vs INCOME-TAX OFFICER, WARD -1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA vs KPR AGROCHEM LIMITED, BALABHADRAPURAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA vs KPR AGROCHEM LIMITED, BALABHADRAPURAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPRTNAM vs FLUENTGRID LIMITED, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE INCOME TAX OFFICER, INTERNATIONALTAXATION, VIJAYAWADA vs KRISHNA MOHAN MALEMPATI, WELLINGTON MANOR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI RAJARAJESWARI CHARITABLE TRUST,GUNTUR vs INCOME TAX OFFICER (EXEMPTIONS), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
POLISETTY SOMASUNDARAM& NAGARATNAMMA CHARITIES,GUNTUR vs INCOME TAX OFFICER(EXEMPTIONS), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
POLISETTY SOMASUNDDARAM CHARITIES,GUNTUR vs INCOME TAX OFFICER(EXEMPTIONS), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KAKRLA SURYA GANGADHAR TILAK,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
